High Courts17 Nov 1919
Emperor Vs Sital Prasad and Others
Allahabad High Court · (1920) ILR (All) 146
JUDGMENT DATABASE
Search 12,26,792 Indian judgments.
12,26,792 judgments in All Courts · page 59,818 of 61,340
High Courts17 Nov 1919
Sital Prasad and Others Vs Emperor
Allahabad High Court · AIR 1919 All 36 : 54 Ind. Cas. 402
Penal Code, 1860 (IPC) — Section 361
High Courts14 Nov 1919
Sree Raja Malraju Lakshmi Venkayamma Rao Bahadur Vs Kuntamukkala Venkataratnam and Others
Madras High Court · 55 Ind. Cas. 629
High Courts14 Nov 1919
Venkatasami Naidu Vs Gurusami Aiyar
Madras High Court · (1920) 11 LW 349 : (1920) 43 MLJ 441
Civil Procedure Code, 1908 (CPC) — Section 65
High Courts14 Nov 1919Dismissed
Maneklal Motilal Vs Mohanlal Narotamdas
Bombay High Court · (1920) 22 BOMLR 226
High Courts14 Nov 1919Dismissed
Shankar Sana Vs Shivabhai Vallavbhai
Bombay High Court · (1920) 22 BOMLR 223 : 55 Ind. Cas. 831
Court of Wards Act — Section 13, 14
Privy Council14 Nov 1919
Damistelti Ramchendraudu and others Vs Damisetti Janakiramanna and others
Privy Council · (1920) AIR(PC) 84
High Courts14 Nov 1919
Mardala Samigadu and Others Vs Paida Sreenivasalu Reddy
Madras High Court · 57 Ind. Cas. 708 : (1920) 11 LW 620
High Courts14 Nov 1919
Venkatasawmy Naidu Vs Gurusawmi Iyer
Madras High Court · 56 Ind. Cas. 616
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 21 Rule 63, 64, 73
High Courts13 Nov 1919
Venkamamidi Balakrishnayya and Another Vs Venkamamidi Venkata Triambakam and Another
Madras High Court · 55 Ind. Cas. 371
High Courts13 Nov 1919
Ramali Mohon Roy Vs Abdul Nassya and Others
Calcutta High Court · 57 Ind. Cas. 115
Bengal Tenancy Act, 1885 — Section 32(b)
High Courts13 Nov 1919
Peary Lal Mullick Vs Surendra Kishore Mitter and Others
Calcutta High Court · 54 Ind. Cas. 487
Criminal Procedure Code, 1898 (CrPC) — Section 133
Privy Council13 Nov 1919
Vaidyanatha Ayyar and another Vs Swaminatha Ayyar and another
Privy Council · (1924) AIR(PC) 221
High Courts13 Nov 1919Allowed
Bazmir Khan and Others Vs Rustam Khan and Others
Allahabad High Court · (1919) 11 AHC CK 0051
Transfer of Property Act, 1882 — Section 41
High Courts13 Nov 1919
Mahadeo Sahu and Others Vs Emperor
Allahabad High Court · AIR 1919 All 59 : 54 Ind. Cas. 408
Criminal Procedure Code, 1898 (CrPC) — Section 476Penal Code, 1860 (IPC) — Section 114, 421
High Courts13 Nov 1919Dismissed
Udit Narain and Another Vs Emperor
Allahabad High Court · AIR 1919 All 64(1) : 54 Ind. Cas. 172
Criminal Procedure Code, 1898 (CrPC) — Section 356
High Courts13 Nov 1919Dismissed
Hanuman Rasad Narain Singh Vs Harakh Narain and Sheo Tahal
Allahabad High Court · (1920) ILR (All) 142
High Courts13 Nov 1919
Hanuman Prasad Narain Singh Vs Harakh Narain and Sheo Tahal
Allahabad High Court · AIR 1919 All 10 : 58 Ind. Cas. 551
Bundelkhand Land Alienation Act, 1903 — Section 16
High Courts13 Nov 1919
Sheikh Sanaoo Vs Emperor through Rama Kant
Allahabad High Court · 54 Ind. Cas. 416
Criminal Procedure Code, 1898 (CrPC) — Section 476Penal Code, 1860 (IPC) — Section 211