High Courts25 Feb 1921Dismissed
Mukhlal Rai and Another Vs Babu Hiranand Singh
Allahabad High Court · AIR 1921 All 154 : 62 Ind. Cas. 884
JUDGMENT DATABASE
Search 12,28,180 Indian judgments.
12,28,180 judgments in All Courts · page 59,774 of 61,409
High Courts25 Feb 1921Dismissed
Mahfuz Hasan Vs Mazhar Ali Khan
Allahabad High Court · 62 Ind. Cas. 273
Pensions Act, 1871 — Section 11, 12Pensions Act, 1871 — Section 11, 12Pensions Act, 1871 — Section 11, 12
High Courts25 Feb 1921Dismissed
Mustafa Khan and Another Vs Musammat Dulari and Others
Allahabad High Court · AIR 1922 All 433 : 65 Ind. Cas. 75
High Courts25 Feb 1921
T.K. Sreenivasa Aiyangar Vs Kuppuswami Aiyangar and Others
Madras High Court · AIR 1921 Mad 447 : 64 Ind. Cas. 698 : (1921) 14 LW 78
High Courts24 Feb 1921
Srimati Lakshmi Sundari Vs Nityananda Dhupi and Another
Calcutta High Court · 64 Ind. Cas. 61
Probate and Administration Act, 1881 — Section 23
High Courts24 Feb 1921Dismissed
Mata Tahal Vs Bhagwan Singh and Others
Allahabad High Court · AIR 1921 All 104 : 63 Ind. Cas. 477
High Courts24 Feb 1921Dismissed
Musammat Shadi Jan Vs Syed Waris Ali and Others
Allahabad High Court · 64 Ind. Cas. 1
Succession Certificate Act, 1889 — Section 4
High Courts24 Feb 1921
Hansraj Vs Shiam Sunder Tewari and Others
Allahabad High Court · AIR 1921 All 408 : 63 Ind. Cas. 423
High Courts24 Feb 1921
Koonamneni Mallaya and Another Vs Kanneganti China Kotaya and Others
Madras High Court · 64 Ind. Cas. 148 : (1921) 14 LW 317
High Courts23 Feb 1921
Shashi Bhusan Shaw Vs Hari Narain Shaw
Calcutta High Court · AIR 1921 Cal 202 : 66 Ind. Cas. 705
Transfer of Property Act, 1882 — Section 6A
High Courts23 Feb 1921
Jogendra Nath Maitra Vs Gopal Chandra Saha
Calcutta High Court · 64 Ind. Cas. 188
Bengal Tenancy Act, 1885 — Section 29(1)
High Courts23 Feb 1921
Debendra Nath Biswas Vs Jogendra Nath Biswas and Others
Calcutta High Court · 64 Ind. Cas. 221
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts23 Feb 1921
Sankaranarayana Pillai and Others Vs Puthiya Veettil Thangamma and Another
Madras High Court · 70 Ind. Cas. 333
High Courts23 Feb 1921
Sankara Nainar Pillai and Others Vs Puthiya Veettil Thangamma and Others
Madras High Court · AIR 1922 Mad 247 : (1922) ILR (Mad) 202
High Courts23 Feb 1921
Ummathu Vs Pathumma and Another
Madras High Court · AIR 1921 Mad 654 : (1921) ILR (Mad) 817 : (1921) 13 LW 631 : (1921) 41 MLJ 84
Provincial Small Cause Courts Act, 1887 — Article 36
High Courts23 Feb 1921
Sankaranarayana Pillai and Others Vs Puthiya Vettil Thangamma and Another
Madras High Court · (1921) 41 MLJ 374
High Courts22 Feb 1921
Parbati Majhi and Another Vs Digpati Majhi and Surja Kumar Majhi and Another
Calcutta High Court · 64 Ind. Cas. 465
Criminal Procedure Code, 1898 (CrPC) — Section 145Evidence Act, 1872 — Section 13
High Courts22 Feb 1921
Sheikh Arabulla and Others Vs Sunamani Das and Others
Calcutta High Court · 63 Ind. Cas. 962
High Courts22 Feb 1921
Chandsaheb Kashimsaheb Pirzade Vs Gangabai Vishnu
Bombay High Court · (1921) 23 BOMLR 563