High Courts28 Feb 1921Allowed
Hari Ram Vs The Commercial Bank Limited
Allahabad High Court · AIR 1921 All 49 : 62 Ind. Cas. 889
JUDGMENT DATABASE
Search 12,28,180 Indian judgments.
12,28,180 judgments in All Courts · page 59,773 of 61,409
High Courts28 Feb 1921Dismissed
Sharif Ahmad Vs Qabul Singh
Allahabad High Court · AIR 1921 All 30 : (1921) ILR (All) 497
High Courts28 Feb 1921
Shodan Singh and Another Vs Bhagwan Singh and Another
Allahabad High Court · AIR 1922 All 323 : 64 Ind. Cas. 75
High Courts28 Feb 1921
Tikam Singh and Another Vs Nathu and Another
Allahabad High Court · 63 Ind. Cas. 40
High Courts28 Feb 1921
M. Sharif Ahmad Vs B. Qabul Singh
Allahabad High Court · 63 Ind. Cas. 875
Penal Code, 1860 (IPC) — Section 95
High Courts28 Feb 1921
Ventala Verrarazu Vs Kuruvella Subbarayudu and Another
Madras High Court · AIR 1922 Mad 3 : 64 Ind. Cas. 493 : (1922) 15 LW 245
High Courts28 Feb 1921
Balapattabi Chetty and Others Vs Subbaraya Chetty and Others
Madras High Court · AIR 1921 Mad 508 : (1921) 14 LW 446 : (1921) 41 MLJ 433
Court Fees Act, 1870 — Section 7(4)(f)
High Courts28 Feb 1921
Rentala Veerrazu Vs Kuruvella Subharayudu and Another
Madras High Court · (1921) 41 MLJ 378
Civil Procedure Code, 1908 (CPC) — Section 63(1)
High Courts26 Feb 1921Dismissed
Tameshwar Prasad Vs Maharaj Singh and Others
Allahabad High Court · 63 Ind. Cas. 114
High Courts26 Feb 1921
Chet Ram and Others Vs Ram Singh and Others
Allahabad High Court · 64 Ind. Cas. 152
Civil Procedure Code, 1908 (CPC) — Order 45 Rule 13(d)
High Courts25 Feb 1921
Sheikh Karim Bux Vs Dwarakanath Kar and Others
Calcutta High Court · 64 Ind. Cas. 190
High Courts25 Feb 1921
Jatindra Nath Ghose and Another Vs Sourindra Nath Mitra and Another
Calcutta High Court · 64 Ind. Cas. 63
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 2
High Courts25 Feb 1921
Kali Prasanna Guha Choudhuri and Another Vs Bhagabati Debya and Others
Calcutta High Court · 64 Ind. Cas. 324
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1Limitation Act, 1963 — Section 5
High Courts25 Feb 1921
Jadu Nath Mandal and Others Vs Rai Charan Koyal and Others
Calcutta High Court · 64 Ind. Cas. 186
High Courts25 Feb 1921
Atul Chandra Seal Vs Sheikh Kobadali and Another
Calcutta High Court · 64 Ind. Cas. 436
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23Provincial Small Cause Courts Act, 1887 — Section 23
High Courts25 Feb 1921Allowed
Ramabhadra Naidu Vs Kadiriyasami Naicker
Bombay High Court · (1922) 24 BOMLR 692
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts25 Feb 1921
Sri Ram Singh Vs Kashi Mollah and Others
Patna High Court · AIR 1921 Patna 476 : 62 Ind. Cas. 644
Limitation Act, 1963 — Section 19, 20
Privy Council25 Feb 1921
Great West Saddlery Company Limited Vs The King Attorney-General for Canada, Intervener (And Consolidated Appeals).
Privy Council · (1921) AIR(PC) 148
High Courts25 Feb 1921Dismissed
Mukhlal Rai and Another Vs Babu Hiranand Singh
Allahabad High Court · AIR 1921 All 154 : 62 Ind. Cas. 884