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12,28,217 judgments in All Courts · page 61,409 of 61,411

Tribunals and Commissions29 Jul 202Disposed Of

Vineet K Chaudhary Vs Regional P.F Commissioner (II), Assistant PFCommissioner And Recovery Officer

National Company Law Tribunal · (202) 07 NCLT CK 0008

Insolvency and Bankruptcy Code, 2016 — Section 14, 14(1)(a), 14(1)(b), 33(5), 36, 36(4), 60(5)Indian Penal Code, 1860 — Section 193, 196, 228National Company Law Tribunal Rules, 2016 — Rule 11

Tribunals and Commissions29 Jul 202Allowed

Hirfal Interiors Vs Salasar Enterprises Private Limite

National Company Law Tribunal · (202) 07 NCLT CK 0007

Insolvency and Bankruptcy Code, 2016 — Section 9, 33, 33(1), 33(2), 33(5), 34(1), 52

Tribunals and Commissions29 Jul 202Disposed Of

Himratna Terpenes Private Limited Vs Registrar of Companies

National Company Law Tribunal · (202) 07 NCLT CK 0005

Companies Act, 2013 — Section 230, 230(1), 230(3), 230(4), 230(5), 232, 232(3)(i), 232(6), 233Income Tax Act, 1961 — Section 2(1B)

Tribunals and Commissions27 Jul 202Disposed Of

SKAP Forging Private Limited Vs Registrar of Companies

National Company Law Tribunal · (202) 07 NCLT CK 0013

Companies Act, 2013 — Section 92, 133, 137, 230, 230(1), 232, 232(3)(i)Income Tax Act 1961 — Section 72A, 79, 143(3)

Tribunals and Commissions27 Jul 202Disposed Of

Thakur Prasad Sao & Sons Pvt Ltd Vs Registrar of Companies

National Company Law Tribunal · (202) 07 NCLT CK 0002

Companies Act, 2013 — Section 230, 230(1), 230(5), 232, 232(1)Companies Act, 2013 — Section 230, 230(1), 230(5), 232, 232(1)Companies (Compromises, Arrangements and Amalgamations) Rules, 2016 — Rule 7, 8

Tribunals and Commissions27 Jul 202Disposed Of

B D J Stampings Industries Ltd Vs Registrar of Companies

National Company Law Tribunal · (202) 07 NCLT CK 0001

Companies Act, 2013 — Section 230, 230(1), 230(5), 232, 232(1)

Tribunals and Commissions26 Jul 202Dismissed

India Glycols Ltd VsAgrimas Chemicals Limited

National Company Law Tribunal · (202) 07 NCLT CK 0012

Tribunals and Commissions26 Jul 202Dismissed

Mr. Nilesh Shrivistava Vs Asset Analytix Pvt. Ltd

National Company Law Tribunal · (202) 07 NCLT CK 0011

Tribunals and Commissions26 Jul 202Dismissed

Forest Development Corporation Ofmaharashtra Limited Vs Fdcm Esselworld Gorewada Zoo Privatelimited

National Company Law Tribunal · (202) 07 NCLT CK 0010

Tribunals and Commissions26 Jul 202Dismissed

E Square Leisure Private Limited Vs Orienta Cine Advertising Private Limited

National Company Law Tribunal · (202) 07 NCLT CK 0006

Tribunals and Commissions26 Jul 202Disposed Of

Small Industries Development Bank of India (SIDBI) (Through Resolution Professional Mr. Nethi Mallikarjuna Setty Vs Akshay Kothari

National Company Law Tribunal · (202) 07 NCLT CK 0004

Tribunals and Commissions26 Jul 202Disposed Of

Punjab National Bank Vs M/s Savaria Roller Flour Millspvt Ltd

National Company Law Tribunal · (202) 07 NCLT CK 0003

Insolvency and Bankruptcy Code, 2016 — Section 7

Tribunals and Commissions22 Jun 20Disposed Of

Neeraj Kumar Vs Union Of India And Others

Armed Forces Tribunal · (20) 06 AFT CK 0028

Tribunals and Commissions19 Jun 20Disposed Of

Rattan Singh Vs Union Of India And Others

Armed Forces Tribunal · (20) 06 AFT CK 0043

Armed Forces Tribunal Act, 2007 — Section 14

Tribunals and Commissions19 Jun 20Dismissed

Madan Singh Vs Union Of India And Others

Armed Forces Tribunal · (20) 06 AFT CK 0042

Tribunals and Commissions19 Jun 20Disposed Of

Rambir Singh Tomar Vs Union Of India And Others

Armed Forces Tribunal · (20) 06 AFT CK 0040

Tribunals and Commissions19 Jun 20Disposed Of

Vijay Kumar Vs Union Of India And Others

Armed Forces Tribunal · (20) 06 AFT CK 0039

Tribunals and Commissions19 Jun 20Disposed Of

Umesh Kumar Vs Union Of India And Others

Armed Forces Tribunal · (20) 06 AFT CK 0038

Armed Forces Tribunal Act, 2007 — Section 14

Tribunals and Commissions19 Jun 20Dismissed

Manoj Kumar Vs Union Of India And Others

Armed Forces Tribunal · (20) 06 AFT CK 0033

Tribunals and Commissions19 Jun 20Disposed Of

KC Kalra Vs Union Of India And Others

Armed Forces Tribunal · (20) 06 AFT CK 0032

Armed Forces Tribunal Act, 2007 — Section 14