High Courts15 Mar 1921
M.A. Velappa Nadar Vs Muna China Pena Chidembara Nadar and Others
Madras High Court · AIR 1922 Mad 174 : (1922) 16 LW 186 : (1922) 43 MLJ 277
Civil Procedure Code, 1908 (CPC) — Section 92
JUDGMENT DATABASE
Search 12,28,217 Indian judgments.
12,28,217 judgments in All Courts · page 59,771 of 61,411
High Courts15 Mar 1921
Krishnaswami Battar Vs Sreenivasa Battar, minor by next friend and grand mother Alamelu Ammal
Madras High Court · AIR 1922 Mad 341 : 76 Ind. Cas. 881 : (1922) 42 MLJ 124
High Courts14 Mar 1921
Subramania Iyer Vs A.P.T. Veerabadra Pillai
Madras High Court · 70 Ind. Cas. 593
High Courts14 Mar 1921
Jogobondhu Pal Vs Rajendra Nath Chatterjee and Others
Calcutta High Court · AIR 1921 Cal 351 : 66 Ind. Cas. 121
High Courts14 Mar 1921
Gangadhar Goala Vs R.W.L. Reed
Calcutta High Court · AIR 1921 Cal 269 : 64 Ind. Cas. 665
Criminal Procedure Code, 1898 (CrPC) — Section 289, 342Evidence Act, 1872 — Section 105Penal Code, 1860 (IPC) — Section 80
High Courts14 Mar 1921Allowed
Musammat Khazano and Another Vs Banwari Lal and Others
Allahabad High Court · 63 Ind. Cas. 519
High Courts14 Mar 1921
Mysore Kopniah Sivananjiah and Others Vs K. Sithay Goudar and Another
Madras High Court · AIR 1921 Mad 627 : (1921) 41 MLJ 490
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts14 Mar 1921
Subbarama Aiyar Vs A.P.T. Veerabadra Pillai
Madras High Court · AIR 1921 Mad 464 : (1921) 14 LW 148 : (1921) 41 MLJ 217
Limitation Act, 1963 — Section 19
High Courts12 Mar 1921Allowed
Sabir Husain and Others Vs Emperor
Allahabad High Court · AIR 1921 All 261 : 63 Ind. Cas. 157
Criminal Procedure Code, 1898 (CrPC) — Section 106Penal Code, 1860 (IPC) — Section 147, 323
High Courts12 Mar 1921
Benarsi Vs Syed Altaf Husain
Allahabad High Court · 63 Ind. Cas. 171
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8
High Courts11 Mar 1921
Karim Chakladar Vs Srimati Saporannessa Bibi and Others
Calcutta High Court · AIR 1921 Cal 523 : 64 Ind. Cas. 330
High Courts11 Mar 1921Dismissed
Korim and Others Vs Aswini Kumar Sikdar and Others
Calcutta High Court · (1921) 03 CAL CK 0007
High Courts11 Mar 1921
Ganesh Balkrishna Bhide Vs Vithal Trimbak Bhide
Bombay High Court · (1921) 23 BOMLR 745
Bombay Land Revenue Code, 1879 — Section 135HPensions Act, 1871 — Section 4
High Courts11 Mar 1921Dismissed
Emperor Vs Hira Lal
Allahabad High Court · 61 Ind. Cas. 165
Penal Code, 1860 (IPC) — Section 302
High Courts10 Mar 1921
Abdul Latif Yusuff Vs Abu Mohammed Kassim
Calcutta High Court · 71 Ind. Cas. 241
Criminal Procedure Code, 1898 (CrPC) — Section 181(2)
High Courts10 Mar 1921
Lakshan Bor and Others Vs Naranarain Hazrah and Others
Calcutta High Court · AIR 1921 Cal 260 : 66 Ind. Cas. 71
Bengal Tenancy Act, 1885 — Section 69(3)Criminal Procedure Code, 1898 (CrPC) — Section 195, 476Penal Code, 1860 (IPC) — Section 188
High Courts10 Mar 1921
Sona Sheikh and Others Vs Naib Ali Sheikh
Calcutta High Court · 61 Ind. Cas. 714
Penal Code, 1860 (IPC) — Section 143
High Courts10 Mar 1921
Choudhury Jagdish Missir Vs Choudhury Sureshwar Missir and Others
Patna High Court · AIR 1921 Patna 107 : 62 Ind. Cas. 608
Civil Procedure Code, 1908 (CPC) — Section 2, 47
High Courts10 Mar 1921
Harnarayan Pandey Vs Suresh Pandey and Others
Patna High Court · 63 Ind. Cas. 203
High Courts10 Mar 1921
Harbans Sahu and Others Vs Musammat Lalmoni Kuer and Another
Patna High Court · AIR 1922 Patna 61 : 62 Ind. Cas. 36
Specific Relief Act, 1963 — Section 42