High Courts31 Mar 1921
Elumalai Chetty and Jagannadha Chetty Vs P. Balakrishna Mudaliar
Madras High Court · AIR 1922 Mad 344 : (1921) ILR (Mad) 965 : 66 Ind. Cas. 168 : (1921) 14 LW 379 : (1921) 41 MLJ 297
Transfer of Property Act, 1882 — Section 54
JUDGMENT DATABASE
Search 12,28,257 Indian judgments.
12,28,257 judgments in All Courts · page 59,770 of 61,413
High Courts30 Mar 1921Dismissed
Nand Ram Vs Shiam Sarup and Another
Allahabad High Court · (1921) ILR (All) 555
High Courts30 Mar 1921Disposed Of
Sushil Chandra Das and Co. Vs Sita Ram Nath Mal
Allahabad High Court · (1921) ILR (All) 553
High Courts30 Mar 1921
Shiam Sarup and Another Vs Nand Ram
Allahabad High Court · AIR 1921 All 232 : 63 Ind. Cas. 366
Provincial Insolvency Act, 1920 — Section 16(5)
High Courts30 Mar 1921
Firm Sita-Ram-Nathmal Vs Sushil Chandra Das and Co.
Allahabad High Court · AIR 1921 All 219 : 63 Ind. Cas. 813
Arbitration Act, 1940 — Section 19
High Courts30 Mar 1921Allowed
Harbans Nath Tewari and Others Vs Achraj Nath and Others
Allahabad High Court · 65 Ind. Cas. 16
High Courts30 Mar 1921
T.A. Sesha Iyer Vs S.N. Srinivasa Ayyar and Others
Madras High Court · AIR 1921 Mad 459 : (1921) 14 LW 559 : (1921) 41 MLJ 282
Transfer of Property Act, 1882 — Section 79
High Courts29 Mar 1921Allowed
Mr. J.N. Cocolas Vs Emperor
Allahabad High Court · AIR 1921 All 229 : 61 Ind. Cas. 225
Factories Act, 1948 — Section 24, 27
High Courts29 Mar 1921Dismissed
Musammat Jamilunnissa Bibi Vs B. Mathura Parshad
Allahabad High Court · AIR 1921 All 208 : 63 Ind. Cas. 362
High Courts29 Mar 1921Dismissed
Mathura Prasad Vs Jamil-Un-Nissa Bibi
Allahabad High Court · (1921) ILR (All) 550
High Courts29 Mar 1921
Subramania Gurukkal Vs Ramakrishna Aiyar and Another
Madras High Court · AIR 1922 Mad 407(1) : 70 Ind. Cas. 160 : (1922) 15 LW 31
High Courts29 Mar 1921
S.T.M.R. Murugappa Chettiar and Another Vs Ponnuswami Pillai
Madras High Court · AIR 1921 Mad 405 : (1921) ILR (Mad) 828 : (1921) 13 LW 705 : (1921) 41 MLJ 304
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22(4)
High Courts29 Mar 1921
Subramania Karayalam and Others Vs V.M. Sivasubramania Pillai and Others
Madras High Court · AIR 1921 Mad 233 : (1921) 14 LW 40 : (1921) 41 MLJ 175
High Courts29 Mar 1921
Muthoora Palliath Purakkot Paru alias Pathumma and Others Vs Muthoora Palliath Purakkot Raman Nambiar and Others
Madras High Court · AIR 1921 Mad 224 : (1921) ILR (Mad) 891
High Courts29 Mar 1921
Muthoora Palliath Purakkot Paru alias Pathumma and Others Vs Muthoora Palliath Purakkot Raman Nambiar, (Karanavan and Manager of the Tavazhi Tarwad) and Others
Madras High Court · (1921) ILR (Mad) 891 : (1921) 14 LW 257 : (1921) 41 MLJ 243
Transfer of Property Act, 1882 — Section 91
High Courts24 Mar 1921
Duvvury Ramamurthy Vs Pabbineedi Bulliraju
Madras High Court · AIR 1921 Mad 686 : 68 Ind. Cas. 907 : (1921) 14 LW 500 : (1921) 41 MLJ 431
Madras Estates Land Act, 1908 — Section 3(3)
High Courts24 Mar 1921
Hargu Lal and Pahladi Lal Vs Purshottam Saran
Allahabad High Court · (1921) ILR (All) 513
High Courts24 Mar 1921
T.L. Rangiah Chetty Vs T. Govindasami Chetty and Others
Madras High Court · AIR 1922 Mad 179 : 71 Ind. Cas. 266 : (1922) 15 LW 160
High Courts23 Mar 1921
Alwar Ammal Vs Narayana Naick
Madras High Court · AIR 1921 Mad 328 : 70 Ind. Cas. 360 : (1921) 14 LW 706
High Courts23 Mar 1921
Korumbakkatparkum Vengalasheri Moideen Kutti Vs Thunivilandiyal Mariamumma and Others
Madras High Court · 70 Ind. Cas. 113