High Courts28 Apr 1921
Kumar Monmatha Nath Mitter Roy Bahadur and Kumar Manmatha Nath Mitra Bahadur Vs Chini Lal Ghose and Another
Calcutta High Court · 70 Ind. Cas. 81
JUDGMENT DATABASE
Search 12,28,363 Indian judgments.
12,28,363 judgments in All Courts · page 59,768 of 61,419
High Courts28 Apr 1921
Gnanendra Nath Ghose Vs Panchkouri Garain and Others
Calcutta High Court · 64 Ind. Cas. 310
High Courts28 Apr 1921
Shaikh Tabrij and Others Vs Kedar Nath Dutta and Others and Gdrudas Kundu Chaudhury and Others
Calcutta High Court · 62 Ind. Cas. 773
High Courts28 Apr 1921
Sashibhushan Kumar and others Vs Dwarka Prasad Marwari and others
Patna High Court · (1921) 04 PAT CK 0017
High Courts28 Apr 1921
Kirit Narayan Vs Chanchal Das
Patna High Court · 63 Ind. Cas. 736
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 10, Order 32 Rule 9
High Courts28 Apr 1921
Anakkaran Puthiavalappi Mussan Haji Vs Thiyan Thavara Koran and Others
Madras High Court · (1921) 14 LW 387 : (1921) 41 MLJ 392
High Courts27 Apr 1921
Gobind Dubey and Others Vs Parmeshwar Dubey and Others
Patna High Court · AIR 1921 Patna 487 : 62 Ind. Cas. 83
High Courts27 Apr 1921
Raja Jagannath Prasad Singh Vs Sheonandan Sahay
Patna High Court · AIR 1921 Patna 152 : 62 Ind. Cas. 487
Civil Procedure Code, 1908 (CPC) — Section 150, 16, 24, 37, 38
High Courts27 Apr 1921Allowed
Natha and Others Vs Gobind Ram
Allahabad High Court · AIR 1921 All 28 : 64 Ind. Cas. 153
North Western Provinces Tenancy Act, 1901 — Section 51
High Courts27 Apr 1921Dismissed
Muhammad Mashkur Ali Khan and Another Vs Roshan Lal and Muhammad Tahsin Ali Khan
Allahabad High Court · (1921) ILR (All) 612
High Courts27 Apr 1921Allowed
Jalesar Sahu Vs Raj Mangal and Others
Allahabad High Court · AIR 1921 All 168(1) : 63 Ind. Cas. 437
North Western Provinces Tenancy Act, 1901 — Section 18
High Courts27 Apr 1921
Jalesar Shau Vs Raj Mangal and Others
Allahabad High Court · (1921) ILR (All) 606
High Courts27 Apr 1921
Seth Roshan Lal Vs Muhammad Mashkur Ali Khan and Another and Muhammad Tahsin Ali Khan
Allahabad High Court · AIR 1921 All 142(1) : 63 Ind. Cas. 909
Civil Procedure Code, 1908 (CPC) — Section 63
High Courts26 Apr 1921
Jagabandhu Saha Vs Hari Mohan Roy, who appeared and Chandra Mohan Roy and Monmohan Roy, who did not appear in this Appeal
Calcutta High Court · 62 Ind. Cas. 653
High Courts26 Apr 1921
Birendra Kumar Biswas Vs Hemlata Biswas
Calcutta High Court · 67 Ind. Cas. 949
Divorce Act, 1869 — Section 19
High Courts26 Apr 1921
Biseswar Sahu Vs Muhammad Zainul Rahman
Patna High Court · 63 Ind. Cas. 779
Chotanagpur Tenancy Act, 1908 — Section 178(2), 178(3)
High Courts26 Apr 1921
Babu Hitendra Singh and Others Vs Maharaja Sir Rameshwar Singh
Patna High Court · 62 Ind. Cas. 43
Civil Procedure Code, 1908 (CPC) — Section 149
High Courts26 Apr 1921Dismissed
Doorvas J. Subbayyar and Another Vs The Firm of K.M. Subbarayalua Iyer and Son. by Managing Agent, K.M. S.R. Kuppuswami Iyer
Allahabad High Court · 68 Ind. Cas. 759
Evidence Act, 1872 — Section 92
High Courts26 Apr 1921
Subbayyar and Another Vs The Firm of K.M. Subbarayalua Iyer and son, Madura, by managing partner K.M.S.R. Kuppuswami Iyer
Madras High Court · AIR 1921 Mad 474 : (1921) 41 MLJ 541
Evidence Act, 1872 — Section 92