High Courts03 May 1921
E.O.R Myers Vs Divakar Mani Lal and Co.
Patna High Court · 62 Ind. Cas. 100
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 9(2)
JUDGMENT DATABASE
Search 12,28,363 Indian judgments.
12,28,363 judgments in All Courts · page 59,767 of 61,419
High Courts03 May 1921Dismissed
Gour Chandra Ray Vs Janardan Prasad Thakur and others
Patna High Court · (1921) 05 PAT CK 0004
Privy Council03 May 1921
Mi Asha and another Vs Jogendra Lal Chowdhury
Privy Council · (1921) AIR(PC) 135
High Courts02 May 1921
Jogendra Krishna Roy and Others Vs Kurpal Harshi and Co.
Calcutta High Court · 68 Ind. Cas. 993
High Courts02 May 1921
Harendra Kumar Roy Chowdhury and Others Vs Durga Charan Saha and Others
Calcutta High Court · 62 Ind. Cas. 697
Bengal Tenancy Act, 1885 — Section 103(b)
High Courts02 May 1921
Sukhdeo Pattak Vs Jadagi Mian
Patna High Court · AIR 1921 Patna 96 : 63 Ind. Cas. 746
High Courts02 May 1921
Tilakdhari Singh and Others Vs Ram Prasad Singh and Others
Patna High Court · 62 Ind. Cas. 25
Criminal Procedure Code, 1898 (CrPC) — Section 144
High Courts02 May 1921Dismissed
Bishennath and Another Vs Pearey Ju and Others
Allahabad High Court · 63 Ind. Cas. 542
High Courts02 May 1921Allowed
Musammat Sundar Bibi Vs Rajinder Narain Singh alias Lallu Saheb
Allahabad High Court · 63 Ind. Cas. 181
Civil Procedure Code, 1908 (CPC) — Section 60(n)
High Courts02 May 1921Dismissed
Ram Bhawan Upadhya and Another Vs Ram Saran Chaube and Dhuman Singh and Others
Allahabad High Court · (1921) ILR (All) 615
High Courts02 May 1921Allowed
Sundar Bibi Vs Raj Indra Narain Singh
Allahabad High Court · (1921) ILR (All) 617
High Courts02 May 1921
Ram Saran Choube Vs Lalji Upadhya and Others
Allahabad High Court · 63 Ind. Cas. 711
North Western Provinces Tenancy Act, 1901 — Section 9
High Courts02 May 1921
Gajadhar Prasad Vs Nawab Muhammad Abdul Majid and Ali Hasan and Others
Allahabad High Court · AIR 1921 All 327 : 63 Ind. Cas. 425
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 4, 68Contract Act, 1872 — Section 18
High Courts29 Apr 1921
Babu Krishna Prasad Vs Ram Prasad Singh and Others
Patna High Court · AIR 1921 Patna 357 : 64 Ind. Cas. 629
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 6
High Courts29 Apr 1921
Radha Kant Lal Vs Musammat Parbati Kuer
Patna High Court · AIR 1921 Patna 135 : 63 Ind. Cas. 535
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts29 Apr 1921
Raja Jyoti Prasad Singh Deo Vs Ranjit Singh
Patna High Court · AIR 1922 Patna 287 : 63 Ind. Cas. 743
Chota Nagpur Encumbered Estates Act, 1876 — Section 2, 3
High Courts29 Apr 1921Dismissed
Mohamed Ghazanfar Ullah Vs Babu Lal and Another
Allahabad High Court · AIR 1922 All 477 : 64 Ind. Cas. 93
Uttar Pradesh Municipalities Act, 1916 — Section 324
High Courts29 Apr 1921Dismissed
Bhabuti and Others Vs Emperor
Allahabad High Court · AIR 1921 All 32 : 63 Ind. Cas. 455
Evidence Act, 1872 — Section 30Penal Code, 1860 (IPC) — Section 400
High Courts28 Apr 1921
Tadepalli Subba Rao Garu and Others Vs Sri Balusu Buchi Sarvarayudu and Others
Madras High Court · (1924) ILR (Mad) 7
Transfer of Property Act, 1882 — Section 88, 91
High Courts28 Apr 1921
Anakkaran Puthiyavallapal Mussan Haji Vs Thiyan Thavara Koran and Others
Madras High Court · AIR 1921 Mad 708 : 65 Ind. Cas. 979