High Courts10 May 1921
Jyotindra Nath Sarkar and Others Vs The Lodna Colliery Co.
Patna High Court · AIR 1921 Patna 175 : 62 Ind. Cas. 649
Limitation Act, 1963 — Section 12, 5
JUDGMENT DATABASE
Search 12,28,363 Indian judgments.
12,28,363 judgments in All Courts · page 59,765 of 61,419
Privy Council10 May 1921
Jagannatha Bheema Deo Vs Kunja Behari Deo
Privy Council · (1922) AIR(PC) 162(2)
Privy Council10 May 1921
Jagannatha Bheema Deo Vs Kunja Behari Deo
Privy Council · (1922) AIR(PC) 162
High Courts10 May 1921
Malli Chettiar Vs Veeranna Tevan and Others
Madras High Court · AIR 1921 Mad 378 : (1921) 41 MLJ 470
Contract Act, 1872 — Section 74
High Courts10 May 1921
Arthur Malcolm Lloyd Vs Kathleen Lloyd
Madras High Court · AIR 1921 Mad 230 : (1922) ILR (Mad) 989 : (1921) 14 LW 196 : (1921) 41 MLJ 269
Divorce Act, 1869 — Section 37
High Courts10 May 1921
Subraminia Mudali Vs Meenakshi Ammal and Another
Madras High Court · AIR 1922 Mad 392 : (1922) 43 MLJ 194
High Courts10 May 1921
Ullattuthedi Choyi Vs The Secretary of State for India in Council
Madras High Court · AIR 1921 Mad 409 : (1921) 14 LW 386 : (1921) 41 MLJ 494
Crown Grants Act, 1895 — Section 3
High Courts09 May 1921
Ramasami Aiyangar Vs Narayana Aiyangar and Others
Madras High Court · AIR 1922 Mad 327 : (1921) 14 LW 498 : (1922) 42 MLJ 94
High Courts09 May 1921Allowed
Chandra Kanta Das Vs Parasullah Mullick
Bombay High Court · (1922) 24 BOMLR 602
Contract Act, 1872 — Section 27
High Courts09 May 1921Dismissed
Sitaram Bhaurao Deshmukh Vs Jiaul Hasan Sirajul Khan
Bombay High Court · (1922) 24 BOMLR 595
High Courts09 May 1921
Audhi Rai and Others Vs Emperor
Patna High Court · AIR 1923 Patna 89 : 65 Ind. Cas. 432
Criminal Procedure Code, 1898 (CrPC) — Section 345, 423, 439Penal Code, 1860 (IPC) — Section 341, 504
Privy Council09 May 1921
Narindra Bahadur Singh Vs Oudh Commercial Bank Limited
Privy Council · (1922) AIR(PC) 1
Privy Council09 May 1921
Sitaram Bhaurao Deshmukh and others Vs Jiaul Hasan Khan Sirajul Hasan Khan
Privy Council · (1923) AIR(PC) 41
High Courts09 May 1921Dismissed
Narindra Bahadur Singh Vs The Oudh Commercial Bank Limited
Allahabad High Court · (1921) ILR (All) 478
High Courts09 May 1921
The Secretary of State for India in Council Vs Syed Ahmad Badsha Sahib Bahadur
Madras High Court · AIR 1921 Mad 248 : 67 Ind. Cas. 971 : (1921) 14 LW 188 : (1921) 41 MLJ 278
High Courts07 May 1921Dismissed
Madhusudan Das Vs Birj Lal
Allahabad High Court · 61 Ind. Cas. 806
Civil Procedure Code, 1908 (CPC) — Section 144Limitation Act, 1908 — Article 183
High Courts07 May 1921
Musammat Ram Debi Vs Gobind Sahai and Others
Allahabad High Court · 61 Ind. Cas. 646
Criminal Procedure Code, 1898 (CrPC) — Section 250
High Courts06 May 1921
Mesbahuddin Ahmed Chowdhury Vs Abdul Borkat Ahamadulla and Others
Calcutta High Court · AIR 1921 Cal 303 : 65 Ind. Cas. 839
Bengal Tenancy Act, 1885 — Section 15, 16Land Registration Act, 1876 — Section 78, 81