High Courts17 May 1921
Emperor Vs Asiruddin Sarkar, On Behalf of the Firm of Abed Ali Tufani
Calcutta High Court · AIR 1921 Cal 118 : 62 Ind. Cas. 412
Criminal Procedure Code, 1898 (CrPC) — Section 137, 438
JUDGMENT DATABASE
Search 12,28,363 Indian judgments.
12,28,363 judgments in All Courts · page 59,763 of 61,419
High Courts17 May 1921
Niladrinath Mukherjee and Another Vs Sarojnath Mukherjee by his Mother and Certificated Guardian Amala Debya
Calcutta High Court · 62 Ind. Cas. 681
Succession Act, 1925 — Section 160
High Courts17 May 1921
Rajendra Kumar Bose Vs Biswarup Dey and Others
Calcutta High Court · AIR 1921 Cal 632 : 64 Ind. Cas. 603
High Courts17 May 1921
Profulla Nath Tagore Vs The Secretary of State for India in Council
Calcutta High Court · 63 Ind. Cas. 892
Bengal Tenancy Act, 1885 — Section 104H
High Courts17 May 1921
Gobinda Chandra Ganguli and Another Vs Manmatha Nath Pal Choudhury and Others
Calcutta High Court · 62 Ind. Cas. 677
Bengal Tenancy Act, 1885 — Section 109A
High Courts17 May 1921Dismissed
Khadim Ali Vs Emperor
Allahabad High Court · AIR 1921 All 94 : 63 Ind. Cas. 414
Penal Code, 1860 (IPC) — Section 466, 468
High Courts17 May 1921
B. Saudagar Singh and Another Vs Ganga Singh and Others
Allahabad High Court · AIR 1921 All 110 : 63 Ind. Cas. 274
North Western Provinces Tenancy Act, 1901 — Section 79, 95
High Courts17 May 1921
Sukhpal Singh Vs Haji Abdur Rahman and Others
Allahabad High Court · AIR 1921 All 159 : 63 Ind. Cas. 889
High Courts16 May 1921
Sailendra Nath Mitra Vs Ram Chandra Pal and Others
Calcutta High Court · (1921) 05 CAL CK 0027
High Courts16 May 1921
Babu Edal Singh and Others Vs Babu Ram Bahori Lal and Others
Patna High Court · AIR 1921 Patna 344 : 62 Ind. Cas. 843
Bengal Tenancy Act, 1885 — Section 60Land Registration Act, 1876 — Section 78
High Courts16 May 1921
Mr. H. Grant Vs Emperor
Patna High Court · AIR 1921 Patna 440 : 65 Ind. Cas. 421
Penal Code, 1860 (IPC) — Section 107, 143, 145, 148, 150
High Courts16 May 1921
Jagarnath Prasad and Another Vs Musammat Bahurani @ Bari Bahu and Another
Patna High Court · 62 Ind. Cas. 594
High Courts16 May 1921Dismissed
Firm Kirpa Ram Sita Ram Vs Firm Mangal Sen Bishan Mal
Allahabad High Court · AIR 1922 All 367 : 65 Ind. Cas. 93
Civil Procedure Code, 1908 (CPC) — Section 20
High Courts14 May 1921Dismissed
Bhairon Ghulam and Others Vs Ram Autar Singh Chandrabhan Singh and Others Vs Chaudhri Lekhraj Singh
Allahabad High Court · AIR 1921 All 23 : 63 Ind. Cas. 338
Civil Procedure Code, 1908 (CPC) — Section 122Limitation Act, 1963 — Section 5
High Courts14 May 1921Dismissed
Ram Autar Singh Vs Bhairon Ghulam and Others
Allahabad High Court · (1921) ILR (All) 660
High Courts13 May 1921Dismissed
Muhammad Muin-Ud-Din and Another Vs Musammat Jamal Fatima
Allahabad High Court · AIR 1921 All 152 : 63 Ind. Cas. 883
Contract Act, 1872 — Section 23
High Courts13 May 1921Dismissed
Jamal Fatima Vs Muhammad Muin-Ud-Din and Another
Allahabad High Court · (1921) ILR (All) 650
High Courts13 May 1921
Bisheshwar Dayal Vs Emperor
Allahabad High Court · 63 Ind. Cas. 452
Criminal Procedure Code, 1898 (CrPC) — Section 110
High Courts13 May 1921
Bhagwant Kishore Vs Sanwal Das
Allahabad High Court · AIR 1921 All 246 : 61 Ind. Cas. 802
Provincial Insolvency Act, 1920 — Section 43
High Courts13 May 1921
Sethupathi Avergal Vs Kuppusami Iyer and Others
Madras High Court · 68 Ind. Cas. 352