High Courts15 Jun 1920
Nilratan Mitra and Others Vs Abdul Gofur Gaze and Others
Calcutta High Court · 59 Ind. Cas. 3
Stamp Act, 1899 — Section 36
JUDGMENT DATABASE
Search 12,26,876 Indian judgments.
12,26,876 judgments in All Courts · page 59,762 of 61,344
High Courts15 Jun 1920
Sourendra Mohan Sinha Vs Murari Lal Sinha and Others
Calcutta High Court · AIR 1921 Cal 222 : 59 Ind. Cas. 581
High Courts15 Jun 1920
Provash Chandra Chatterjee Vs Jahar-Ud-Din Mondal and on his death his heirs Asimaddi Mondal and Others
Calcutta High Court · 59 Ind. Cas. 49
Bengal Tenancy Act, 1885 — Section 15
High Courts15 Jun 1920
Girjashankar Daji Bhat Vs Murlidhar Narayan Chaudhari and Others
Bombay High Court · (1921) ILR (Bom) 234
Specific Relief Act, 1877 — Section 54
High Courts15 Jun 1920Allowed
Shekh Hasan Gulam Mohidin Vs Mahomed Ali Shekh Mahomed
Bombay High Court · (1920) 22 BOMLR 1183
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, 107
High Courts15 Jun 1920Dismissed
Gurunath Keshav Kalkundri and Balakam Gopal Kalkundri Vs Sadashiv Balkrishna Deshpande
Bombay High Court · AIR 1921 Bom 251 : (1920) 22 BOMLR 1190
Dekkhan Agriculturists Relief Act, 1879 — Section 13
Privy Council15 Jun 1920
Kamla Lachhmi Vs Mahant Basdeo Prasad and another
Privy Council · (1921) AIR(PC) 126
High Courts15 Jun 1920
Ram Saroop Vs Dalpat Rai and Others
Allahabad High Court · 58 Ind. Cas. 105
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 93
High Courts14 Jun 1920
Mangaldas Girdhardas Parekh Vs The Assistant Collector of Prantij Prant
Bombay High Court · (1921) ILR (Bom) 277
Land Acquisition Act, 1894 — Section 3(b)
High Courts14 Jun 1920
Emperor Vs Bhagwan Krishna Thorat
Bombay High Court · (1921) ILR (Bom) 203
Bombay District Police Act, 1890 — Section 62
High Courts14 Jun 1920
Kasturbhai Manibhai Vs Hiralal Dahyabhai and S.R. Davar
Bombay High Court · (1921) ILR (Bom) 535
Transfer of Property Act, 1882 — Section 114
High Courts14 Jun 1920
Mohendra Nath Maiti Vs Parameswar Samanta and Another
Calcutta High Court · 60 Ind. Cas. 439
High Courts14 Jun 1920
Seth Mangaldas Girdhardas Vs The Assistant Collector of Prantij Prant
Bombay High Court · 64 Ind. Cas. 584
Land Acquisition Act, 1894 — Section 3(b)
High Courts14 Jun 1920
Emperor Vs Bhagvan Krishna Thorat
Bombay High Court · AIR 1921 Bom 249 : (1920) 22 BOMLR 892
Bombay District Police Act, 1890 — Section 62
High Courts14 Jun 1920
Madhu Majhi and Others Vs Emperor
Patna High Court · 59 Ind. Cas. 551
Penal Code, 1860 (IPC) — Section 396
High Courts12 Jun 1920Disposed Of
Basdeo Gir Vs Pritam Gir
Allahabad High Court · AIR 1921 All 351 : (1921) ILR (All) 50
High Courts12 Jun 1920Dismissed
Pritam Gir Vs Mahant Basdeo Gir
Allahabad High Court · AIR 1921 All 348(1) : (1921) ILR (All) 55
High Courts12 Jun 1920
Mahant Basdeo Gir Vs Preetam Gir
Allahabad High Court · 58 Ind. Cas. 162
Civil Procedure Code, 1908 (CPC) — Section 115, 92
High Courts12 Jun 1920
Shib Dayal Vs Meharban and Others
Allahabad High Court · AIR 1921 All 395 : (1921) ILR (All) 56 : 58 Ind. Cas. 230
High Courts11 Jun 1920
Kali Kumar Das and Others Vs Bejoy Gobinda Mitra and Others
Calcutta High Court · 57 Ind. Cas. 937
Criminal Procedure Code, 1898 (CrPC) — Section 145