High Courts05 Jun 1921
Kumar Manmotha Nath Mitter Vs Walter Locke and Co., and Another
Calcutta High Court · 68 Ind. Cas. 417
Calcutta Rent Act, 1920 — Section 11(4)
JUDGMENT DATABASE
Search 12,28,363 Indian judgments.
12,28,363 judgments in All Courts · page 59,760 of 61,419
High Courts05 Jun 1921
Emperor Vs Gurlingappa Shidramappa
Bombay High Court · (1921) 23 BOMLR 817
Penal Code, 1860 (IPC) — Section 304
High Courts03 Jun 1921
Brojendra Kumar Roy Choudhuri and Others Vs Asutosh Roy and Others
Calcutta High Court · AIR 1921 Cal 385 : 70 Ind. Cas. 420
Limitation Act, 1963 — Section 16
High Courts03 Jun 1921
Chandrika Roy Vs Ram Kuer Thakur and Another
Patna High Court · 62 Ind. Cas. 536
Limitation Act, 1963 — Section 2, 22
High Courts03 Jun 1921
Maharani Janki Kuar Vs Usman Sain and Others
Patna High Court · 62 Ind. Cas. 417
Bengal Tenancy Act, 1885 — Section 106
High Courts02 Jun 1921
Punit Deo Narayan Singh and Others Vs Babu Bhagwati Saran Singh
Patna High Court · 63 Ind. Cas. 303
Civil Procedure Code, 1908 (CPC) — Section 47Transfer of Property Act, 1882 — Section 68
High Courts02 Jun 1921
Sheikh Karoo and Others Vs Rameshwar Sao and Sukhdeo Sahu and Another
Patna High Court · 62 Ind. Cas. 905
Civil Procedure Code, 1908 (CPC) — Section 47, 50, 52, 53Transfer of Property Act, 1882 — Section 38
High Courts02 Jun 1921
Akhauri Prem Narain and Others Vs Kuldip Singh and Others
Patna High Court · 62 Ind. Cas. 621
High Courts01 Jun 1921
Bejoy Kumar Addy and Others Vs Secretary of State for India in Council
Calcutta High Court · AIR 1921 Cal 406 : 84 Ind. Cas. 727
High Courts01 Jun 1921
Hamid Ali Vs Ram Kumar Poddar and on his death his Heirs Ane Legal Representatives, Ramesh Chandra Poddar Aed Ors.
Calcutta High Court · 62 Ind. Cas. 639
Bengal Tenancy Act, 1885 — Section 153
High Courts01 Jun 1921
Akshoy Rumar Saha and Others Vs Brojendra Chandra Dutta and AnotherOrs.
Calcutta High Court · 62 Ind. Cas. 674
High Courts01 Jun 1921
Sinehi Ram Bihari Lall Vs The Agent East Indian Railway Co.
Patna High Court · AIR 1921 Patna 485 : 64 Ind. Cas. 125
Railways Act, 1890 — Section 140, 141
High Courts31 May 1921
Gyanendra Nath Chakravarti Vs Poresh Nath Pal and Another
Calcutta High Court · AIR 1922 Cal 255 : 65 Ind. Cas. 39
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 17, 105
High Courts31 May 1921
Krishna Das Ray and Another Vs Mohendra Chandra Sil and Others
Calcutta High Court · (1921) 05 CAL CK 0007
Bengal Tenancy Act, 1885 — Section 151Limitation Act, 1963 — Article 32
High Courts31 May 1921
Uohab Santara Vs Emperor
Patna High Court · 65 Ind. Cas. 426
Evidence Act, 1872 — Section 162Penal Code, 1860 (IPC) — Section 467, 471
High Courts31 May 1921
Ram Sarup and Another Vs Bharat Singh, minor through Musammat Chittar Kuar and Others
Allahabad High Court · AIR 1921 All 113 : 64 Ind. Cas. 763
Privy Council30 May 1921
Westralian Powell Wood Process, Lim. Vs Regem
Privy Council · (1921) AIR(PC) 228
High Courts30 May 1921Dismissed
Manzur Hasan and Others Vs Muhammad Zaman and Others
Allahabad High Court · (1921) ILR (All) 692