High Courts15 Jun 1921
In Re: Dagadu Bapu
Bombay High Court · (1921) 23 BOMLR 839
Criminal Procedure Code, 1898 (CrPC) — Section 337, 512
JUDGMENT DATABASE
Search 12,28,363 Indian judgments.
12,28,363 judgments in All Courts · page 59,758 of 61,419
High Courts15 Jun 1921
Babu Brijkishore Narain Singh and Another Vs Babu Harbans Narain Singh and Others
Patna High Court · AIR 1921 Patna 397 : 62 Ind. Cas. 611
High Courts14 Jun 1921
Gouri Narain Barua Vs Tilbikram Chetri
Calcutta High Court · AIR 1921 Cal 531 : 65 Ind. Cas. 1004
Penal Code, 1860 (IPC) — Section 406
High Courts14 Jun 1921
Bepin Krishna Ray and Others Vs Jogeshwar Ray and Others
Calcutta High Court · AIR 1921 Cal 730 : 66 Ind. Cas. 345
Specific Relief Act, 1877 — Section 31
High Courts14 Jun 1921
Surendra Mohan Sinha Vs Kartick Chandra Sen and Others
Calcutta High Court · 62 Ind. Cas. 857
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 72, 73
High Courts14 Jun 1921
Harihar Das and Others Vs Krishnadhan Ghosh and Others
Calcutta High Court · 62 Ind. Cas. 625
High Courts14 Jun 1921
N.K. Sarkar Vs The Howrah Municipality
Calcutta High Court · 62 Ind. Cas. 575
Calcutta Municipal Act, 1923 — Section 466, 574, 631Criminal Procedure Code, 1898 (CrPC) — Section 246
High Courts14 Jun 1921
Ramyad Singh and Others Vs Rambilas Singh and Others
Patna High Court · AIR 1921 Patna 229 : 62 Ind. Cas. 959
Civil Procedure Code, 1908 (CPC) — Section 110
Privy Council14 Jun 1921
Bipradas Pal Chowdhury (since deceased now represented by Manmatha Pal Chawdhury) and others Vs Kamini Kumar Lahiri and others
Privy Council · (1922) AIR(PC) 48
High Courts14 Jun 1921Dismissed
Lala Baijnath Das Vs Bishen Devi and Others
Allahabad High Court · 63 Ind. Cas. 676
Civil Procedure Code, 1908 (CPC) — Section 66
High Courts14 Jun 1921Dismissed
Baijnath Das Vs Bishan Devi and Another
Allahabad High Court · AIR 1921 All 185 : (1921) ILR (All) 711
High Courts14 Jun 1921Allowed
Bisheshar Singh Vs Hanuman Singh
Allahabad High Court · AIR 1922 All 314 : (1922) ILR (All) 1 : 63 Ind. Cas. 802
High Courts14 Jun 1921
Babu Sarbjit Singh Vs Raj Kumar Rai and Another
Allahabad High Court · 63 Ind. Cas. 806
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 35
High Courts14 Jun 1921
Sarabjit Singh Vs Raj Kumar Rai and Another
Allahabad High Court · AIR 1922 All 162 : (1922) ILR (All) 5
High Courts14 Jun 1921
Raja Makund Singh Vs Gopi Prasad and Others
Allahabad High Court · AIR 1921 All 238 : 64 Ind. Cas. 110
High Courts13 Jun 1921
Paresh Nath Pal Choudhury and Others Vs Ismail Sordar and Others
Calcutta High Court · 64 Ind. Cas. 993
Limitation Act, 1877 — Section 7, 8, 9Limitation Act, 1908 — Section 19
High Courts13 Jun 1921
Paresh Nath Pal Choudhury and others Vs Ismail Sardar and others
Calcutta High Court · (1921) 06 CAL CK 0012
High Courts13 Jun 1921
Haranbhai Jivabhai Vs The Collector of Kaira
Bombay High Court · (1921) 23 BOMLR 1046
Gujarat Taluqdars Act, 1888 — Section 29B
High Courts13 Jun 1921
Braja Gopal Mukherji Vs Tarachand Marwari
Patna High Court · AIR 1921 Patna 225 : 63 Ind. Cas. 593
Limitation Act, 1963 — Section 14
High Courts13 Jun 1921
Bar Kuarin Alak Manjari Kuari and Another Vs Sircar Barnard and Co.
Patna High Court · AIR 1922 Patna 49 : 62 Ind. Cas. 668
Transfer of Property Act, 1882 — Section 59