High Courts23 Jun 1921
Shankar Balkrishna Torne Vs South Indian Railway
Bombay High Court · 64 Ind. Cas. 390
Presidency Small Cause Courts Act, 1882 — Section 69Railways Act, 1890 — Section 77
JUDGMENT DATABASE
Search 12,28,363 Indian judgments.
12,28,363 judgments in All Courts · page 59,756 of 61,419
High Courts23 Jun 1921Allowed
Gulappa Rudrappa Ershetti Vs Erava Basanagowda Patil
Bombay High Court · (1921) 23 BOMLR 1013
Transfer of Property Act, 1882 — Section 88
High Courts23 Jun 1921
Nazir Rai Vs Maharaja Kesho Prasad Singh Bahadur
Patna High Court · AIR 1922 Patna 55 : 65 Ind. Cas. 3
Bengal Tenancy (Amendment) Act, 1915 — Section 105, 109A
High Courts23 Jun 1921
Jiwan Vs Emperor
Allahabad High Court · AIR 1921 All 206 : 67 Ind. Cas. 505
Criminal Procedure Code, 1898 (CrPC) — Section 537Criminal Procedure Code, 1898 (CrPC) — Section 537Criminal Procedure Code, 1898 (CrPC) — Section 537
High Courts23 Jun 1921
Mohan Lal Vs Emperor
Allahabad High Court · AIR 1921 All 205 : 64 Ind. Cas. 142
Registration Act, 1908 — Section 82, 83
High Courts23 Jun 1921
Alay Mohammad and Others Vs Emperor
Allahabad High Court · AIR 1922 All 457 : 64 Ind. Cas. 278
Criminal Procedure Code, 1898 (CrPC) — Section 54(1)
High Courts22 Jun 1921
Atmaram Babaji Chawgale Vs Narayan Arjun Dere
Bombay High Court · (1921) 23 BOMLR 972
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8
High Courts22 Jun 1921Dismissed
Abdul Rashid Vs Emperor
Allahabad High Court · 64 Ind. Cas. 141
Criminal Procedure Code, 1898 (CrPC) — Section 109
High Courts21 Jun 1921Allowed
Kamawati Vs Digbijai Singh
Bombay High Court · (1922) 24 BOMLR 626
Succession Act, 1925 — Section 2
High Courts21 Jun 1921
The Chairman of the Municipal Commissioners of Jalpaiguri Municipality Vs The Jalpaiguri Tea Company Limited and Others and The Northern Bengal Tea Company Limited
Calcutta High Court · 64 Ind. Cas. 649
Bengal Municipal Act, 1932 — Section 85(a)
High Courts21 Jun 1921
Gurudas Biswas Vs Bhowanipore Zemindary Co., Ld.
Calcutta High Court · (1921) 06 CAL CK 0039
High Courts21 Jun 1921
Ghisu Lal Agarwalla and Another Vs Todermall Agarwalla and Others
Calcutta High Court · 70 Ind. Cas. 539
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 7, 115, 73
High Courts21 Jun 1921
Mohendra Narain Roy Chowdhury and Others Vs Emperor
Calcutta High Court · 62 Ind. Cas. 822
Criminal Procedure Code, 1898 (CrPC) — Section 133, 133(1)
High Courts21 Jun 1921
Gurudas Biswas Vs Srimati Thakamani Dasi and Others
Calcutta High Court · 64 Ind. Cas. 476
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22, Order 21 Rule 90, 47
High Courts21 Jun 1921
Bibi Jinjira Khatun and Others Vs Mahomed Fakirulla Mea and Others
Calcutta High Court · AIR 1922 Cal 429 : 67 Ind. Cas. 77
Mussalman Wakf Validating Act, 1913 — Section 3(b)
High Courts21 Jun 1921
Jagannath Marwari and Others Vs Chandni bibi and Another
Calcutta High Court · AIR 1921 Cal 163 : 67 Ind. Cas. 31
Registration Act, 1908 — Section 17
High Courts21 Jun 1921Allowed
Rustomji Dinshaw Billimoria Vs Dosibai Rustomji Master
Bombay High Court · AIR 1921 Bom 34 : (1921) 23 BOMLR 850
High Courts21 Jun 1921Dismissed
Manaji Kuvarji Vs Aramita
Bombay High Court · (1921) 23 BOMLR 847
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89
High Courts21 Jun 1921
Shankar Balkrisna Torne Vs South Indian Railway and Others
Bombay High Court · (1922) ILR (Bom) 176
Railways Act, 1890 — Section 77