High Courts01 Jul 1921
Uttamram Vithaldas Vs Thakordas Parshottamdas
Bombay High Court · (1921) 23 BOMLR 911
JUDGMENT DATABASE
Search 12,28,363 Indian judgments.
12,28,363 judgments in All Courts · page 59,754 of 61,419
High Courts01 Jul 1921
Jasraj Bastimal Vs Sadashiv Mahadev Walekar
Bombay High Court · AIR 1923 Bom 169 : (1921) 23 BOMLR 976
Evidence Act, 1872 — Section 115
Privy Council01 Jul 1921
Dulhin Lacchambati Kumari and others Vs Bodh Nath Tiwari and others
Privy Council · (1922) AIR(PC) 94
High Courts01 Jul 1921
Chahal and Others Vs Dwarka and Others
Allahabad High Court · 64 Ind. Cas. 484
High Courts01 Jul 1921
Bhadul Pande and Others Vs Manni Pande and Others
Allahabad High Court · AIR 1922 All 164 : (1922) ILR (All) 13
High Courts30 Jun 1921
Nearam Kachari and Another Vs Ardaram Kachari and Another
Calcutta High Court · AIR 1921 Cal 558 : 64 Ind. Cas. 145
High Courts30 Jun 1921
Vallabhdas Narayanji and Another Vs The Special Land Acquisition Officer for Railways and Another
Bombay High Court · 85 Ind. Cas. 427
High Courts30 Jun 1921Dismissed
Muhammad Abdul Hadi Vs Baldeo Sahai
Allahabad High Court · AIR 1922 All 168 : (1922) ILR (All) 57 : 63 Ind. Cas. 831
High Courts30 Jun 1921Disposed Of
Ishri Prasad Vs Muhammad Hanif and Others
Allahabad High Court · (1922) ILR (All) 77
High Courts30 Jun 1921
Saiyed Muhammad Haneef and Others Vs B. Isri Prasad and Muhammad Askari
Allahabad High Court · 64 Ind. Cas. 768
Transfer of Property Act, 1882 — Section 59
High Courts29 Jun 1921
Harjibandas Gordhandas Vs Bhagwandas Pursram
Calcutta High Court · AIR 1922 Cal 390 : 69 Ind. Cas. 236
Civil Procedure Code, 1908 (CPC) — Order 30 Rule 3
High Courts29 Jun 1921
Ashotosh Dutt Vs Emperor
Calcutta High Court · AIR 1921 Cal 458 : 68 Ind. Cas. 413
Evidence Act, 1872 — Section 24Penal Code, 1860 (IPC) — Section 379
High Courts29 Jun 1921Dismissed
Jitendranath Chatterjee and another Vs Jaku Mandar and others
Patna High Court · (1921) 06 PAT CK 0027
High Courts29 Jun 1921
Moulvi Syed Razaur Rahman Vs Athar Hussain and Others
Patna High Court · AIR 1922 Patna 368 : 64 Ind. Cas. 496
High Courts29 Jun 1921Dismissed
Jai Krishna Puri Vs Bhukal Gope and others
Patna High Court · (1921) 06 PAT CK 0009
High Courts29 Jun 1921Dismissed
Harjan Rai and Another Vs Mahabir Tewari and Others
Allahabad High Court · 64 Ind. Cas. 474
Evidence Act, 1872 — Section 115Transfer of Property Act, 1882 — Section 41
High Courts28 Jun 1921
Johar Mull Bhutra and Others Vs Bhupendra Nath Basu and Others
Calcutta High Court · 67 Ind. Cas. 108
High Courts28 Jun 1921
I.J. Cohen Vs S.E. Hottinger
Calcutta High Court · AIR 1922 Cal 380 : 69 Ind. Cas. 988