High Courts05 Jul 1921
Chandbhai Mahamadbhai Vohra Vs Hasanbhai Rahimtoola Vohra and Another
Bombay High Court · (1922) ILR (Bom) 213
JUDGMENT DATABASE
Search 12,28,363 Indian judgments.
12,28,363 judgments in All Courts · page 59,753 of 61,419
High Courts05 Jul 1921Allowed
Vidya Varuthi Thirtha Vs Balusami Ayyar
Bombay High Court · (1922) 24 BOMLR 629
Limitation Act, 1908 — Article 34, 140
High Courts05 Jul 1921
Radha Kanta Das Nanak and Others Vs Prakash Chandra Dutt and Another
Calcutta High Court · 64 Ind. Cas. 599
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 25, Order 41 Rule 26
High Courts05 Jul 1921
Kumar Manmatha Nath Mitter Vs Walter Locke and Co. and Another
Calcutta High Court · (1921) 07 CAL CK 0011
High Courts05 Jul 1921Allowed
Sachindra Nath Roy Vs Maharaj Bahadur Singh
Bombay High Court · (1922) 24 BOMLR 659
Transfer of Property Act, 1882 — Section 88, 89
High Courts05 Jul 1921
Nippon Menkwa Kalmshiki Vs F. Portlock
Bombay High Court · (1922) 24 BOMLR 54
Bombay Rent (War Restrictions) Act, 1918 — Section 9(2)
High Courts05 Jul 1921
Nagindas Kapurchand Vs Maganlal Panachand
Bombay High Court · (1921) 23 BOMLR 1023
High Courts05 Jul 1921
Basappa Dodfakirapa Hebballiyavar Vs Fakirappa Shenkrappa Hebballiyavar
Bombay High Court · (1921) 23 BOMLR 1040
Transfer of Property Act, 1882 — Section 53
High Courts05 Jul 1921
Nandkishore Singh and others Vs Mathura Sahu and others
Patna High Court · (1921) 07 PAT CK 0034
High Courts05 Jul 1921
Nandkishore Singh and Others Vs Mathura Sahu and Others
Patna High Court · AIR 1922 Patna 63 : 65 Ind. Cas. 266
Criminal Procedure Code, 1898 (CrPC) — Section 144
Privy Council05 Jul 1921
Maharaja Kesho Prasad Singh Vs Siv Saran Lal
Privy Council · (1922) AIR(PC) 226
Privy Council05 Jul 1921
Vidya Varuthi Thirtha Swamigal Vs Baluswami Ayyar and others
Privy Council · (1922) AIR(PC) 123
High Courts04 Jul 1921Dismissed
The Sholapur Municipality Vs Shankar Sheshbhat Ambalji
Bombay High Court · (1921) 23 BOMLR 1018
Bombay District Municipal Act, 1901 — Section 59
High Courts04 Jul 1921
Ram Narain Sukul and Others Vs Mahanth Lal Das and Hanuman Prasad Singh and Others
Patna High Court · 63 Ind. Cas. 2
Estates Partition Act, 1897 — Section 119, 32, 99
High Courts04 Jul 1921
Rampadarath Sinha and Another Vs Basdeo Das and Chokhi Sahu Chokhi Sahu Vs Mahant Basudeo Das and Jaikant Jha minor by his Mother Samarjan Ojhain
Patna High Court · 63 Ind. Cas. 231
Land Registration Act, 1876 — Section 55
High Courts04 Jul 1921
Musammat Jarao Kunwar Vs Rani Bhagwan Kunwar and Others
Allahabad High Court · AIR 1921 All 184 : 63 Ind. Cas. 773
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts02 Jul 1921Disposed Off
Emperor Vs Kallu
Allahabad High Court · 64 Ind. Cas. 133
Penal Code, 1860 (IPC) — Section 304, 325
High Courts02 Jul 1921
Bhadool Pandey and Others Vs Manni Pandey and Others
Allahabad High Court · 63 Ind. Cas. 318
Court Fees Act, 1870 — Section 4, 5
High Courts02 Jul 1921Dismissed
Jhamman Singh and Others Vs Bhup Singh Jhamman Singh and Others Vs Musammat Gurga Kunwar and Another
Allahabad High Court · (1922) ILR (All) 95
High Courts01 Jul 1921
Prafulla Nath Tagore Vs T.C. Tweedie, Receiver and Others
Calcutta High Court · AIR 1922 Cal 248 : 65 Ind. Cas. 234
Bengal Tenancy Act, 1885 — Section 104J, 192