High Courts13 Jul 1921
Muhammad Siddiq Khan Vs Lala Misri Lal and Others
Allahabad High Court · AIR 1922 All 432 : 64 Ind. Cas. 524
JUDGMENT DATABASE
Search 12,28,363 Indian judgments.
12,28,363 judgments in All Courts · page 59,751 of 61,419
High Courts12 Jul 1921
Sasti Charan Chakerbutty Vs Akubjan Bibi and Others
Calcutta High Court · AIR 1922 Cal 243 : 64 Ind. Cas. 591
Bengal Tenancy Act, 1885 — Section 163
High Courts12 Jul 1921
Superintendent and Remembrancer of Legal Affairs Vs Shyam Sardar Bhumij and Others
Calcutta High Court · AIR 1922 Cal 106 : 71 Ind. Cas. 367
High Courts12 Jul 1921
Bhubaneswar Bhattacharjee Vs Dwarakeswar Bhattacharjee and Others
Calcutta High Court · AIR 1921 Cal 77 : 66 Ind. Cas. 876
High Courts12 Jul 1921
Ratanchand Dharamchand Vs Gobind Lall Dutt
Calcutta High Court · AIR 1922 Cal 328 : 66 Ind. Cas. 484
High Courts12 Jul 1921
Patait Dinanath Sahi Vs Patait Malhiji Baid
Patna High Court · 82 Ind. Cas. 803
Civil Procedure Code, 1908 (CPC) — Section 2
Privy Council12 Jul 1921
Sachindra Nath Roy and others Vs Maharaj Bahadur Singh and others
Privy Council · (1922) AIR(PC) 187
Privy Council12 Jul 1921
M. Ihtishan Ali and another Vs Jamna Prasad and others
Privy Council · (1922) AIR(PC) 56
Privy Council12 Jul 1921
Corporation of Calcutta, Plffs. Vs Chairman of the Cossipore and Chitpore Municipality
Privy Council · (1922) AIR(PC) 27
High Courts12 Jul 1921Allowed
Asharfi Lal Vs Musammat Nannhi and Others
Allahabad High Court · AIR 1922 All 153 : (1922) ILR (All) 127
Evidence Act, 1872 — Section 70
High Courts12 Jul 1921
Lala Asharfi Lal Vs Musammat Nanhi and Others
Allahabad High Court · 64 Ind. Cas. 11
Evidence Act, 1872 — Section 70
High Courts11 Jul 1921
Gopal Porai Vs Swarna Bewa and Others and Gopal Hari Ghose Choudhuri and Others
Calcutta High Court · 64 Ind. Cas. 611
High Courts11 Jul 1921
Satindra Nath Banerji Vs Siva Prasad Bhakat and Others
Calcutta High Court · 64 Ind. Cas. 713
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63Court Fees Act, 1870 — Article 17(II)
High Courts11 Jul 1921
Rung Lal Kalooram Vs Kedar Nath Kesriwal
Calcutta High Court · AIR 1921 Cal 613
Stamp Act, 1899 — Section 36
Privy Council11 Jul 1921
Surisetti Butchayya and another Vs Parthasarathy Appa Rao and another
Privy Council · (1922) AIR(PC) 243
Privy Council11 Jul 1921
Ramkishore and others Vs Jainarayan and others
Privy Council · (1922) AIR(PC) 2
Privy Council11 Jul 1921
Amodu Tijani Vs Secretary for Southern Provinces, Nigeria.
Privy Council · (1921) AIR(PC) 212
High Courts11 Jul 1921Disposed Of
Bora Shib Lal Vs Munni Lal and Others
Allahabad High Court · 63 Ind. Cas. 604
Contract Act, 1872 — Section 69Transfer of Property Act, 1882 — Section 74, 95
High Courts11 Jul 1921Disposed Of
Shib Lal Vs Munni Lal and Others
Allahabad High Court · (1922) ILR (All) 67
High Courts11 Jul 1921
Sheo Saran Chaudhri and Others Vs Ram Lagan Das and Others
Allahabad High Court · AIR 1922 All 355 : 64 Ind. Cas. 413
Transfer of Property Act, 1882 — Section 103, 83