High Courts20 Jul 1921
Rup Narain alias Rupai Pathak Vs Partap Pathak
Allahabad High Court · 64 Ind. Cas. 491
North Western Provinces Tenancy Act, 1901 — Section 202
JUDGMENT DATABASE
Search 12,28,363 Indian judgments.
12,28,363 judgments in All Courts · page 59,749 of 61,419
High Courts19 Jul 1921
Gangadhar Kalwar Vs Musammat Sekali Telini and Others
Calcutta High Court · AIR 1921 Cal 291 : 64 Ind. Cas. 574
Penal Code, 1860 (IPC) — Section 504
High Courts19 Jul 1921
Profulla Chandra Ghose and Another Vs Baburam Mandal and Others
Calcutta High Court · AIR 1921 Cal 289 : 65 Ind. Cas. 1
Bengal Tenancy Act, 1885 — Section 148A
High Courts19 Jul 1921
Haridasi Dasi and Others Vs Bidhumukhi Dasi
Calcutta High Court · AIR 1922 Cal 38 : 68 Ind. Cas. 795
Probate and Administration Act, 1881 — Section 50
High Courts19 Jul 1921
Abdul Hossain and Others Vs Afsaruddin and Others
Calcutta High Court · AIR 1921 Cal 83 : 67 Ind. Cas. 639
High Courts19 Jul 1921Dismissed
Vinayakaro Moreshwar Natu Vs Gyanoba Hariba Navale
Bombay High Court · (1921) 23 BOMLR 1062
Privy Council19 Jul 1921
Secretary of State for India-in-Council Vs Maharaja of Burdwan
Privy Council · (1922) AIR(PC) 6
High Courts19 Jul 1921Dismissed
Ram Subhag Singh and Others Vs Dip Narain Singh
Allahabad High Court · AIR 1922 All 158 : (1922) ILR (All) 74 : 64 Ind. Cas. 438
High Courts19 Jul 1921Dismissed
Sheo Pargash Ojha and Others Vs Kesho Prasad Singh
Allahabad High Court · (1922) ILR (All) 19
High Courts18 Jul 1921Allowed
Parvatava Nemappa Havaldar Vs Fakirnaik Iranaik Naikar
Bombay High Court · (1921) 23 BOMLR 1075
High Courts18 Jul 1921Allowed
Kuthali Moothavar Vs Peringati Kunharankutty
Bombay High Court · (1922) 24 BOMLR 669
Civil Procedure Code, 1908 (CPC) — Section 15
High Courts18 Jul 1921
Mahabir Prashad Singh Vs Nogendra Nath Mandal
Calcutta High Court · AIR 1921 Cal 479 : 68 Ind. Cas. 271
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, 115
High Courts18 Jul 1921
Nasiran Bibi and Another Vs Salim Akanda and Others and Jaffar Ali Sarkar and Others
Calcutta High Court · 64 Ind. Cas. 572
Criminal Procedure Code, 1898 (CrPC) — Section 144Specific Relief Act, 1877 — Section 9
High Courts18 Jul 1921
Ishan Chandra Diasi and Others Vs Ram Prosad Aich and Others
Calcutta High Court · AIR 1921 Cal 209 : 65 Ind. Cas. 656
Bengal Tenancy Act, 1885 — Section 105, 35
High Courts18 Jul 1921
Barada Kishore Acharjya Choudhury Vs Jagat Chandra Das
Calcutta High Court · (1921) 07 CAL CK 0030
High Courts18 Jul 1921
Parvatava Kom Nemapa Havildar Vs Fakirnaik Bin Iranaik Naikar and Others
Bombay High Court · (1922) ILR (Bom) 307
High Courts18 Jul 1921
Sheikh Abdul Rahman Vs Shib Lal Sahu and Others
Patna High Court · AIR 1922 Patna 252 : 63 Ind. Cas. 570
Civil Procedure Code, 1908 (CPC) — Section 2
High Courts18 Jul 1921
Malik Taharat Karim Vs Musammat Bal Kuar and Others
Patna High Court · AIR 1921 Patna 351 : 64 Ind. Cas. 515
Privy Council18 Jul 1921
Kuthali Moothavar Vs Peringati Kunharan Kutty
Privy Council · (1922) AIR(PC) 181