High Courts22 Jul 1921
Monmotha Paul Chaudhury and Others Vs Mohendra Nath Bose and Others
Calcutta High Court · AIR 1922 Cal 284 : 65 Ind. Cas. 469
Bengal Tenancy Act, 1885 — Section 154
JUDGMENT DATABASE
Search 12,28,363 Indian judgments.
12,28,363 judgments in All Courts · page 59,748 of 61,419
High Courts22 Jul 1921
Mohendra Nath Nanda and Others Vs Baidya Nath Tripathi and Others
Calcutta High Court · AIR 1922 Cal 95 : 70 Ind. Cas. 127
Bengal Tenancy Act, 1885 — Section 170(3)Civil Procedure Code, 1908 (CPC) — Section 115
High Courts22 Jul 1921
Taramoni Chaudhurani Vs Gopal Das Chaudhuri
Calcutta High Court · 65 Ind. Cas. 182
Criminal Procedure Code, 1898 (CrPC) — Section 144, 145
High Courts22 Jul 1921
Panchu Gopal Chattopadhya and Another Vs Srimati Matangini Debi
Calcutta High Court · AIR 1921 Cal 560 : 64 Ind. Cas. 581
High Courts22 Jul 1921
Saday Chandra Jana Vs Poresh Nath Ghose
Calcutta High Court · 64 Ind. Cas. 571
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 15Limitation Act, 1963 — Article 179(4)
High Courts22 Jul 1921
Sanjib Chandra Sanyal Vs Santosh Kumar Lahiri and Others
Calcutta High Court · AIR 1922 Cal 436 : 69 Ind. Cas. 877
Registration Act, 1908 — Section 17, 3, 49
High Courts22 Jul 1921
Sanaton Sant and Another Vs Dinabandhu Giri and Another
Calcutta High Court · 64 Ind. Cas. 622
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 6, Order 34 Rule 4
High Courts22 Jul 1921
Emperor Vs Rama Nana Hagavne
Bombay High Court · (1921) 23 BOMLR 987
Penal Code, 1860 (IPC) — Section 196
High Courts22 Jul 1921Dismissed
Mahomedbahi Huseinbhai Vs Adamji Halimbhai
Bombay High Court · (1921) 23 BOMLR 1086
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, 20
High Courts21 Jul 1921
Satish Chandra Das and Others Vs Umesh Narain Chowdhury and Others
Calcutta High Court · 64 Ind. Cas. 696
Bengal Tenancy Act, 1885 — Section 61
High Courts21 Jul 1921
Superintendent and Remembrancer of Legal Affairs, Bengal Vs J. S. Mull
Calcutta High Court · AIR 1921 Cal 469 : 66 Ind. Cas. 428
Bengal Municipal Act, 1884 — Section 45Licensed Warehouse and Fire-Brigade Act, 1893 — Section 15, 7
High Courts21 Jul 1921
Sarada Kripa Lala Vs Horendra Kumar Das and Another
Calcutta High Court · AIR 1922 Cal 271 : 68 Ind. Cas. 289
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89, 64
High Courts21 Jul 1921
Babu Audh Bihari Lal Vs Mr. Kesri Prasad Singh and Others
Patna High Court · 63 Ind. Cas. 6
Specific Relief Act, 1963 — Section 42
Privy Council21 Jul 1921
Canadian Pacific Wine Company Limited Vs Tuley and others
Privy Council · (1921) AIR(PC) 179
High Courts20 Jul 1921
Kamal Kamini Debi Vs Mahammad Emaduddin Sarkar and Others
Calcutta High Court · 64 Ind. Cas. 606
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 6Court Fees Act, 1870 — Section 16, 23
High Courts20 Jul 1921
Mokbul Ali Sadagar Vs Basarat Ali and Others
Calcutta High Court · AIR 1921 Cal 192 : 66 Ind. Cas. 911
Bengal Land Revenue Sales Act, 1859 — Section 37
High Courts20 Jul 1921Dismissed
Nagindas Maneklal Vs Mahomad Yusuf Mitchela
Bombay High Court · (1921) 23 BOMLR 1094
High Courts20 Jul 1921
Jeo Nath Jha and Others Vs Mahanth Bishambhar Das and Others
Patna High Court · 106 Ind. Cas. 422
Bengal Tenancy Act, 1885 — Section 30(b)