High Courts27 Jul 1921Dismissed
Bala Khandapa Vazirde Vs Sadashiv Hari Chivate
Bombay High Court · (1921) 23 BOMLR 1066
JUDGMENT DATABASE
Search 12,28,363 Indian judgments.
12,28,363 judgments in All Courts · page 59,746 of 61,419
High Courts27 Jul 1921
Dubey Shiva Sahay Ram Vs Thakur Shiva Bhanjan Lal and Others
Patna High Court · 64 Ind. Cas. 358
Chotanagpur Tenancy Act, 1908 — Section 11Land Registration Act, 1876 — Section 78
High Courts27 Jul 1921
Deo Narayan Sahu and Another Vs Ramanand Sahu and Another and Sidheshri Saran Singh and Others
Patna High Court · 63 Ind. Cas. 211
High Courts27 Jul 1921
Bansidhar Dhar and Others Vs Tikait Harnarayan Singh and Others
Patna High Court · 65 Ind. Cas. 283
High Courts27 Jul 1921
Pareshram Deogharia and Others Vs Maharaja Pratap Udai Nath Sahi Deo
Patna High Court · AIR 1921 Patna 506 : 63 Ind. Cas. 783
Chotanagpur Tenancy Act, 1908 — Section 64(3), 67
High Courts27 Jul 1921
Ram Narayan Rai and Others Vs Ram Deni Rai and Others
Patna High Court · 63 Ind. Cas. 282
Transfer of Property Act, 1882 — Section 100, 95
High Courts27 Jul 1921
Babu Samarendra Narain Singh Choudhry minor under the Guardianship of Mr. R.N. Chowdhry Vs Mahadeo Raut and Another
Patna High Court · 63 Ind. Cas. 296
Negotiable Instruments Act, 1881 (NI) — Section 80
High Courts27 Jul 1921
Kangali Charan Mukharji Vs Surja Narain Sah
Patna High Court · AIR 1922 Patna 161 : 65 Ind. Cas. 303
High Courts27 Jul 1921
Bhatu Das and Others Vs Musammat Bibi Iffatun Nisha and Others
Patna High Court · 63 Ind. Cas. 280
High Courts27 Jul 1921Dismissed
Bankey Lal and Others Vs Meghraj and Another
Allahabad High Court · AIR 1921 All 177 : 63 Ind. Cas. 951
North Western Provinces Tenancy Act, 1901 — Section 195
High Courts27 Jul 1921Dismissed
Musammat Hijaban and Others Vs Ali Sher Khan
Allahabad High Court · AIR 1921 All 15 : 64 Ind. Cas. 117
High Courts27 Jul 1921
Tarigopula Nagiah Vs Komineni Seshamma and Others
Madras High Court · 65 Ind. Cas. 82
High Courts27 Jul 1921
Pattani Valappil Payyanatan Krishna and Others Vs Manalil Inkirias Govindan and Others
Madras High Court · (1921) 14 LW 539 : (1921) 41 MLJ 381
High Courts27 Jul 1921
Tarigopala Nagiah Vs Kommineni Seshamma and Others
Madras High Court · AIR 1921 Mad 690 : (1921) 14 LW 514 : (1921) 41 MLJ 385
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 1
High Courts27 Jul 1921
Kuthiravattath Kongasseri Mokshath Thottamma alias Amma Neithiyar Vs C.S. Subramaniyya and Another
Madras High Court · AIR 1922 Mad 219 : (1922) ILR (Mad) 79 : (1921) 14 LW 620
High Courts26 Jul 1921
Paban Khan Vs Badal Sardar
Calcutta High Court · AIR 1921 Cal 276 : 66 Ind. Cas. 906
Evidence Act, 1872 — Section 70Transfer of Property Act, 1882 — Section 59
High Courts26 Jul 1921
Beni Prasad Sahu Vs Suraj Singh
Patna High Court · AIR 1921 Patna 482 : 63 Ind. Cas. 264
High Courts26 Jul 1921Allowed
Chandu Lal Shah and Another Vs The Collector of Bareilly
Allahabad High Court · 64 Ind. Cas. 624
Land Acquisition Act, 1894 — Section 26, 27
High Courts26 Jul 1921Dismissed
Chandar Lal Sah and Another Vs Collector of Bareilly
Allahabad High Court · AIR 1922 All 203 : (1922) ILR (All) 86
High Courts26 Jul 1921Disposed Of
Ram Lal Vs Deo Raj
Allahabad High Court · AIR 1922 All 173 : (1922) ILR (All) 91