High Courts01 Aug 1921
Mathura Singh Vs Ram Lal Singh and Others
Allahabad High Court · 64 Ind. Cas. 486
JUDGMENT DATABASE
Search 12,28,363 Indian judgments.
12,28,363 judgments in All Courts · page 59,745 of 61,419
High Courts30 Jul 1921
The East India Railway Co. Vs Bhagwan Das and Others
Patna High Court · AIR 1922 Patna 390 : 63 Ind. Cas. 256
High Courts30 Jul 1921
Babu Maharaja Bahadur Singh Vs Shaikh Abdul Rahim
Patna High Court · AIR 1922 Patna 394 : 62 Ind. Cas. 900
Transfer of Property Act, 1882 — Section 52
High Courts30 Jul 1921
Sheikh Hayat Majid and Budhan Garain and Others Vs Hazari Lal
Patna High Court · 63 Ind. Cas. 424
Limitation Act, 1963 — Article 110
High Courts30 Jul 1921
Girdhari Lal Vs Emperor
Allahabad High Court · AIR 1921 All 71(1) : 64 Ind. Cas. 136
High Courts29 Jul 1921
Baranashi Koer Vs Bhabadeb Chatterjee
Calcutta High Court · AIR 1921 Cal 456 : 66 Ind. Cas. 758
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 6Provincial Insolvency Act, 1920 — Section 24(2)
High Courts29 Jul 1921
Gobindnath Choudhuri Vs Basiruddin Mondal
Calcutta High Court · AIR 1921 Cal 606 : 64 Ind. Cas. 594
Limitation Act, 1908 — Section 15
High Courts29 Jul 1921
Shaikh Rafiq Ud-Din minor through his Mother and Another Vs Haji Shaikh Asgar Ali
Patna High Court · AIR 1922 Patna 392 : 63 Ind. Cas. 38
Specific Relief Act, 1963 — Section 42, 43
High Courts29 Jul 1921
Shaikh Muhammad Jamil Vs Musammat Bibi Tufailan
Patna High Court · 63 Ind. Cas. 47
High Courts29 Jul 1921
Dhira Singh Vs Moti Lal and Others
Patna High Court · 63 Ind. Cas. 266
Evidence Act, 1872 — Section 68, 71
High Courts29 Jul 1921Allowed
Firm Chhajju Mal-Munna Lal Vs Firm Pyare Lal-Jumna Prasad
Allahabad High Court · 63 Ind. Cas. 858
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23
High Courts28 Jul 1921
Gopeswar Banerjee and Another Vs Braja Sundari Debi
Calcutta High Court · AIR 1922 Cal 353 : 67 Ind. Cas. 40
Contract Act, 1872 — Section 62, 70
High Courts28 Jul 1921
Beni Madhab Roy and Others Vs Krishna Kamini Gupta
Calcutta High Court · AIR 1921 Cal 395 : 70 Ind. Cas. 177
Bengal Tenancy Act, 1885 — Section 52, 52(1)(b)
High Courts28 Jul 1921
Gopal Krishn Nath Vs Hari Nath Kapurth
Calcutta High Court · AIR 1921 Cal 565 : 66 Ind. Cas. 766
Bengal Tenancy Act, 1885 — Section 178(1)(e)
High Courts28 Jul 1921
In Re: Babu Jnanendra Kumar Choudhury
Calcutta High Court · 65 Ind. Cas. 417
Bengal Tenancy Act, 1885 — Section 174
High Courts28 Jul 1921
Khanderao Dattatraya Wakde Vs Balkrishna Mahadeo Phulambrikar Balkrishna Mahadeo Phulambrikar Vs Khanderao Dattatraya Wakde
Bombay High Court · (1921) 23 BOMLR 1083
Partition Act, 1893 — Section 4
High Courts28 Jul 1921
Emperor Vs Rustomji Mancherji
Bombay High Court · AIR 1921 Bom 370 : (1921) 23 BOMLR 984
Criminal Procedure Code, 1898 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 290
High Courts28 Jul 1921
Musammat Bibi Saira Vs Bibi Saliman and Others
Patna High Court · AIR 1921 Patna 395 : 63 Ind. Cas. 111
Transfer of Property Act, 1882 — Section 53
High Courts28 Jul 1921Dismissed
Bhup Singh Vs Jhamman Singh and Others
Allahabad High Court · 64 Ind. Cas. 630
High Courts27 Jul 1921
Ram Prosad Chimonlal Vs Anundji and Co.
Calcutta High Court · AIR 1922 Cal 408 : 69 Ind. Cas. 885
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 9(2), Order 30 Rule 10