High Courts04 Aug 1921
Chhedi Lal Marwari and Others Vs Mahabir Prasad Sukul
Patna High Court · 64 Ind. Cas. 507
Criminal Procedure Code, 1898 (CrPC) — Section 144, 145
JUDGMENT DATABASE
Search 12,28,363 Indian judgments.
12,28,363 judgments in All Courts · page 59,743 of 61,419
High Courts04 Aug 1921
Ramdhani Lal Vs Chairman of the Patna Municipality
Patna High Court · (1921) 08 PAT CK 0002
High Courts04 Aug 1921
Chigu Chaudhuri Vs Srimatya Chand Moni Debya and Another
Patna High Court · AIR 1921 Patna 504 : 64 Ind. Cas. 695
High Courts04 Aug 1921Dismissed
Syeeduddin Vs Latifunnissa and Musammat Shafiunnissa
Allahabad High Court · AIR 1922 All 391 : 64 Ind. Cas. 456
High Courts04 Aug 1921Dismissed
Parbhu Dayal Vs Jamil Ahmad and Another
Allahabad High Court · AIR 1922 All 160 : (1922) ILR (All) 117 : 64 Ind. Cas. 646
High Courts04 Aug 1921Dismissed
Latif-Un-Nissa Bibi Vs Said-Ud-Din and Shafi-Un-Nissa Bibi
Allahabad High Court · (1922) ILR (All) 114
High Courts04 Aug 1921
Sheikh Kallu and Another Vs Nadir Baksh and Another
Allahabad High Court · 64 Ind. Cas. 527
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 105
High Courts03 Aug 1921
Rai Charan Bhuiya and Others Vs Debi Prosad Bhakut
Calcutta High Court · AIR 1922 Cal 28 : 64 Ind. Cas. 864
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, 144
High Courts03 Aug 1921
Srimati Haimabati Devi Vs Pran Krishna Banerjee and Others
Calcutta High Court · AIR 1921 Cal 393 : 75 Ind. Cas. 262
Soldiers (Litigation) Act, 1918 — Section 10
High Courts03 Aug 1921
Rajpati Rai and Others Vs Musammat Sukwaro Kuer and Mahabir Prasad and Another
Patna High Court · 63 Ind. Cas. 400
High Courts03 Aug 1921
Musammat Shahzadi Begum Vs Musammat Kokila and Ghulam Rasul Khan and Others
Patna High Court · AIR 1922 Patna 389 : 63 Ind. Cas. 183
Bengal Land Revenue Sales Act, 1859 — Section 54
High Courts03 Aug 1921
Debi Saran Sahai and Bhirgunath Sahai and Others Vs Bankey Behari Lal @ Raja Lal and Others
Patna High Court · 63 Ind. Cas. 223
High Courts03 Aug 1921
Chaudhuri Shyam Narain Singh Vs Siwcharan Sahu
Patna High Court · AIR 1922 Patna 400 : 62 Ind. Cas. 886
Chotanagpur Tenancy Act, 1908 — Section 224, 227
High Courts03 Aug 1921Dismissed
Baldeo Singh Vs Ram Saroop and Others
Allahabad High Court · AIR 1921 All 174 : 64 Ind. Cas. 598
High Courts03 Aug 1921Dismissed
Mahadeo Prasad Singh Vs Mata Prasad and Another
Allahabad High Court · AIR 1922 All 297 : (1922) ILR (All) 44
High Courts03 Aug 1921
T.C. Balakrishna Ayyar Vs Pichamuthu Pillai
Madras High Court · AIR 1922 Mad 330 : 70 Ind. Cas. 496 : (1922) 15 LW 186
High Courts02 Aug 1921
Ganesh Eknath Kaulgi and Another Vs Bhausaheb Bhavanrao Deshmukh
Bombay High Court · (1922) ILR (Bom) 345
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 6, 47Transfer of Property Act, 1882 — Section 90
High Courts02 Aug 1921
Tustu Mondal and Others Vs Kenaram Mondal
Calcutta High Court · AIR 1921 Cal 231 : 65 Ind. Cas. 22
Easements Act, 1882 — Section 13(a)Limitation Act, 1908 — Section 26
High Courts02 Aug 1921
Bata Kristo Pramanik Vs A.K. Roy
Calcutta High Court · AIR 1921 Cal 413 : 65 Ind. Cas. 177
Calcutta Rent Act, 1920 — Section 74