High Courts12 Aug 1921
Sheikh Shachuni and Another Vs Shiekh Basir and Others and Nurjan Bewa and Others
Calcutta High Court · 64 Ind. Cas. 613
JUDGMENT DATABASE
Search 12,28,363 Indian judgments.
12,28,363 judgments in All Courts · page 59,741 of 61,419
High Courts12 Aug 1921
Gendli Bibi and Others Vs Joynal Abdin Sarkar
Calcutta High Court · AIR 1922 Cal 254 : 64 Ind. Cas. 565
High Courts12 Aug 1921
Palaniappa Chetty Vs Subramania Chetty through his authorised agent Karuppan. Chetty alias Somasundaram Chetty and Others
Madras High Court · (1921) 14 LW 609 : (1922) 42 MLJ 12
High Courts11 Aug 1921
C. Kuppuswami Mudaliar and Others Vs Y. Subramaniyam Chettiar and Others
Madras High Court · (1922) 16 LW 927 : (1921) 41 MLJ 545
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts11 Aug 1921
Nogendra Chandra Das and Others Vs Rehan Ali Serang Ananta Kumar Kar Vs Sudhanya Ch. De
Calcutta High Court · 65 Ind. Cas. 440
Penal Code, 1860 (IPC) — Section 143, 506
High Courts11 Aug 1921
Rani Hemangini Debi and Others Vs Sarat Rundari Debya and Others
Calcutta High Court · AIR 1921 Cal 292 : 66 Ind. Cas. 882
Probate and Administration Act, 1881 — Section 50
High Courts11 Aug 1921
Sinnanan Chetty Vs Sivakami Ammal and Another
Madras High Court · AIR 1921 Mad 326(1) : (1921) 41 MLJ 501
Transfer of Property Act, 1882 — Section 95
High Courts11 Aug 1921
Vaithinatha Iyer (dead) and Others Vs Govindaswami Odayar and Others
Madras High Court · AIR 1921 Mad 650 : 67 Ind. Cas. 995 : (1922) 42 MLJ 551
High Courts10 Aug 1921
Anthaya Hegade and Another Vs Manjaiya Shetty
Madras High Court · AIR 1922 Mad 176 : (1922) ILR (Mad) 84 : (1921) 14 LW 371
High Courts10 Aug 1921
Rash Behari Gangully Vs Shabharanjan Samaddar and Others
Calcutta High Court · 64 Ind. Cas. 1001
High Courts10 Aug 1921
Hon''ble Raja Reshee Case Law Vs Satish Chandra Paul
Calcutta High Court · AIR 1922 Cal 123 : 64 Ind. Cas. 774
Bengal Tenancy Act, 1885 — Section 105
High Courts10 Aug 1921
Dulloo Singh and Others Vs The Deputy Inspector General of Police, C.I.D. Bengal
Calcutta High Court · AIR 1922 Cal 412 : 65 Ind. Cas. 570
Criminal Procedure Code, 1898 (CrPC) — Section 195Penal Code, 1860 (IPC) — Section 193, 204, 471
High Courts10 Aug 1921
Amarnath Bhattacharjee and Others Vs Hon''ble Raja Hrishikesh Laha and Others
Calcutta High Court · 64 Ind. Cas. 829
High Courts10 Aug 1921
Raja Sasi Kanta Acharjya Bahadur Vs Sandhya Moni Dasya and Another
Calcutta High Court · AIR 1921 Cal 236 : 65 Ind. Cas. 4
Bengal Tenancy Act, 1885 — Section 102, 102(6), 103B(3)
High Courts10 Aug 1921
Bama Charan Chakravarti and Others Vs Kishore Mohan Roy and Others
Calcutta High Court · 64 Ind. Cas. 903
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 5Limitation Act, 1963 — Section 20(2)
High Courts10 Aug 1921
Gossain Missir and Another Vs Emperor
Patna High Court · AIR 1922 Patna 267 : 63 Ind. Cas. 615
Penal Code, 1860 (IPC) — Section 506
High Courts10 Aug 1921Disposed Of
The Union Indian Sugar Mills Co., Ltd. Vs Jai Deo
Allahabad High Court · AIR 1922 All 258 : 65 Ind. Cas. 291
Companies Act, 1956 — Section 38
High Courts10 Aug 1921
Jai Deo Vs Union Indian Sugar Mills Company Limited
Allahabad High Court · (1922) ILR (All) 151
High Courts10 Aug 1921
Ponnalagu Konan and Others Vs Sinniah Odayan and Others
Madras High Court · AIR 1921 Mad 462 : 70 Ind. Cas. 27
High Courts10 Aug 1921
Vaddiparthi Narayanamurthy Vs Cadimsetti Appalanarasimhulu and Another
Madras High Court · AIR 1921 Mad 517 : (1921) 14 LW 536 : (1921) 41 MLJ 563
Transfer of Property Act, 1882 — Section 98