High Courts27 Aug 1921
Baley Mahammad Sahi and Others Vs Aijanmai and Others
Calcutta High Court · 68 Ind. Cas. 780
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2
JUDGMENT DATABASE
Search 12,28,363 Indian judgments.
12,28,363 judgments in All Courts · page 59,739 of 61,419
High Courts25 Aug 1921
Raja Sashikanta Acharyya Vs Raja Sarat Chandra Rai Chaudhuri
Calcutta High Court · AIR 1921 Cal 699 : 70 Ind. Cas. 6
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 12
High Courts25 Aug 1921
In Re: Surajmull Munglechand
Calcutta High Court · AIR 1921 Cal 403(1) : 70 Ind. Cas. 463
Presidency Towns Insolvency Act, 1909 — Section 55, 56
High Courts25 Aug 1921
Shanmuka Nadan by Guardian Swarnammal and Others Vs Arunachelam Chetty and Others
Madras High Court · (1922) ILR (Mad) 194
High Courts25 Aug 1921
Shanmuka Nadan and Others 1 to 5 minors by their mother and guardian 6th appt. Vs Arunachala Chetty (through his agent Shanmugavelayudham Pillai and Others)
Madras High Court · AIR 1922 Mad 332 : (1921) 14 LW 642 : (1922) 42 MLJ 97
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts24 Aug 1921
Jaminibala Debi Vs Karali Prasad Mukherjee
Calcutta High Court · AIR 1921 Cal 242 : 67 Ind. Cas. 6
Civil Procedure Code, 1908 (CPC) — Section 110, 39, 47, 96Provincial Small Cause Courts Act, 1887 — Section 27
High Courts24 Aug 1921
Munshi Mahamad Kazem Ali and Another Vs Munshi Naimuddin Ahmed and Others
Calcutta High Court · 70 Ind. Cas. 210
Civil Procedure Code, 1908 (CPC) — Section 150
High Courts24 Aug 1921
Pulin Bihari Roy and Others Vs Mahendra Chandraghosal and Others
Calcutta High Court · AIR 1921 Cal 722 : 67 Ind. Cas. 10
Civil Procedure Code, 1908 (CPC) — Order 30 Rule 4(2)(a)Evidence Act, 1872 — Section 114, 134, 66
High Courts24 Aug 1921
In Re: Manicka Padayachi and Another
Madras High Court · AIR 1921 Mad 490 : 72 Ind. Cas. 497 : (1921) 14 LW 474
High Courts23 Aug 1921Allowed
Bhimrao Nagojirao Patankar Vs Sakharam Sabaji Kantak
Bombay High Court · (1921) 23 BOMLR 1268
High Courts23 Aug 1921
Bhudeb Mookerjee and Others Vs Kalachand Mallik and Another
Calcutta High Court · AIR 1921 Cal 129 : 66 Ind. Cas. 536
Specific Relief Act, 1877 — Section 3, 54, 55
High Courts23 Aug 1921
Mohan Molla Vs Baru Bibi and Another
Calcutta High Court · AIR 1922 Cal 21 : 64 Ind. Cas. 704
High Courts23 Aug 1921
Raja Bhupendra Narain Singh Bahdur and Others Vs Madar Bux Sheikh and Others
Calcutta High Court · AIR 1921 Cal 296 : 66 Ind. Cas. 793
Bengal Patni Taluks Regulation, 1819 — Section 14
High Courts23 Aug 1921
Gopal Krishna Sil Vs Abdul Samad Chaudhuri and Others
Calcutta High Court · AIR 1921 Cal 569 : 66 Ind. Cas. 640
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 25
High Courts23 Aug 1921
Sukhlal Karnani Vs The Official Assignee Of Calcutta
Calcutta High Court · 66 Ind. Cas. 890
Presidency Towns Insolvency Act, 1909 — Section 36
High Courts23 Aug 1921
Narayanaswamy Iyer Vs Doraisawmy Pathar and Others
Madras High Court · AIR 1921 Mad 451 : 65 Ind. Cas. 343
High Courts22 Aug 1921
Kumudini Ray and Others Vs Kamala Kant Sen
Calcutta High Court · AIR 1922 Cal 247 : 68 Ind. Cas. 575
Limitation Act, 1908 — Section 14, 5
High Courts22 Aug 1921
Panna Lal Biswas Vs Panchu Ruidas and Others
Calcutta High Court · AIR 1922 Cal 419 : 65 Ind. Cas. 200
Criminal Procedure Code, 1898 (CrPC) — Section 146Limitation Act, 1963 — Section 23Specific Relief Act, 1877 — Section 42
High Courts22 Aug 1921
Sarat Chandra Maiti and Others Vs Bibhabati Debi and Others
Calcutta High Court · AIR 1921 Cal 584 : 66 Ind. Cas. 433
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 4(3)Criminal Procedure Code, 1898 (CrPC) — Section 146