JUDGMENT DATABASE
Search 12,28,363 Indian judgments.
12,28,363 judgments in All Courts · page 59,738 of 61,419
Rajah of Ramnad Vs Kamith Ravuthan and Others
Madras High Court · 66 Ind. Cas. 686
B. Raja Rajeswara Sethupathi Avergal alias Muthuramalinga Sethupathi Avergal, Rajah of Ramnad Vs Kamith Ravuthan since attained majority and Others
Madras High Court · AIR 1922 Mad 34 : 60 Ind. Cas. 90 : (1922) 15 LW 140 : (1922) 42 MLJ 78
Chetto Kalwar Vs Emperor
Calcutta High Court · AIR 1922 Cal 401 : 71 Ind. Cas. 214
In Re: Palanikumara Chinnayya Gounder
Madras High Court · AIR 1922 Mad 337 : 66 Ind. Cas. 566 : (1921) 14 LW 548 : (1921) 41 MLJ 577
In Re: Malaya Gounden and Others
Madras High Court · (1921) 14 LW 612 : (1922) 42 MLJ 278
Obilisetti Venkata Kristnaiah Vs Atyam Subbiah and Others
Madras High Court · AIR 1921 Mad 304 : (1921) 14 LW 520 : (1921) 41 MLJ 554
A. Mahadeva Aiyar Vs The South Indian Railway Company Limited
Madras High Court · (1921) 14 LW 684 : (1922) 42 MLJ 202
Zipru Chindhu Shimpi Vs Bomtya Dagadu Kumbhar
Bombay High Court · (1921) 23 BOMLR 1195
A.T.K.P.L.M. Muthiah Chetti Vs Palaniappa Chetty and Others
Madras High Court · AIR 1922 Mad 447 : (1922) ILR (Mad) 90 : (1922) 15 LW 190 : (1921) 41 MLJ 594
T.V. Chakrapani Aiyangar Vs The Government of India
Madras High Court · AIR 1922 Mad 125 : (1921) 14 LW 529 : (1922) 42 MLJ 191
Chinnappa Pillay and Another Vs Kailasam Pillay and Others
Madras High Court · 68 Ind. Cas. 11
Jagadish Chandra Bose Vs Emperor
Calcutta High Court · 66 Ind. Cas. 67
Chinnappa Pillai and Another Vs Kailasam Pillai late a minor but now declared a major
Madras High Court · AIR 1921 Mad 532 : (1921) 14 LW 14 : (1921) 41 MLJ 661
S.N. Ragunathaswamy Iyengar and Others Vs S. Gopau Rao and Others
Madras High Court · (1922) 15 LW 123 : (1921) 41 MLJ 547
Keshavalal Manganlal Trivedi Vs Ambalal Veniram
Bombay High Court · (1921) 23 BOMLR 1225
Narayan Laxman Adhikari Vs Chapsi Dosa
Bombay High Court · (1921) 23 BOMLR 1186