High Courts22 Aug 1921
Bai Meherbai Nanabhai Banaji Vs R.R. Dadina
Bombay High Court · (1921) 23 BOMLR 1183
JUDGMENT DATABASE
Search 12,28,363 Indian judgments.
12,28,363 judgments in All Courts · page 59,740 of 61,419
High Courts21 Aug 1921
Yasin Ali Mirdha and Others Vs Radhagobinda Chowdhury and Others
Calcutta High Court · 69 Ind. Cas. 814
High Courts19 Aug 1921
H. H. Maharaja or Cooch Behar and Others Vs Raja Mahendra Ranjan Rai Chaudhuri Abdul Masid Basunia and Others Vs Raja Mahendra Ranjan Rai Chaudhuri and Others
Calcutta High Court · AIR 1921 Cal 277 : 66 Ind. Cas. 923
Bengal Survey Act, 1875 — Section 41Limitation Act, 1908 — Article 46
High Courts19 Aug 1921
Hari Sadhan Roy Vs Shib Gopal Mitra
Calcutta High Court · AIR 1921 Cal 597 : 65 Ind. Cas. 746
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 69
High Courts19 Aug 1921
Annada Mohan Roy Choudhury Vs Nilpamaru Loan Office, Limited and Another
Calcutta High Court · AIR 1921 Cal 549 : 65 Ind. Cas. 245
High Courts19 Aug 1921
Dhiro Koch and Another Vs Gobinda Dev Mishra Bura Satria
Calcutta High Court · 65 Ind. Cas. 204
Penal Code, 1860 (IPC) — Section 499
High Courts19 Aug 1921
Ganesh Venkatesh Joglekar Vs Ramchandra Narayan Joglekar
Bombay High Court · (1921) 23 BOMLR 1209
Bombay Land Revenue Code, 1879 — Section 121
High Courts18 Aug 1921
Sital Chandra Majhi Vs Parbati Charan Chakrabarti
Calcutta High Court · AIR 1922 Cal 32 : 69 Ind. Cas. 841
Bengal Tenancy Act, 1885 — Section 159Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100, Order 34 Rule 5
High Courts18 Aug 1921
Jivan Krishna Chakraverty Vs Ramesh Chandra Das and Others
Calcutta High Court · AIR 1921 Cal 500 : 65 Ind. Cas. 47
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts18 Aug 1921
Lalit Mohan Dey Vs H.N. Dutta and Co. Solicitors, High Court
Calcutta High Court · 65 Ind. Cas. 209
Land Acquisition Act, 1894 — Section 31
High Courts18 Aug 1921
Mobarak Molla Vs Hechamuddi Molla and Others
Calcutta High Court · 65 Ind. Cas. 214
High Courts18 Aug 1921
Ishan Chandra Bakshi Vs Sefatulla Sikdar and Others
Calcutta High Court · 68 Ind. Cas. 219
Bengal Tenancy Act, 1885 — Section 159, 161, 167
High Courts18 Aug 1921
Gobinda Chandra Gope and Others Vs Akhil Chandra Das and Others
Calcutta High Court · 64 Ind. Cas. 858
High Courts17 Aug 1921
Peddapalayam Bodachari alias Venkatraya Chari Vs Peddappalayam Muniyachari
Madras High Court · AIR 1921 Mad 709 : 65 Ind. Cas. 92 : (1921) 14 LW 666
High Courts17 Aug 1921
Alagiriswami Mudali and Others Vs Akkulu Naidu
Madras High Court · AIR 1921 Mad 393 : (1921) 14 LW 399 : (1921) 41 MLJ 462
Transfer of Property Act, 1882 — Section 74
High Courts13 Aug 1921Disposed Of
Sunehri and Others Vs Emperor
Allahabad High Court · 67 Ind. Cas. 202
Criminal Procedure Code, 1898 (CrPC) — Section 110Criminal Procedure Code, 1898 (CrPC) — Section 110Criminal Procedure Code, 1898 (CrPC) — Section 110
High Courts13 Aug 1921Disposed Of
Juggan Vs Emperor
Allahabad High Court · AIR 1921 All 162 : 65 Ind. Cas. 447
Criminal Procedure Code, 1898 (CrPC) — Section 438, 537
High Courts13 Aug 1921Dismissed
Shankar Lal Vs Emperor
Allahabad High Court · AIR 1922 All 264 : 65 Ind. Cas. 433
Uttar Pradesh Excise Act, 1910 — Section 60
High Courts12 Aug 1921
Rahim Bux Paramanik and Others Vs Emperor
Calcutta High Court · 64 Ind. Cas. 842
Criminal Procedure Code, 1898 (CrPC) — Section 110, 113
High Courts12 Aug 1921
Syama Charan Borman Vs Narottam Borman and Others
Calcutta High Court · 65 Ind. Cas. 257