High Courts09 Aug 1921
A.D. Pickford Vs Rai Bahadur Janoki Nath Roy
Calcutta High Court · AIR 1921 Cal 763 : 70 Ind. Cas. 488
JUDGMENT DATABASE
Search 12,28,363 Indian judgments.
12,28,363 judgments in All Courts · page 59,742 of 61,419
High Courts09 Aug 1921
Kumar Sarat Kumar, Ray Vs Ram Chandra Chatterjee
Calcutta High Court · AIR 1922 Cal 42 : 68 Ind. Cas. 9
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 19, Order 16 Rule 21, Order 26 Rule 4
High Courts09 Aug 1921Allowed
Kushaba Ramji Thoke Vs Budhaji Sakaram Thorat
Bombay High Court · (1921) 23 BOMLR 1176
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 7, Order 34 Rule 8, 11, 47
High Courts09 Aug 1921
Grant and Another Vs Emperor
Patna High Court · 64 Ind. Cas. 137
Criminal Procedure Code, 1898 (CrPC) — Section 107, 144, 145
High Courts09 Aug 1921Dismissed
Ratan Singh and Another Vs Emperor
Allahabad High Court · AIR 1921 All 151 : 64 Ind. Cas. 376
Criminal Procedure Code, 1898 (CrPC) — Section 239Penal Code, 1860 (IPC) — Section 302
High Courts09 Aug 1921Dismissed
Kanhaiya Lal Vs Phul Chand and Another
Allahabad High Court · (1922) ILR (All) 130
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts09 Aug 1921Allowed
Soti Suraj Mal Vs Than Singh
Allahabad High Court · AIR 1922 All 352 : (1922) ILR (All) 146 : 64 Ind. Cas. 451
High Courts09 Aug 1921
Phulchand and Others Vs Kandhya Lal
Allahabad High Court · AIR 1922 All 247 : 65 Ind. Cas. 295
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts08 Aug 1921
Nathmull Vs Goneshmull Jivanmull
Calcutta High Court · AIR 1921 Cal 106 : 66 Ind. Cas. 886
Presidency Towns Insolvency Act, 1909 — Section 118
High Courts06 Aug 1921Dismissed
Baldeo Pandey Vs Emperor
Allahabad High Court · AIR 1921 All 168 : 64 Ind. Cas. 130
High Courts05 Aug 1921
Govindlal Bansilal and Another Vs Bansilal Motilal
Bombay High Court · 77 Ind. Cas. 934
Indian High Courts Act, 1861 — Section 9
High Courts05 Aug 1921
Jogesh Chandra Chaudhury Vs Hemendra Kumar Roy Chaudhury and Others
Calcutta High Court · AIR 1921 Cal 629 : 64 Ind. Cas. 547
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts05 Aug 1921
Annada Prasad alias Annoda Chandra alias Bhola Ghosh Vs Upendra Nath Dey Sircar and Maharaj adhiraj Sir Bejoy Chand Mahatap Bahadur and Others
Calcutta High Court · AIR 1921 Cal 600 : 65 Ind. Cas. 18
Civil Procedure Code, 1908 (CPC) — Section 99
High Courts05 Aug 1921
Brindaban Chandra Chakravartti Vs Jnanendra Nath alias Kules Chandra Chakravartti and Others
Calcutta High Court · AIR 1921 Cal 564 : 64 Ind. Cas. 819
Bengal Tenancy Act, 1885 — Section 93, 95, 98
High Courts05 Aug 1921Dismissed
Raghunath Shivaji Kulkarni Vs Ramchandra Narayan Joshi
Bombay High Court · (1921) 23 BOMLR 1098
Dekkhan Agriculturists Relief Act, 1879 — Section 13
High Courts04 Aug 1921
Srimati Indramani Dasi Vs Surendra Nath Mondal and Others
Calcutta High Court · AIR 1922 Cal 35 : 64 Ind. Cas. 852
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 14, Order 34 Rule 15Transfer of Property Act, 1882 — Section 100, 99
High Courts04 Aug 1921Allowed
Indramani Dasi Vs Surendra Nath Mandal and others
Calcutta High Court · (1921) 08 CAL CK 0013
High Courts04 Aug 1921
Guru Prosanna Bhattacharjee Vs Madhusudan Chowdhury
Calcutta High Court · AIR 1921 Cal 574 : 64 Ind. Cas. 824
High Courts04 Aug 1921
Mahabir Prasad Bhagat Vs Bal Kishun Das and Another
Patna High Court · AIR 1922 Patna 376 : 62 Ind. Cas. 927
Civil Procedure Code, 1908 (CPC) — Section 104, 151, 2
High Courts04 Aug 1921
Basanta Kumar Bose Vs The Chairman of the Municipal Commissioner of Giridih
Patna High Court · 63 Ind. Cas. 290
Bengal Municipal Act, 1932 — Section 237, 238, 239