High Courts28 Sept 1921
In Re: Kuppammal and Others
Madras High Court · (1921) 14 LW 617 : (1921) 41 MLJ 562
City Police Act — Section 71(XI)
JUDGMENT DATABASE
Search 12,28,363 Indian judgments.
12,28,363 judgments in All Courts · page 59,736 of 61,419
High Courts27 Sept 1921Dismissed
Ratanlal Bholaram Vs Gulamhusen Abdulali
Bombay High Court · (1922) 24 BOMLR 83 : 67 Ind. Cas. 250
Easements Act, 1882 — Section 15
High Courts27 Sept 1921
Jamuna Prasad Singh and Others Vs Mohan Koeri and Others
Patna High Court · AIR 1921 Patna 353(1) : 64 Ind. Cas. 848
Criminal Procedure Code, 1898 (CrPC) — Section 141, 144, 145
High Courts27 Sept 1921
Katta Ramaswami Gupta Vs Kamalammal
Madras High Court · AIR 1922 Mad 44 : (1921) 14 LW 599 : (1922) 42 MLJ 32
Contract Act, 1872 — Section 108, 178
High Courts27 Sept 1921
The Great Indian Peninsula Railway Company Ltd. Vs Chella Ram Gianchand
Madras High Court · AIR 1921 Mad 510 : (1921) 14 LW 614 : (1921) 41 MLJ 603
Railways Act, 1890 — Section 75
High Courts26 Sept 1921
In Re: Panalal Ganeshdas
Bombay High Court · (1921) 23 BOMLR 1267
Income Tax Act, 1961 — Section 51
High Courts24 Sept 1921
Abdul Hussein Essuffalli Vs D.J. Mistri and Co.
Bombay High Court · (1921) 23 BOMLR 1263
Civil Procedure Code, 1908 (CPC) — Section 145, 55(4)
High Courts24 Sept 1921
Vithaladas Narottam Bhatt Vs Hansraj Amarchand
Bombay High Court · AIR 1921 Bom 48(1) : (1921) 23 BOMLR 1249
High Courts24 Sept 1921Allowed
Bissay Vs Emperor
Allahabad High Court · AIR 1921 All 142 : 65 Ind. Cas. 556
High Courts23 Sept 1921Dismissed
Vallabhadas Tulsidas Vs Nagardas Juthabhai
Bombay High Court · AIR 1921 Bom 343 : (1921) 23 BOMLR 1213
High Courts23 Sept 1921
Vallabhdas Tulsidas Vs Nagardas Juthabhai
Bombay High Court · 92 Ind. Cas. 143
High Courts23 Sept 1921
Pachai Pillai and Another Vs C. Gopala Pillai and Others
Madras High Court · AIR 1921 Mad 647 : (1922) 15 LW 15 : (1922) 42 MLJ 276
High Courts23 Sept 1921
Obla K. Subbayyan Vs Thoppai Muthayyan
Madras High Court · AIR 1922 Mad 54(1) : (1921) 14 LW 631 : (1922) 42 MLJ 71
High Courts23 Sept 1921
Pachai Pillai and Others Vs C. Gopal Pillai and Others
Madras High Court · 70 Ind. Cas. 122
High Courts22 Sept 1921
Malladi Venkatramayya Vs The Secretary of State for India in Council
Madras High Court · AIR 1922 Mad 1(1) : (1922) 15 LW 236 : (1922) 42 MLJ 148
Madras Village Courts Act, 1889 — Section 24
High Courts22 Sept 1921
P. Baba Sah and Others Vs K.G. Mahomad Husain Sahib and Others
Madras High Court · AIR 1922 Mad 123 : (1922) 15 LW 68 : (1922) 42 MLJ 179
Criminal Procedure Code, 1898 (CrPC) — Section 144
High Courts22 Sept 1921
Malladi Vencataramayya Vs The Secretary of State for India in Council
Madras High Court · 65 Ind. Cas. 345
High Courts22 Sept 1921
P. Baba Sah and Others Trustees and Dharmakarthas of Sri Balasubramani Swami Temple Vs K.G. Mahomed Hussain Sahib and Others
Madras High Court · 68 Ind. Cas. 180
High Courts21 Sept 1921
Ainuddi Chowkidar and Others Vs Emperor
Calcutta High Court · AIR 1921 Cal 64 : 66 Ind. Cas. 1000
Penal Code, 1860 (IPC) — Section 148