High Courts13 Oct 1921
Inaganti Venkatarama Row Vs U.R.R.D.K. Venkatalingama Nayanim Bahadur Varu
Madras High Court · AIR 1922 Mad 49 : (1922) 15 LW 72 : (1922) 42 MLJ 43
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3
JUDGMENT DATABASE
Search 12,28,363 Indian judgments.
12,28,363 judgments in All Courts · page 59,735 of 61,419
High Courts11 Oct 1921
Kunnummalthamasikum Nanthoth Ryru Nambiar Vs Kappalli Kanara Kurup
Madras High Court · (1922) 16 LW 930 : (1922) 42 MLJ 350
High Courts11 Oct 1921
Mummadi Venkatiah Vs Boganatham Venkata Subbiah
Madras High Court · AIR 1922 Mad 65 : (1922) 16 LW 198 : (1922) 42 MLJ 51
High Courts10 Oct 1921
In Re: The Tata Industrial Bank Ltd.
Bombay High Court · (1922) 24 BOMLR 118 : 66 Ind. Cas. 979
Income Tax Act, 1918 — Section 51, 9
High Courts10 Oct 1921
Dattatraya Govindseth Lubri Vs Purshottam Narayanseth Dali
Bombay High Court · (1922) 24 BOMLR 1
Civil Procedure Code, 1908 (CPC) — Section 73
High Courts08 Oct 1921
Hanif Maulabaksh Vs Kulsum
Bombay High Court · (1921) 23 BOMLR 1253
Civil Procedure Code, 1908 (CPC) — Order 25 Rule 1
High Courts07 Oct 1921
M.V.K.T.S.R. Seethalakshmi Ammal by her Authorised Agent T.A. Narayana Sastrial Vs Co-Operative Distrubutive Society Ltd. and Others
Madras High Court · AIR 1921 Mad 594 : 70 Ind. Cas. 636 : (1922) 15 LW 205
High Courts06 Oct 1921
T.S. Mahammad Hussain Saheb Bahadur and Another Vs Mahammad Abdul Rahim Beg Sahib and Others
Madras High Court · 67 Ind. Cas. 492 : (1922) 15 LW 241 : (1922) 42 MLJ 272
High Courts01 Oct 1921
Jafferji Ibrahimji Vs Miyadin Mangal
Bombay High Court · (1921) 23 BOMLR 1251
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97, Order 21 Rule 99
High Courts30 Sept 1921Dismissed
Goturam Radhakisan Vs Barku Dodhu
Bombay High Court · (1922) 24 BOMLR 88 : 67 Ind. Cas. 253
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3Dekkhan Agriculturists Relief Act, 1879 — Section 12
High Courts29 Sept 1921
Girija Nanda Kali Mitter Vs Emperor
Calcutta High Court · AIR 1921 Cal 433 : 71 Ind. Cas. 666
Criminal Procedure Code, 1898 (CrPC) — Section 476
High Courts29 Sept 1921
Hiralal Mahton, Sham Kishun Dusadh and Gagdip Singh Vs Lila Mahton and Another
Patna High Court · 64 Ind. Cas. 276
Penal Code, 1860 (IPC) — Section 193, 195
High Courts29 Sept 1921Dismissed
Ram Prasad Vs Emperor
Allahabad High Court · AIR 1921 All 246(1) : 65 Ind. Cas. 554
High Courts29 Sept 1921
In Re: Ramaswami Tevan
Madras High Court · 69 Ind. Cas. 380 : (1921) 14 LW 588
High Courts28 Sept 1921
Hari Charan Das and Others Vs Emperor
Calcutta High Court · AIR 1921 Cal 73 : 66 Ind. Cas. 998
Penal Code, 1860 (IPC) — Section 147
High Courts28 Sept 1921
Abdus Sayeed Khan Vs Emperor
Patna High Court · 65 Ind. Cas. 555
Criminal Procedure Code, 1898 (CrPC) — Section 107, 145
High Courts28 Sept 1921
Muhammad Daraz Khan Vs Emperor
Allahabad High Court · AIR 1921 All 55 : 65 Ind. Cas. 558
High Courts28 Sept 1921
Nagina and Others Vs Emperor
Allahabad High Court · AIR 1921 All 215 : 95 Ind. Cas. 477
Criminal Procedure Code, 1898 (CrPC) — Section 288Evidence Act, 1872 — Section 155, 157