JUDGMENT DATABASE
Search 12,28,363 Indian judgments.
12,28,363 judgments in All Courts · page 59,733 of 61,419
Saroj Kumar Mukherjee and others Vs The King Emperor
Patna High Court · (1921) 10 PAT CK 0002
Pandurang Krishnaji Vs M. Tukaram and others
Privy Council · (1922) AIR(PC) 20
A.B. Mahammad Vs Emperor
Madras High Court · AIR 1922 Mad 54 : 65 Ind. Cas. 423
In Re: A.B. Mahammad
Madras High Court · (1922) 42 MLJ 72
Ramratan Chunilal Vs Emperor
Bombay High Court · 65 Ind. Cas. 637
Parmeshwar Singh and Others Vs Musammat Sureba Kuer and Another
Patna High Court · 65 Ind. Cas. 240
Jitan Mahton and Others Vs Lala Bhagwan Sahai
Patna High Court · AIR 1921 Patna 470 : 64 Ind. Cas. 262
Mahomed Hussain Sahib and Others Vs Pachayappa Chetty
Madras High Court · (1921) 14 LW 678 : (1922) 42 MLJ 147
Subbaraya Pillai and Another Vs C.D. Devasahayam Pillai and Another
Madras High Court · 100 Ind. Cas. 344
Pandurang Krishnaji Vs Markandeya Tukaram
Bombay High Court · (1922) 24 BOMLR 557
Bhaidas Shivdas Vs Bai Ghulab and another
Privy Council · (1922) AIR(PC) 193
Ramasami Konan Vs Kulandai Velu Pillai
Madras High Court · AIR 1922 Mad 63 : 70 Ind. Cas. 569 : (1922) 15 LW 272
The Official Assignee of Madras Vs S.R.M.M.R.M. Velliappa Chetty and Another
Madras High Court · (1922) ILR (Mad) 238 : (1921) 14 LW 715 : (1922) 42 MLJ 155
Jogidas Babu Vs Emperor
Bombay High Court · 66 Ind. Cas. 328
Hameed and another Vs Special Officer under the Waste Lands Ordinances
Privy Council · (1921) AIR(PC) 173
The Official Assignee of Madras Vs S.R.M.M.R.M. Valliappa Chetti and Another
Madras High Court · AIR 1922 Mad 144 : (1922) ILR (Mad) 238
Khaw Sim Tek Vs Chuah Hooi Gnoh Neoh
Bombay High Court · (1923) 25 BOMLR 121