High Courts04 Nov 1921
Emperor Vs Sadhu Charan Das
Calcutta High Court · AIR 1922 Cal 409 : 77 Ind. Cas. 993
Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 302
JUDGMENT DATABASE
Search 12,28,363 Indian judgments.
12,28,363 judgments in All Courts · page 59,732 of 61,419
High Courts04 Nov 1921
Dinshaw J. Javery Vs Secretary of State for India
Bombay High Court · (1922) 24 BOMLR 210 : 67 Ind. Cas. 280
High Courts04 Nov 1921Dismissed
Birju Marwari and Others Vs Emperor
Allahabad High Court · AIR 1922 All 387 : 65 Ind. Cas. 491
Criminal Procedure Code, 1898 (CrPC) — Section 531, 9
High Courts04 Nov 1921
In Re: Ponniah Tirumali Vandaya Thevar and Others
Madras High Court · 65 Ind. Cas. 993
High Courts04 Nov 1921
P. Rama Patter Vs Viswanatha Patter and Others
Madras High Court · 66 Ind. Cas. 155
High Courts04 Nov 1921
Adaikkan and Others Vs Mallakaruppan and Another
Madras High Court · AIR 1922 Mad 188 : 65 Ind. Cas. 853 : (1922) 15 LW 62
High Courts04 Nov 1921
In Re: Ponniah Thirumali Vandaya Thevar and Others
Madras High Court · (1922) 16 LW 460 : (1922) 42 MLJ 49
Penal Code, 1860 (IPC) — Section 147, 148, 323
High Courts03 Nov 1921
Arunachalam Chettiar Vs B. Raja Rajeswara Setupati alias Muthuramalinga Setupati Avergal
Madras High Court · 71 Ind. Cas. 257
High Courts03 Nov 1921
The Official Receiver of Tanjore Vs M.R. Venkatarama Iyer
Madras High Court · 68 Ind. Cas. 512
High Courts03 Nov 1921
Ramchandra Venkatesh Sholapurr Vs Shrinivas Krishna Kulkarni
Bombay High Court · (1922) 24 BOMLR 97 : 66 Ind. Cas. 940
High Courts03 Nov 1921
In Re: Danappa Narsappa
Bombay High Court · (1922) 24 BOMLR 45
Penal Code, 1860 (IPC) — Section 193
High Courts03 Nov 1921
Chulai Mahio and Others Vs Surendra Nath Chatterji and Others
Patna High Court · AIR 1922 Patna 224 : 65 Ind. Cas. 616
Criminal Procedure Code, 1898 (CrPC) — Section 145, 148
High Courts03 Nov 1921
Al. Ar. Rm. Arunachalara Chettiar Vs B. Rajaeswara Sethupathi alias Muthuramalinga Sethupathi Avergal
Madras High Court · (1922) 15 LW 63 : (1922) 42 MLJ 74
Trusts Act, 1882 — Section 95
High Courts03 Nov 1921
The Official Receiver of Tanjore Vs M.R. Venkatrama Iyer
Madras High Court · AIR 1922 Mad 31 : (1922) 15 LW 37 : (1922) 42 MLJ 361
Civil Procedure Code, 1908 (CPC) — Section 73
High Courts02 Nov 1921
Toyo Menka Kaisha Ltd. Vs Chabildas Nathubhai
Bombay High Court · (1922) 24 BOMLR 149
High Courts02 Nov 1921
Emperor Vs J.D. Sherston Baker
Bombay High Court · (1922) 24 BOMLR 50
Bombay Motor Vehicles Rules, 1915 — Rule 6(1)(a)Motor Vehicles Act, 1915 — Section 10, 11
High Courts02 Nov 1921
Omayurupagam Mutt (through its Atheena Karthar Umamaheswarar Sivachariar Vs Sivasooria Thevan and Others
Madras High Court · AIR 1922 Mad 407 : (1922) 16 LW 475 : (1922) 42 MLJ 144
Registration Act, 1908 — Section 49
Privy Council01 Nov 1921
K. S. Bonnerji, Official Receiver Vs Sitanath Das and another
Privy Council · (1922) AIR(PC) 209
High Courts31 Oct 1921
P. Ellapa Naidu and Another Vs Boologachary and Others
Madras High Court · AIR 1922 Mad 97 : (1922) 16 LW 531 : (1922) 42 MLJ 359
Specific Relief Act, 1877 — Section 42