High Courts21 Oct 1921
Ramdheyan Ram Vs Musammat Ram Dularia
Patna High Court · 65 Ind. Cas. 576
Criminal Procedure Code, 1898 (CrPC) — Section 483
JUDGMENT DATABASE
Search 12,28,363 Indian judgments.
12,28,363 judgments in All Courts · page 59,734 of 61,419
Privy Council21 Oct 1921
Khaw Sim Tek and others Vs Chuah Hooi Gnoh Neoh
Privy Council · (1922) AIR(PC) 212
High Courts21 Oct 1921
Muthusami Naicken, Minor, By Next Friend Naga Naicken Vs Pulavarattal and Others
Madras High Court · 66 Ind. Cas. 504
High Courts21 Oct 1921
Muthusami Naicken Vs Pulavaratal and Others
Madras High Court · AIR 1922 Mad 106(1) : (1922) ILR (Mad) 266
High Courts21 Oct 1921
Muthusami Naicken by next friend Naga Naicken Vs Pulavaratal and Others
Madras High Court · (1922) 15 LW 40 : (1922) 42 MLJ 101
High Courts19 Oct 1921
Mahant Saturhan Das and Another Vs Makhan Das and Others
Patna High Court · AIR 1921 Patna 468 : 72 Ind. Cas. 171
Criminal Procedure Code, 1898 (CrPC) — Section 14, 144, 145
High Courts19 Oct 1921
The Official Receiver of Coimbatore District and Another Vs D.D. Kanga
Madras High Court · AIR 1922 Mad 51 : (1922) ILR (Mad) 167 : (1921) 14 LW 655 : (1922) 42 MLJ 53
Presidency Towns Insolvency Act, 1909 — Section 17, 20
High Courts19 Oct 1921
C. Saminatha Chetty and Another Vs Angammal and Others
Madras High Court · AIR 1922 Mad 46 : (1922) ILR (Mad) 257 : (1922) 15 LW 48 : (1922) 42 MLJ 4
High Courts18 Oct 1921
In Re: Porkodi Achi
Madras High Court · AIR 1922 Mad 211 : (1922) ILR (Mad) 246 : (1921) 14 LW 624 : (1921) 41 MLJ 587
Court Fees Act, 1870 — Section 7(5)
High Courts17 Oct 1921
Madura Devasthanam and Others Vs Samia Pillai alias, Muthuswami Pillai and Others
Madras High Court · AIR 1922 Mad 406 : (1922) 42 MLJ 1
High Courts13 Oct 1921
K.M.P.R.N.M. Firm Vs P.T. Theperumal Chetty
Madras High Court · (1922) ILR (Mad) 180
High Courts13 Oct 1921
Talikonda Lakshminarasimham Vs Talikonda Venkataratnayamma
Madras High Court · AIR 1921 Mad 645 : 70 Ind. Cas. 642
High Courts13 Oct 1921
Nowroji Hormasji Pathak Vs Shrinivas V. Prabhu
Bombay High Court · (1922) 24 BOMLR 95 : 66 Ind. Cas. 929
High Courts13 Oct 1921
Ramchandra Venkatesh Sholapur Vs Shriniwas Krishna Kulkarni
Bombay High Court · (1922) ILR (Bom) 467
High Courts13 Oct 1921
K.M.P.R.N.M. Firm merchants carrying on business Vs P. Theperumal Chetty a Merchant carrying on business
Madras High Court · AIR 1922 Mad 314 : 67 Ind. Cas. 905 : (1921) 14 LW 660 : (1922) 42 MLJ 236
Contract Act, 1872 — Section 62
High Courts13 Oct 1921
P. Rama Pattar Vs A. Viswanatha Patter, Lakshmi alias Ammu Ammal, V. Anantarama Patter and Parameswaran, minor by guardian
Madras High Court · AIR 1922 Mad 23 : (1922) ILR (Mad) 345 : (1922) 15 LW 130 : (1921) 41 MLJ 567
Contract Act, 1872 — Section 25