High Courts10 Nov 1921Disposed Of
Ram Kumar Vs Gokul Prasad Har Prasad
Allahabad High Court · (1922) ILR (All) 176
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, 107
JUDGMENT DATABASE
Search 12,28,363 Indian judgments.
12,28,363 judgments in All Courts · page 59,731 of 61,419
High Courts10 Nov 1921
Firm Gokul Prasad Har Prasad Vs Ram Kumar
Allahabad High Court · 64 Ind. Cas. 878
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 28
High Courts09 Nov 1921Dismissed
Rabiabibi Vs Gangadhar Vishnu Puranik
Bombay High Court · (1922) 24 BOMLR 111 : 66 Ind. Cas. 393
Contract Act, 1872 — Section 25
High Courts09 Nov 1921
Rabia Bibi and Others Vs Gangadhar Vishnu Puranik and Another
Bombay High Court · (1922) ILR (Bom) 651
Contract Act, 1872 — Section 25
High Courts09 Nov 1921Dismissed
Babu Ram Lallan Singh Minor through Musammat Dulhin Dhunraj Kunwari Vs Harakh Narain Rai and Others
Allahabad High Court · AIR 1922 All 463 : 73 Ind. Cas. 920
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4
High Courts09 Nov 1921Allowed
Mathura Prasad Vs Rameshwar and Another
Allahabad High Court · AIR 1922 All 312 : 65 Ind. Cas. 371
High Courts09 Nov 1921Disposed Of
Rameshwar and Another Vs Mathura Prasad
Allahabad High Court · (1922) ILR (All) 169
High Courts08 Nov 1921
Hajari Sonar Vs Emperor
Calcutta High Court · 71 Ind. Cas. 247
Penal Code, 1860 (IPC) — Section 457
High Courts08 Nov 1921
Shamlal Kalwar and Others Vs Emperor
Patna High Court · AIR 1922 Patna 393 : 65 Ind. Cas. 610
Criminal Procedure Code, 1898 (CrPC) — Section 145, 227, 228, 229, 231Penal Code, 1860 (IPC) — Section 117, 147, 304, 325, 379
Privy Council08 Nov 1921
T. R. Venkata Rao Vs T. V. Tuljaram Rao and others
Privy Council · (1922) AIR(PC) 69
High Courts08 Nov 1921
Ram Brichh Rai Vs Deoo Tewari
Allahabad High Court · AIR 1922 All 388 : 65 Ind. Cas. 358
High Courts08 Nov 1921Disposed Off
Deoo Tiwari Vs Ram Brichh Rai
Allahabad High Court · (1922) ILR (All) 166
High Courts07 Nov 1921
Abdul Hussein Adamji Masalavalla Vs Mahomedally Adamji Masalavalla
Bombay High Court · (1921) 23 BOMLR 1326
High Courts07 Nov 1921
Sumeshwar Jha and Others Vs Emperor
Patna High Court · 65 Ind. Cas. 443
Penal Code, 1860 (IPC) — Section 147, 148, 149, 304, 325
High Courts05 Nov 1921
Joy Chandra Chakraburtty Vs Srijut Kumar Arun Chandra Sinha
Calcutta High Court · 67 Ind. Cas. 241
Bengal Tenancy Act, 1885 — Section 105, 109A
High Courts05 Nov 1921Dismissed
Muhammad Ata and Others Vs Emperor Through Musammat Nannhon
Allahabad High Court · AIR 1921 All 158 : 67 Ind. Cas. 498
High Courts05 Nov 1921
Sheo Mangal Vs Musammat Hulsa and Others
Allahabad High Court · AIR 1922 All 413 : (1922) ILR (All) 159 : 65 Ind. Cas. 377
Civil Procedure Code, 1908 (CPC) — Section 148
High Courts05 Nov 1921
Ganga Sahai Vs Jaswant and Others
Allahabad High Court · 65 Ind. Cas. 441
Criminal Procedure Code, 1898 (CrPC) — Section 192