Privy Council18 Nov 1921
Wilson and others Vs Esquimalt and Nanaimo Railway Company
Privy Council · (1921) AIR(PC) 234
JUDGMENT DATABASE
Search 12,28,363 Indian judgments.
12,28,363 judgments in All Courts · page 59,729 of 61,419
High Courts18 Nov 1921Dismissed
Babu Kamal Nath and Others Vs Babu Bithal Das and Others
Allahabad High Court · AIR 1922 All 89 : 64 Ind. Cas. 916
Civil Procedure Code, 1908 (CPC) — Section 110
High Courts18 Nov 1921Allowed
Hukam Singh Vs Babu Lal and Another
Allahabad High Court · 64 Ind. Cas. 971
Transfer of Property Act, 1882 — Section 83, 84Transfer of Property Act, 1882 — Section 83, 84Transfer of Property Act, 1882 — Section 83, 84
High Courts18 Nov 1921Dismissed
Asharfi Lal Vs The Municipal Board of Agra and Suraj Bhan and Others
Allahabad High Court · (1922) ILR (All) 202
High Courts18 Nov 1921Disposed Of
Babu Lal and Another Vs Hukam Singh
Allahabad High Court · (1922) ILR (All) 198
Transfer of Property Act, 1882 — Section 83
High Courts18 Nov 1921Dismissed
Bithal Das and Others Vs Kamal Nath and Others
Allahabad High Court · (1922) ILR (All) 200
Civil Procedure Code, 1908 (CPC) — Section 110
High Courts18 Nov 1921Dismissed
The Municipal Board Vs Asharfi Lal Plaintiff and Others
Allahabad High Court · 65 Ind. Cas. 984
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 12
High Courts17 Nov 1921Dismissed
Muhammad Hafiz Vs Mirza Muhammad Zakariya
Bombay High Court · (1922) 24 BOMLR 341
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts17 Nov 1921
Maharaj Kishore Khanna Vs Kiran Shashi Dasi
Calcutta High Court · AIR 1922 Cal 407 : 69 Ind. Cas. 820
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9
High Courts17 Nov 1921
Isof Ali and Others Vs Kasim Ali
Calcutta High Court · 70 Ind. Cas. 152
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 3(2)
Privy Council17 Nov 1921
Nalam Pattabhiram Rao and others Vs Mandavilli Narayanamoorthy and others
Privy Council · (1922) AIR(PC) 102
Privy Council17 Nov 1921
Muhammad Hafiz and another, Plffs. Vs Mirza Muhammad Zakariya and others
Privy Council · (1922) AIR(PC) 23
High Courts17 Nov 1921Dismissed
Bhup Kuar and Another Vs Balbir Sahai and Others
Allahabad High Court · AIR 1922 All 342 : 64 Ind. Cas. 885
Civil Procedure Code, 1908 (CPC) — Section 11(6)
High Courts17 Nov 1921Dismissed
Jaswant Vs Emperor
Allahabad High Court · AIR 1921 All 181 : 64 Ind. Cas. 846
High Courts17 Nov 1921Dismissed
Bhup Kunwar and Another Vs Balbir Sahai and Others
Allahabad High Court · (1922) ILR (All) 190
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts17 Nov 1921Dismissed
Lala Jangpal Singh and Another Vs Raja Kushalpal Singh and Others
Allahabad High Court · 70 Ind. Cas. 942
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 3, 24
High Courts17 Nov 1921
Sitalakshmi Ammal and Others Vs Krishnaswamy Iyer
Madras High Court · AIR 1922 Mad 70(1) : 65 Ind. Cas. 797 : (1922) 16 LW 587
High Courts16 Nov 1921
Doddawa Purshya Vs Yellawa Mallappa Beni
Bombay High Court · (1922) 24 BOMLR 158 : 67 Ind. Cas. 134
Limitation Act, 1908 — Section 2
High Courts16 Nov 1921
Mathubhai M. Shah Vs Emperor
Bombay High Court · 66 Ind. Cas. 323
Bombay District Municipal Act, 1901 — Section 93