High Courts26 Nov 1921Dismissed
Nidhi Parida Vs Karunakar Padhan
Patna High Court · (1921) 11 PAT CK 0002
JUDGMENT DATABASE
Search 12,28,363 Indian judgments.
12,28,363 judgments in All Courts · page 59,727 of 61,419
High Courts25 Nov 1921
Arulananda Muthu and Another Vs Ponnuswami alias Thambaya swami Maniyagar and Others
Madras High Court · AIR 1922 Mad 1 : 66 Ind. Cas. 265 : (1922) 15 LW 237 : (1922) 42 MLJ 129
Majority Act, 1875 — Section 3
High Courts25 Nov 1921Dismissed
Chikko Bhagwant Nadgir Vs Shidnath Martand
Bombay High Court · (1922) 24 BOMLR 226 : 66 Ind. Cas. 315
Bombay Land Revenue Code, 1879 — Section 83
High Courts25 Nov 1921
Bipin Behari Bose and Others Vs Mr. K.S. Bonnerjee and Late Kumudini Dasi and Others
Calcutta High Court · 70 Ind. Cas. 104
Bengal Tenancy Act, 1885 — Section 153(a)
High Courts25 Nov 1921
Mahamed Warish Sadagar Vs Rahman Ali Meah and Another
Calcutta High Court · AIR 1921 Cal 430 : 70 Ind. Cas. 123
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 4, 36
High Courts25 Nov 1921
Gobinda Chandra Mullik Vs The Chairman of The Hooghly and Chinsura municipality
Calcutta High Court · AIR 1922 Cal 99 : 65 Ind. Cas. 518
Bengal Municipal Act, 1884 — Section 261
High Courts25 Nov 1921
Mirza Muhammad Ismail Beg and Others Vs Sricharan Das and Others
Patna High Court · (1921) 11 PAT CK 0019
High Courts25 Nov 1921
Henry Hill and Co. (Turkaulia) Ltd. and Another Vs Sheoraj Rai and Others
Patna High Court · AIR 1922 Patna 9 : 64 Ind. Cas. 346
Easements Act, 1882 — Section 7
High Courts25 Nov 1921
Raktu Singh Vs Emperor
Patna High Court · AIR 1921 Patna 465 : 72 Ind. Cas. 950
Criminal Procedure Code, 1898 (CrPC) — Section 476Penal Code, 1860 (IPC) — Section 193, 465, 468, 471
High Courts25 Nov 1921Dismissed
Ram Dhan and Others Vs Prag Narain and Others
Allahabad High Court · AIR 1921 All 37 : (1922) ILR (All) 216
Civil Procedure Code, 1908 (CPC) — Order 45 Rule 7
High Courts25 Nov 1921
Lala Ram Dhar and Others Vs Babu Prag Narain and Others
Allahabad High Court · 65 Ind. Cas. 249
Civil Procedure Code, 1908 (CPC) — Order 45 Rule 7
High Courts25 Nov 1921Disposed Of
Gopi Nath Naik Vs Rajkali and Another
Allahabad High Court · (1922) ILR (All) 211
Civil Procedure Code, 1908 (CPC) — Section 24
High Courts25 Nov 1921
Rajkali and Another Vs Gopi Nath Naik
Allahabad High Court · AIR 1922 All 35 : 66 Ind. Cas. 317
Civil Procedure Code, 1908 (CPC) — Section 24
High Courts24 Nov 1921
Hari Charan Roy Chaudhuri and Others Vs Birendra Nath Saha and Others
Calcutta High Court · AIR 1921 Cal 749 : 70 Ind. Cas. 541
Civil Procedure Code, 1908 (CPC) — Section 73
High Courts24 Nov 1921
Amar Chand Chamaria Vs Banwari Lall Rakshit and Others
Calcutta High Court · AIR 1922 Cal 404 : 69 Ind. Cas. 808
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3, 89
High Courts24 Nov 1921
Raj Kumar Mahton Vs Ram Khelawan Singh
Patna High Court · AIR 1922 Patna 44 : 64 Ind. Cas. 337
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts24 Nov 1921
Mahadeb Marwari and Others Vs Kishun Lal Marwari
Patna High Court · AIR 1922 Patna 60 : 72 Ind. Cas. 339
Criminal Procedure Code, 1898 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 323, 448
High Courts24 Nov 1921Allowed
Ram Narain and Another Vs Muhammad Akbar
Allahabad High Court · 79 Ind. Cas. 508
High Courts23 Nov 1921
Karuppa Goundan Vs Mudali Goundan and Others
Madras High Court · AIR 1921 Mad 681 : 67 Ind. Cas. 397