High Courts23 Nov 1921
Palan Meah, Tahsildar Vs The Secretary of State for India in Council and Others
Calcutta High Court · 65 Ind. Cas. 669
Bengal Tenancy Act, 1885 — Section 104A, 104H, 111A
JUDGMENT DATABASE
Search 12,28,363 Indian judgments.
12,28,363 judgments in All Courts · page 59,728 of 61,419
High Courts23 Nov 1921
Srimati Sarashibala Dassi, Administratrix to The Estate of Her husband Jatindra Mohan Kumar Vs Chooni Lal Ghose
Calcutta High Court · AIR 1922 Cal 53 : 65 Ind. Cas. 219
Contract Act, 1872 — Section 201, 209
High Courts23 Nov 1921
Maulavi Muhammad Musa Vs Babu Aidal Singh and Others
Patna High Court · AIR 1922 Patna 92 : 65 Ind. Cas. 801
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 5Transfer of Property Act, 1882 — Section 89
High Courts23 Nov 1921Dismissed
Kanhai Raut Vs Jogendra Rout
Patna High Court · (1921) 11 PAT CK 0006
High Courts23 Nov 1921
Pothari Illath Madhavan Nair Vs Chalikadavath Pakkissan Thotiyil Abdur Rahiman and Others
Madras High Court · AIR 1922 Mad 404 : 77 Ind. Cas. 917
High Courts23 Nov 1921
Doraiappa Iyer alias Krishnaswamy Iyer Vs The Official Assignee of Madras and Others
Madras High Court · AIR 1921 Mad 456 : 65 Ind. Cas. 244 : (1922) 15 LW 368 : (1922) 42 MLJ 141
High Courts23 Nov 1921
Karuppan Goundan Vs Mudali Goundan and Others
Madras High Court · (1922) 43 MLJ 36
High Courts22 Nov 1921
Perianayagi Ammal Vs A. Ratnavelu Mudaliar and Another
Madras High Court · AIR 1924 Mad 316
Succession Act, 1865 — Section 125, 126, 127
High Courts22 Nov 1921
Choudury Nazirul Haq Vs Mr. Abdul Wahab Khan and Others
Patna High Court · AIR 1922 Patna 58 : 64 Ind. Cas. 326
Evidence Act, 1872 — Section 36
High Courts22 Nov 1921Dismissed
Rakhyapal Singh Vs Lal Bir Surjoday Singh Deo
Patna High Court · (1921) 11 PAT CK 0001
High Courts22 Nov 1921Dismissed
Lachmi Prasad Vs Baldeo Dube and Others
Allahabad High Court · (1922) ILR (All) 458 : 87 Ind. Cas. 251
High Courts22 Nov 1921
Venkatachalapathi Aiyar Vs China Muna Chakrapani Aiyar
Madras High Court · AIR 1922 Mad 83 : 66 Ind. Cas. 844 : (1922) 15 LW 279 : (1922) 42 MLJ 258
High Courts22 Nov 1921
Raja Rao Vs Ananthanarayanan Chetty and Others
Madras High Court · AIR 1922 Mad 228 : 67 Ind. Cas. 369 : (1922) 15 LW 303 : (1922) 42 MLJ 308
Civil Procedure Code, 1908 (CPC) — Section 144, 151
High Courts21 Nov 1921Allowed
Shib Kumar and Others Vs Sheo Ghulam and Others
Allahabad High Court · AIR 1922 All 90 : (1922) ILR (All) 209
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1(j)
High Courts21 Nov 1921
Shib Kumar and Others Vs Lala Sheo Ghulam and Others
Allahabad High Court · 64 Ind. Cas. 932
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1(j)Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1(j)Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1(j)
High Courts19 Nov 1921
Venkatarama Aiyar Vs Aiyasami Aiyar and Others
Madras High Court · (1922) 16 LW 552 : (1922) 43 MLJ 340
Transfer of Property Act, 1882 — Section 126, 31
High Courts18 Nov 1921
Mulji Tribhovan Sevak Vs The Dakor Municipality
Bombay High Court · (1922) 24 BOMLR 178
Bombay District Municipal Act, 1901 — Section 96
High Courts18 Nov 1921
Ram Saran Roy Vs Shoshi Bhusan Ghose and Another
Calcutta High Court · 65 Ind. Cas. 594
High Courts18 Nov 1921Dismissed
Nabakishore Mandal Vs Upendrakishore Mandal
Bombay High Court · (1922) 24 BOMLR 346
Privy Council18 Nov 1921
Naba Kishore Mandal and others Vs Upendra Kishore Mandal and others
Privy Council · (1922) AIR(PC) 39