High Courts30 Nov 1921
Koralla Buch Lingam Vs Koralla Satyanarayanamurthi and Another
Madras High Court · 65 Ind. Cas. 710 : (1922) 15 LW 301
JUDGMENT DATABASE
Search 12,28,363 Indian judgments.
12,28,363 judgments in All Courts · page 59,726 of 61,419
High Courts30 Nov 1921
Chandi Charan Chowdhury and On His Death His Heir And Legal Representatives tripura Charan Chowdhury and Others Vs Nabin Chandra De
Calcutta High Court · 67 Ind. Cas. 113
High Courts30 Nov 1921
Sailendra Mohan Dutt Vs Dharani Mohan Roy
Calcutta High Court · AIR 1922 Cal 402 : 69 Ind. Cas. 823
High Courts30 Nov 1921Allowed
Bhirug Rai and Others Vs Hazari Rai and Others
Allahabad High Court · 64 Ind. Cas. 922
High Courts30 Nov 1921Allowed
Sohan Pal, Munna Lal Vs The East Indian Railway Company
Allahabad High Court · (1922) ILR (All) 218
Railways Act, 1890 — Section 47(1)(f), 54
High Courts30 Nov 1921
Firm Sohanpal Munnalal Vs The East Indian Railway
Allahabad High Court · AIR 1922 All 9 : 65 Ind. Cas. 109
Contract Act, 1872 — Section 148Railways Act, 1890 — Section 47(I)(f)
High Courts30 Nov 1921
Tadibulli Tammireddi and Another Vs Tadibulli Gangireddi
Madras High Court · (1921) 11 MAD CK 0009
High Courts29 Nov 1921
Muhammad Jehangir Sahib Vs Kajee Mohamad Oli Ahmad Sahib and Others
Madras High Court · 66 Ind. Cas. 237
High Courts29 Nov 1921Dismissed
Bai Adhar Vs Lalbhai Hirachand
Bombay High Court · (1922) 24 BOMLR 239 : 66 Ind. Cas. 865
Evidence Act, 1872 — Section 92
High Courts29 Nov 1921
Basarat Sarkar and Another Vs Hiru Pramanik and Others
Calcutta High Court · AIR 1922 Cal 287 : 65 Ind. Cas. 353
High Courts29 Nov 1921Dismissed
Dola Khetaji Vahivatdar Vs Balya Kanoo Patel
Bombay High Court · (1922) 24 BOMLR 236 : 66 Ind. Cas. 815
Dekkhan Agriculturists Relief Act, 1879 — Section 10A
High Courts29 Nov 1921
Chintamani Mahapatra and Others Vs Satyabadi Kar and Another
Patna High Court · 70 Ind. Cas. 226
High Courts29 Nov 1921Allowed
Chintamani Mahapatra Vs Satyabadi Kar
Patna High Court · (1921) 11 PAT CK 0004
High Courts29 Nov 1921
ParVathi Ammal Vs Elayaperumal Konar
Madras High Court · AIR 1922 Mad 70 : 66 Ind. Cas. 216 : (1922) 16 LW 445
High Courts29 Nov 1921
Gujju Nagamma Vs The Secretary of State for India in Council and Others
Madras High Court · AIR 1922 Mad 106 : 66 Ind. Cas. 356 : (1922) 16 LW 295 : (1922) 42 MLJ 318
High Courts28 Nov 1921Dismissed
Ekoba Parashram Vs Kashiram Totaram
Bombay High Court · (1922) 24 BOMLR 229 : 66 Ind. Cas. 341
High Courts28 Nov 1921
Lakshmibai Narayan Rango Vs Narbadabai Rango
Bombay High Court · (1922) 24 BOMLR 235
High Courts28 Nov 1921
Mahadevappa Dundappa Hampiholi Vs Bhima Doddappa Maled
Bombay High Court · (1922) 24 BOMLR 232 : 66 Ind. Cas. 320
High Courts28 Nov 1921
In Re: Miss Sudhansu Bala Hazra
Patna High Court · 64 Ind. Cas. 636
General Clauses Act, 1897 — Section 13, 6Legal Practitioners Act, 1879 — Section 36
High Courts26 Nov 1921Dismissed
Chintamani Mahaptra Vs Manmohini Debi
Patna High Court · (1921) 11 PAT CK 0020