High Courts05 Dec 1921
Chunduru Ponniyya and Others Vs Rajam Viranna and Others
Madras High Court · AIR 1922 Mad 273 : 70 Ind. Cas. 668
JUDGMENT DATABASE
Search 12,28,363 Indian judgments.
12,28,363 judgments in All Courts · page 59,724 of 61,419
High Courts05 Dec 1921
Abdul Rakib Khan Vs Jalal Ahmed and Others
Calcutta High Court · 65 Ind. Cas. 584
Bengal Tenancy Act, 1885 — Section 22, 49
High Courts05 Dec 1921
Bipin Behari Chattapadhya and Others Vs Jogendranath Bandopadhya and Others
Calcutta High Court · 65 Ind. Cas. 479
High Courts05 Dec 1921
Ibhram Gulamhusain Mulnaji Vs Mohiddin Balku Modak
Bombay High Court · (1922) 24 BOMLR 287 : 67 Ind. Cas. 219
High Courts05 Dec 1921
Nallaka Venkataswami and Others Vs Rugam Viranna and Another
Madras High Court · AIR 1922 Mad 135 : (1922) 15 LW 373 : (1922) 42 MLJ 333
Guardians and Wards Act, 1890 — Section 31
High Courts03 Dec 1921Dismissed
Debi Rai and Others Vs Prahlad Das and Others
Allahabad High Court · AIR 1922 All 87 : (1922) ILR (All) 242
Civil Procedure Code, 1908 (CPC) — Order 45 Rule 7
High Courts03 Dec 1921
Debi Rai and Another Vs Prahlad Das and Others
Allahabad High Court · 65 Ind. Cas. 340
Civil Procedure Code, 1908 (CPC) — Order 45 Rule 7
High Courts02 Dec 1921Allowed
Sitabai Zukappa Mhetre Vs Keshavrao Parvatrao Kate
Bombay High Court · (1922) 24 BOMLR 284 : 67 Ind. Cas. 169
High Courts02 Dec 1921Allowed
Mussammat Sasiman Chowdhurain Vs Shib Narayan Chowdhury
Bombay High Court · (1922) 24 BOMLR 576
High Courts02 Dec 1921Allowed
Nathu Khan Vs Thakur Burtonath Singh
Bombay High Court · (1922) 24 BOMLR 571
Transfer of Property Act, 1882 — Section 55(1)(g)
High Courts02 Dec 1921Dismissed
Venkatesh Damodar Mokashi Vs Mallappa Bhimappa Chikkalki
Bombay High Court · (1922) 24 BOMLR 242 : 66 Ind. Cas. 868
High Courts02 Dec 1921Allowed
Raghunath Misra and others Vs Ram Behera and others
Patna High Court · (1921) 12 PAT CK 0038
High Courts02 Dec 1921
Abmbika Singh Vs Emperor
Patna High Court · AIR 1922 Patna 498 : 77 Ind. Cas. 607
Penal Code, 1860 (IPC) — Section 147, 323, 325
High Courts02 Dec 1921
Jai Sao and Others and Jhari Lal and Another Vs Emperor
Patna High Court · AIR 1923 Patna 104 : 65 Ind. Cas. 484
Criminal Procedure Code, 1898 (CrPC) — Section 110, 117
High Courts02 Dec 1921
Adhikanda Sahu and Others Vs Jogi Sahu and Others
Patna High Court · AIR 1922 Patna 502 : 70 Ind. Cas. 295
Privy Council02 Dec 1921
Sasiman Chowdhurain and others Vs Shib Narain Chowdhury and others
Privy Council · (1922) AIR(PC) 63
Privy Council02 Dec 1921
Nathu Khan and others Vs Burtonath Singh and others
Privy Council · (1922) AIR(PC) 176