High Courts07 Dec 1921
Babu Mathura Prasad Singh Vs Babu Satya Narayan Prasad Sahi
Patna High Court · 65 Ind. Cas. 812
Civil Procedure Code, 1908 (CPC) — Section 20Contract Act, 1872 — Section 63
JUDGMENT DATABASE
Search 12,28,363 Indian judgments.
12,28,363 judgments in All Courts · page 59,723 of 61,419
High Courts07 Dec 1921Dismissed
Rajbans Sahay and others Vs Askaran Baid
Patna High Court · (1921) 12 PAT CK 0006
Privy Council07 Dec 1921
Seth Maniklal Mansukhbai Vs Raja Bijoy Singh Dudhoria and others
Privy Council · (1921) AIR(PC) 69
High Courts07 Dec 1921
Thina Shanmuga Moopanar Vs Mona Chuna Nana Subbayya Moopanar and Another
Madras High Court · AIR 1922 Mad 317 : (1922) 15 LW 283 : (1922) 42 MLJ 133
Transfer of Property Act, 1882 — Section 91
High Courts07 Dec 1921
S.R.M.S.T.R.M. Ramaswami Chettiar through his authorised agent Kuppan Ayyangar Vs T.S. Ramaswami Aiyangar, Official Receiver and Another
Madras High Court · (1922) ILR (Mad) 434 : (1922) 15 LW 273 : (1922) 42 MLJ 185
Presidency Towns Insolvency Act, 1909 — Section 7
High Courts07 Dec 1921
Kandaswami Reddi and Others Vs Suppammal and Another
Madras High Court · AIR 1922 Mad 104 : (1922) ILR (Mad) 443 : (1922) 15 LW 325 : (1922) 42 MLJ 268
Limitation Act, 1908 — Section 19
High Courts07 Dec 1921
Kandasami Reddi and Others Vs Suppammal and Another
Madras High Court · (1922) ILR (Mad) 443
High Courts06 Dec 1921
In Re: Re Archibald Gilchrist Peace
Calcutta High Court · AIR 1921 Cal 771 : 70 Ind. Cas. 507
High Courts06 Dec 1921
Radha Krishna Das Vs Matiyar Rahaman and Others
Calcutta High Court · 65 Ind. Cas. 743
High Courts06 Dec 1921Dismissed
Bawa Magniram Sitaram Vs Kasturbhai Manibhai
Bombay High Court · (1922) 24 BOMLR 584
High Courts06 Dec 1921Dismissed
Vishnu Vinayak Vaze Vs The Secretary of State for India
Bombay High Court · (1922) 24 BOMLR 264 : 67 Ind. Cas. 43
Bombay Irrigation Act, 1879 — Section 35
High Courts06 Dec 1921Dismissed
Mahadev Ganesh Jamsandekar Vs Secretary of State for India
Bombay High Court · (1922) 24 BOMLR 245 : 66 Ind. Cas. 872
Sea Customs Act, 1878 — Section 167(3)
High Courts06 Dec 1921
Ganesh Ramchandra Kulkarni Vs Laxmibai Venkatesh Narayan
Bombay High Court · (1921) 24 BOMLR 249 : 67 Ind. Cas. 209
Bombay Hereditary Offices Act, 1874 — Section 5Civil Procedure Code, 1882 — Section 244
High Courts06 Dec 1921Dismissed
Abdul Rahman and Others Vs Bashir-Un-Nissa Bibi
Allahabad High Court · (1922) ILR (All) 244
High Courts06 Dec 1921Dismissed
Sheikh Muhammd Yakub and Others Vs Bechu Ahir and Others
Allahabad High Court · 65 Ind. Cas. 251
North Western Provinces Tenancy Act, 1901 — Section 202
High Courts06 Dec 1921Dismissed
O.M. Chiene Vs Bawan Das and Another
Allahabad High Court · (1922) ILR (All) 316
High Courts06 Dec 1921
Bawan Das and Another Vs O.M. Chiene
Allahabad High Court · AIR 1922 All 79 : 64 Ind. Cas. 976
High Courts06 Dec 1921
Dakoju Subbarayadu Vs Musti Ramadasu
Madras High Court · (1922) ILR (Mad) 872 : (1922) 15 LW 309 : (1922) 42 MLJ 301
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3
High Courts05 Dec 1921
Chanduru Punnayyah and Others Vs Ragam Viranna and Another
Madras High Court · (1922) ILR (Mad) 425 : (1922) 15 LW 427 : (1922) 42 MLJ 429
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts05 Dec 1921
Nallaka Venkataswami and Others Vs Rugumviranna and Another
Madras High Court · (1922) ILR (Mad) 429 : 65 Ind. Cas. 964