High Courts11 Dec 1921Allowed
Firm Basdeo Budhsan Vs Niaz Ahmad Khan
Allahabad High Court · 83 Ind. Cas. 745
Provincial Small Cause Courts Act, 1887 — Article 31, 8
JUDGMENT DATABASE
Search 12,28,363 Indian judgments.
12,28,363 judgments in All Courts · page 59,722 of 61,419
High Courts09 Dec 1921Allowed
Mohammad Sher Khan Vs Raja Seth Swami Dayal
Bombay High Court · (1922) 24 BOMLR 695
Transfer of Property Act, 1882 — Section 60
High Courts09 Dec 1921Dismissed
Abdul Hakim Khan Vs Ram Gopal and Others
Allahabad High Court · AIR 1922 All 42 : 64 Ind. Cas. 961
Evidence Act, 1872 — Section 92(1)Evidence Act, 1872 — Section 92(1)Evidence Act, 1872 — Section 92(1)
High Courts09 Dec 1921Dismissed
Ram Gopal and Others Vs Abdul Hakim Khan
Allahabad High Court · (1922) ILR (All) 246
Evidence Act, 1872 — Section 92(1)
High Courts09 Dec 1921
Shamsher Singh and Another Vs Pyare Lal and Another
Allahabad High Court · AIR 1922 All 88 : 64 Ind. Cas. 956
High Courts09 Dec 1921
Jahangir Khan Vs Syed Abdur Rahman and Musammat Amna Bibi
Allahabad High Court · 64 Ind. Cas. 943
High Courts09 Dec 1921
Matamulla Manikoth Pattan Chandu Vs Kuttiyil Rayiru and Others
Madras High Court · AIR 1922 Mad 2 : 66 Ind. Cas. 396 : (1922) 15 LW 264 : (1922) 42 MLJ 280
High Courts09 Dec 1921
Varada Ramaswami and Others Vs Vumma Venkataratnam
Madras High Court · AIR 1922 Mad 99 : 67 Ind. Cas. 546 : (1922) 15 LW 421 : (1922) 42 MLJ 473
Civil Procedure Code, 1908 (CPC) — Section 144, 73
High Courts08 Dec 1921Allowed
Vinayak Keshav Gulve Vs Bala Shivram Hingne
Bombay High Court · (1922) 24 BOMLR 261 : 67 Ind. Cas. 176
High Courts08 Dec 1921
Ram Kumar Mazumdar and On His Death His Heir And Legal Representative Sital Chandra Mazumdar and Ram Dudal (Dulal in Vakalatnamah) Mozumdar Vs Mohim Chandra Dutta and Others
Calcutta High Court · 65 Ind. Cas. 579
Easements Act, 1882 — Section 28
High Courts08 Dec 1921
Syed Mohammed Nural Huq Vs Baksu Mandal and Korban Choudhry and Others
Calcutta High Court · 65 Ind. Cas. 509
Limitation Act, 1963 — Section 26
High Courts08 Dec 1921
Adhor Chandra Dass Vs Rameswar Manna
Calcutta High Court · 65 Ind. Cas. 517
Contract Act, 1872 — Section 72
High Courts08 Dec 1921
Dhanukdhari Singh Vs Rambirich Singh
Patna High Court · AIR 1922 Patna 553 : 70 Ind. Cas. 391
High Courts08 Dec 1921
Ramdeo Singh and Others Vs Mukhan Singh and Others
Patna High Court · AIR 1921 Patna 509 : 74 Ind. Cas. 330
Civil Procedure Code, 1908 (CPC) — Section 122, 123, 130, 154
High Courts08 Dec 1921Allowed
Shyam Lal Vs Musammat Lalli and Another
Allahabad High Court · AIR 1922 All 16 : 65 Ind. Cas. 259
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, 99
High Courts08 Dec 1921Allowed
Musammat Lalli and Others Vs Shiam Lal
Allahabad High Court · (1922) ILR (All) 231
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, 99
High Courts07 Dec 1921
S.R.M.S.T.R.M. Ramaswami Chettiar through his authorizes Agent Kuppan Ayyangar Vs T.S. Ramaswami Iyengar, Official Receiver, Madura and Another
Madras High Court · AIR 1922 Mad 147 : 65 Ind. Cas. 394
High Courts07 Dec 1921Dismissed
Tungabai Gopal Desai Vs Krishnaji Ramchandra Deshpande
Bombay High Court · (1922) 24 BOMLR 252 : 67 Ind. Cas. 215
Hereditary Offices Act, 1874 — Section 15
High Courts07 Dec 1921Dismissed
Mohansing Umed Ramol Vs Dalpatsing Kanbaji
Bombay High Court · (1922) 24 BOMLR 289 : 67 Ind. Cas. 235
Evidence Act, 1872 — Section 32
High Courts07 Dec 1921
Sujatalli Nyamatalli Vs Emperor
Bombay High Court · 66 Ind. Cas. 192
Penal Code, 1860 (IPC) — Section 147