High Courts14 Dec 1921
Sham Lall Sahu and Others Vs Musammat Nag Koer @ Sita Koer
Patna High Court · 65 Ind. Cas. 125
JUDGMENT DATABASE
Search 12,28,363 Indian judgments.
12,28,363 judgments in All Courts · page 59,721 of 61,419
High Courts14 Dec 1921
Shiekh Abdul Rahman Vs Sheikh Wali Muhamad
Patna High Court · 65 Ind. Cas. 224a
High Courts14 Dec 1921
Kali Dayal Vs Umesh Prasad and Others
Patna High Court · (1921) 12 PAT CK 0005
Civil Procedure Code, 1908 (CPC) — Section 11Evidence Act, 1872 — Section 115
High Courts14 Dec 1921Dismissed
Rai Mahadeo Sahai Vs The Secretary of State for India in Council and Others
Allahabad High Court · 65 Ind. Cas. 255
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 5
High Courts14 Dec 1921
Mahadeo Sahai Vs The Secretary of State for India in Council and Others
Allahabad High Court · AIR 1922 All 1 : (1922) ILR (All) 248
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 2
High Courts14 Dec 1921
A. Veda Murthi Mudaliar Vs Jwalapuram Ragavacharlu and Others
Madras High Court · AIR 1922 Mad 100(1) : (1922) 15 LW 371 : (1922) 42 MLJ 475
Evidence Act, 1872 — Section 93, 97
High Courts14 Dec 1921
Subbe Goundan and Another Vs Krishnamachari and Others
Madras High Court · AIR 1922 Mad 112 : (1922) ILR (Mad) 449 : (1922) 15 LW 537 : (1922) 42 MLJ 372
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23
High Courts13 Dec 1921
Gurudas Kundu Chowdhury and Others Vs Dasa Rathi Haldar and Another
Calcutta High Court · 65 Ind. Cas. 512
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts13 Dec 1921
Isap Ali Vs Satis Chandra Roy
Calcutta High Court · 65 Ind. Cas. 504
Bengal Tenancy Act, 1885 — Section 49Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts13 Dec 1921
Udoy Chandra Basu and Others Vs Mahammad Ali Bepari and Others
Calcutta High Court · 65 Ind. Cas. 589
Bengal Tenancy Act, 1885 — Section 105, 105A, 60
High Courts13 Dec 1921
Fudu Sahu and Others Vs Musammat Sarban
Patna High Court · 65 Ind. Cas. 84
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 9
High Courts13 Dec 1921Disposed Of
Ram Sukh Vs Mrs. L.E. O''neal
Allahabad High Court · AIR 1922 All 46 : 65 Ind. Cas. 103
Transfer of Property Act, 1882 — Section 54
High Courts13 Dec 1921
Mrs. L.E. O''Neal Vs Ram Sukh
Allahabad High Court · (1922) ILR (All) 239
Transfer of Property Act, 1882 — Section 54
High Courts13 Dec 1921
Sistla Subbayya Vs Pata Pitchanna alias Pithayya
Madras High Court · AIR 1923 Mad 28 : (1922) 43 MLJ 64
High Courts12 Dec 1921
Amiruddin Mohammed Vs Surja Narain Das and Another
Calcutta High Court · 66 Ind. Cas. 127
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts12 Dec 1921
Santosh Bala Debi and Others Vs Ram Chandra Ghati and Others
Calcutta High Court · 67 Ind. Cas. 286
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89, 115
High Courts12 Dec 1921
Siba Prosad Das Chaudhury Vs Kazimuddin Sarkar and Others
Calcutta High Court · 65 Ind. Cas. 709
High Courts12 Dec 1921
Syed Ali Zamin Vs Nawab Syed Muhammad Akbar Ali
Patna High Court · AIR 1922 Patna 315 : 65 Ind. Cas. 135
Land Registration Act, 1876 — Section 55, 63
High Courts12 Dec 1921
Kunjammal and Others Vs Rathinam Pilial
Madras High Court · (1922) ILR (Mad) 633 : (1922) 15 LW 266 : (1922) 42 MLJ 417
Easements Act, 1882 — Section 15
High Courts12 Dec 1921
Kunjammal and Others Vs Rathinam Pillai
Madras High Court · (1922) ILR (Mad) 633