High Courts20 Dec 1921
Kasivisvanathan Chetty Vs A.S.P.L.S. Somasundaram Chetty and Others
Madras High Court · AIR 1922 Mad 93 : (1922) 42 MLJ 422
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22
JUDGMENT DATABASE
Search 12,28,363 Indian judgments.
12,28,363 judgments in All Courts · page 59,719 of 61,419
High Courts20 Dec 1921
S. Ramakrishna Pillai Vs Krishnaswami Pillai
Madras High Court · AIR 1922 Mad 321 : 68 Ind. Cas. 167 : (1922) 15 LW 667
High Courts19 Dec 1921
Hari Charan Karanjai Vs Bahar Sheikh
Calcutta High Court · 67 Ind. Cas. 252
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts19 Dec 1921
Nafar Chandra Pal Chowdhury Vs Bhusi Molla
Calcutta High Court · 65 Ind. Cas. 581
Bengal Tenancy Act, 1885 — Section 147A, 29, 51
High Courts19 Dec 1921
Abdul Gani and Others Vs Nabendra Kishore Roy and Others
Calcutta High Court · 65 Ind. Cas. 592
High Courts19 Dec 1921
Nagendranath Paud Vs Srimati Sorat Kamini Dast, and On Her Death Her Sons and Reiss Jamini Mohan Sorkar and Others
Calcutta High Court · 66 Ind. Cas. 879
Limitation Act, 1963 — Article 109
High Courts19 Dec 1921
Budhan Teli and Others Vs Madan Mohan Lal
Patna High Court · 68 Ind. Cas. 653
Evidence Act, 1872 — Section 91
Privy Council19 Dec 1921
Secretary of State Vs Raja of Vizianagaram and another
Privy Council · (1922) AIR(PC) 105
High Courts19 Dec 1921Dismissed
Sagar Mal Vs Emperor Through Bhukan Saran
Allahabad High Court · 65 Ind. Cas. 422
High Courts19 Dec 1921
Maqsud Husain Minor through Ibrahim and Another Vs Karimuddin and Others
Allahabad High Court · 64 Ind. Cas. 979
Limitation Act, 1908 — Section 19Limitation Act, 1908 — Section 19Limitation Act, 1908 — Section 19
High Courts19 Dec 1921Dismissed
Secretary of State for India in Council Vs Raja of Vizianagram and Another
Madras High Court · (1921) 12 MAD CK 0030
High Courts17 Dec 1921Dismissed
Ulfat Rai Vs Kanhaiya Lal and Others
Allahabad High Court · AIR 1922 All 41 : 65 Ind. Cas. 819
High Courts16 Dec 1921
The Vacuum Oil Company Vs The Secretary of State for India in Council
Bombay High Court · (1923) ILR (Bom) 174
Sea Customs Act, 1878 — Section 30
High Courts16 Dec 1921
Saibesh Chandra Sarkar Vs Moharajadhiraj Sir Bejoy Chand Mohatap Bahadur and Others
Calcutta High Court · 65 Ind. Cas. 711
Land Acquisition Act, 1894 — Section 31(2)
High Courts16 Dec 1921Dismissed
The Vaccum Oil Co. Vs The Secretary of State for India in Council
Bombay High Court · (1922) 24 BOMLR 198 : 67 Ind. Cas. 267
Sea Customs Act, 1878 — Section 30(a)
High Courts16 Dec 1921
Govindlal Bansilal Vs Bansilal Motilal
Bombay High Court · (1922) 24 BOMLR 196
Civil Procedure Code, 1908 (CPC) — Section 110
High Courts16 Dec 1921
Pitamber Chowdhry Vs Sheikh Rahmat Ali and Mangli Khan
Patna High Court · 65 Ind. Cas. 138
High Courts16 Dec 1921
Chowdhury Ram Prasad Rai and Others Vs Mahesh Kant Chowdhury
Patna High Court · AIR 1922 Patna 525 : 65 Ind. Cas. 122
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts16 Dec 1921Allowed
W.A. Collard Vs Marie Agnes Collard and W.A. Dutton
Allahabad High Court · 69 Ind. Cas. 579