JUDGMENT DATABASE
Search 12,28,363 Indian judgments.
12,28,363 judgments in All Courts · page 59,718 of 61,419
Musammat Chandmani Vs Kartick Singh
Patna High Court · AIR 1922 Patna 197 : 65 Ind. Cas. 131
Munshi Lal and another Vs Mahanth Ramasis Puri
Patna High Court · (1921) 12 PAT CK 0009
Ajodhia Prasad Vs Musammat Majidan
Allahabad High Court · AIR 1922 All 346 : 64 Ind. Cas. 952
Anrudh Kumar and Another Vs Emperor
Allahabad High Court · 65 Ind. Cas. 436
Rahmat Ullah and Others Vs Rai Saheb Chaudhri Dharam Singh
Allahabad High Court · 64 Ind. Cas. 948
Govindaswamy Naidu Vs Uchappa Goundan (Dead) and Others
Madras High Court · AIR 1922 Mad 413 : 70 Ind. Cas. 579
Kasiviswanathan Chetty Vs A.S.P.L.S. Somasundaram Chetty and Others
Madras High Court · 70 Ind. Cas. 611
R.M.A.R.A.R.M. Arunachala Chettiar, Br Agent Subramaniam Chettiar, Attaching Creditor Vs Panchali Padayachi
Madras High Court · AIR 1922 Mad 66 : 65 Ind. Cas. 830 : (1922) 16 LW 290
Baul Chandra Addya Vs Sheikh Abdul Matleb
Calcutta High Court · 67 Ind. Cas. 851
Bazari Hajam and Another Vs Emperor
Patna High Court · AIR 1922 Patna 73 : 68 Ind. Cas. 958
Madhusudan Das and Another Vs Emperor
Patna High Court · AIR 1922 Patna 12 : 81 Ind. Cas. 34
Maharja Guru Mahadeva Ashram Prosad Sahi Bahadur Vs Mahabir Sukul and Others
Patna High Court · 65 Ind. Cas. 120
Mt. Janakbati Ghaudhrain Vs Rameshwar Singh Bahadur
Patna High Court · (1921) 12 PAT CK 0007
Gopal Lal Sett Vs Purna Chandra Basak and others
Privy Council · (1922) AIR(PC) 253
Canada Cement Company Limited Vs La Ville De Montreal Est
Privy Council · (1921) AIR(PC) 219
Hira Lal and Another Vs Allah Baksh
Allahabad High Court · 65 Ind. Cas. 107
Kasi Viswanathan Chetty Vs A.S.P.L.S. Somasundaram Chetty and Others
Madras High Court · (1922) ILR (Mad) 875
K. Venku Reddy and Another Vs Emperor
Madras High Court · AIR 1922 Mad 32 : 65 Ind. Cas. 768 : (1922) 16 LW 196