High Courts04 Jan 1922
Ram Bhujhwan Prasad Singh Vs Natho Ram and Others
Patna High Court · AIR 1922 Patna 59 : 70 Ind. Cas. 483
Civil Procedure Code, 1908 (CPC) — Section 2
JUDGMENT DATABASE
Search 12,28,363 Indian judgments.
12,28,363 judgments in All Courts · page 59,716 of 61,419
High Courts04 Jan 1922Dismissed
Balki Lal Vs Surendra Nath Ray
Patna High Court · (1922) 01 PAT CK 0004
High Courts04 Jan 1922Dismissed
East Indian Railway and Another Vs Firm Inderman Tulshi Ram
Allahabad High Court · (1922) 01 AHC CK 0067
Railways Act, 1890 — Section 72
High Courts04 Jan 1922Disposed Of
Inayat-Ullah Khan Vs Nisar Ahmad Khan
Allahabad High Court · (1922) ILR (All) 278
High Courts04 Jan 1922
Rukam and Another Vs Tara Chand
Allahabad High Court · AIR 1922 All 68 : 65 Ind. Cas. 775
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 8
High Courts04 Jan 1922
Ganga Sahai and Others Vs Baldeo Singh
Allahabad High Court · AIR 1922 All 64 : 65 Ind. Cas. 779
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts03 Jan 1922
Gour Chandra Goswami and Another Vs The Chairman of the Commissioner of the Nabadwip Municipality
Calcutta High Court · AIR 1922 Cal 1 : 80 Ind. Cas. 192
High Courts03 Jan 1922
Gour Chandra Goswani and another Vs Chairman of the Nabadwip Municipality
Calcutta High Court · (1922) 01 CAL CK 0002
High Courts03 Jan 1922
Mahesh Shah Vs Darbari Hussain
Patna High Court · AIR 1922 Patna 545 : 65 Ind. Cas. 571
Criminal Procedure Code, 1898 (CrPC) — Section 133, 439
High Courts03 Jan 1922Dismissed
Mahomed Ismail Khan Vs Hasan Ali Khan and Another
Allahabad High Court · AIR 1923 All 220 : 79 Ind. Cas. 473
High Courts03 Jan 1922Disposed Of
Sita Ram Vs Janki Ram
Allahabad High Court · AIR 1922 All 200 : (1922) ILR (All) 266 : 65 Ind. Cas. 813
High Courts03 Jan 1922
Mr. Mohamad Ismail Khan Vs Mr. Hasan Ali Khan and Another
Allahabad High Court · 67 Ind. Cas. 602
High Courts02 Jan 1922Dismissed
Bhagwati Kuer Vs Jagdam Sahay and others
Patna High Court · (1922) 01 PAT CK 0016
High Courts02 Jan 1922Allowed
H. Bevis and Co. Vs Ram Prasad
Allahabad High Court · AIR 1922 All 72 : (1922) ILR (All) 325
High Courts01 Jan 1922
Radakrishnaswami Naidu Vs V.A. Annamalai Chettiar and Another
Madras High Court · AIR 1922 Mad 301 : (1922) 43 MLJ 92
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22
High Courts01 Jan 1922
Pandurang Krishnaji Vs Markandeya Tukaram and Others
Madras High Court · (1922) 42 MLJ 436
Evidence Act, 1872 — Section 115
High Courts01 Jan 1922
P.S.A.R.A.R. Arunachellam Chettiar Vs Arunachellam Chettiar minor by guardian Visalakshi Achi
Madras High Court · AIR 1922 Mad 436 : (1922) 43 MLJ 218
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts01 Jan 1922
Nalla Tirupatiraju and Others Vs Nandikolla Venkayya alias Venkammanand Another
Madras High Court · AIR 1922 Mad 131 : (1922) ILR (Mad) 504 : 67 Ind. Cas. 479 : (1922) 15 LW 395 : (1922) 42 MLJ 392
High Courts23 Dec 1921Dismissed
Yosef David Varulekar Vs Moses Solomon Talkar
Bombay High Court · (1922) 24 BOMLR 298 : 76 Ind. Cas. 754
High Courts23 Dec 1921
Nathuram Hiraram Thakor Vs The Secretary of State for India
Bombay High Court · (1922) 24 BOMLR 402 : 67 Ind. Cas. 842
Bombay Revenue Jurisdiction Act, 1876 — Section 11