High Courts10 Jan 1922
Ajodhya Mahton and Another Vs Musammat Phul Kuer
Patna High Court · AIR 1922 Patna 479 : 65 Ind. Cas. 341
Civil Procedure Code, 1908 (CPC) — Section 151
JUDGMENT DATABASE
Search 12,28,363 Indian judgments.
12,28,363 judgments in All Courts · page 59,714 of 61,419
High Courts10 Jan 1922Disposed Of
Bhagirathi Shuku Vs Chandra Harihar Patak and Others
Allahabad High Court · AIR 1922 All 81 : 66 Ind. Cas. 208
High Courts10 Jan 1922
Lachman Prasad Vs Lachmeshwar Prasad and Others
Allahabad High Court · AIR 1922 All 76 : 66 Ind. Cas. 203
High Courts10 Jan 1922
Joseph Nicholas Vs Sivarama Ayyar and Another
Madras High Court · (1922) ILR (Mad) 527 : (1922) 15 LW 442
High Courts10 Jan 1922
Joseph Nicholas Vs M.R. Sivarama Aiyar and Another
Madras High Court · AIR 1922 Mad 206 : 66 Ind. Cas. 760
High Courts10 Jan 1922
Kotasseri Ezhuthassan Veetil Sankaran Nambi and Another Vs Kanholi Illathil Devaki Antherjenam and Others
Madras High Court · AIR 1922 Mad 259 : 73 Ind. Cas. 491 : (1922) 16 LW 26 : (1922) 43 MLJ 572
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 2
High Courts10 Jan 1922
K.L.A. Payne Vs A.A. Payne
Madras High Court · AIR 1922 Mad 350 : (1922) 16 LW 16 : (1922) 42 MLJ 562
Divorce Act, 1869 — Section 17
High Courts09 Jan 1922
Egala Nagappa Naidu and Others Vs P. Muniswamy Iyer and Others
Madras High Court · AIR 1922 Mad 16 : 65 Ind. Cas. 720
High Courts09 Jan 1922
Mohini Kanta Saha Choudhury and Others Vs Preo Nath Neogy and Others
Calcutta High Court · AIR 1922 Cal 141 : 67 Ind. Cas. 381
Bengal Tenancy Act, 1885 — Section 50(2)Letters Patent Act, 1865 — Clause 15
High Courts09 Jan 1922
Jayant Bapsha Savant Vs Abdul Rahiman Mahomed Ibrahim
Bombay High Court · (1922) 24 BOMLR 358
High Courts09 Jan 1922
Debi Lal Sah and Others Vs Nand Kishore Gir and Others
Patna High Court · AIR 1922 Patna 22 : 65 Ind. Cas. 315
High Courts09 Jan 1922Dismissed
Beni Ray Vs Babui Bacha Kuer
Patna High Court · (1922) 01 PAT CK 0009
High Courts09 Jan 1922Allowed
Lachmi Prasad and Others Vs Gokul and Others
Allahabad High Court · 66 Ind. Cas. 206
High Courts08 Jan 1922Dismissed
Sahu Bimal Prasad Vs Muhammad Mubarak Husain and Another
Allahabad High Court · (1922) ILR (All) 274
High Courts07 Jan 1922
Sukhraj Bahadur and Another Vs Debi bukhsh, Minor under Musammat Muni Koer
Patna High Court · 65 Ind. Cas. 360
High Courts07 Jan 1922
Mohant Ramkishun Das Vs Babu Beni Prosad and Others and Daulatram
Patna High Court · AIR 1923 Patna 90 : 65 Ind. Cas. 355
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts06 Jan 1922
Angati Parambath Kanniyalli Ratha Vs Thekke Illath Neelakhanohan alias Padmanabhan Namboodry
Madras High Court · AIR 1922 Mad 194 : 67 Ind. Cas. 600 : (1922) 15 LW 478
Limitation Act, 1963 — Article 120
High Courts06 Jan 1922
Tuka Meah and Another Vs Nabin Chandra Mazumdar and Others
Calcutta High Court · AIR 1923 Cal 292(1) : 65 Ind. Cas. 701
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100