High Courts16 Jan 1922
Mohammad Ishaq and Others Vs Emperor
Patna High Court · AIR 1923 Patna 157 : 65 Ind. Cas. 552
Criminal Procedure Code, 1898 (CrPC) — Section 260, 355, 356, 357, 360Penal Code, 1860 (IPC) — Section 147, 323, 447
JUDGMENT DATABASE
Search 12,28,363 Indian judgments.
12,28,363 judgments in All Courts · page 59,712 of 61,419
High Courts16 Jan 1922
Sarabjit Pande and Others Vs Raj Kumar Pande
Patna High Court · AIR 1923 Patna 87 : 69 Ind. Cas. 957
High Courts16 Jan 1922Allowed
Kishori Lal Vs Jiwan Lal and Another
Allahabad High Court · AIR 1923 All 242 : 67 Ind. Cas. 231
Contract Act, 1872 — Section 78
High Courts16 Jan 1922Disposed Of
Lalta Prasad Vs Suraj Kumar and Others
Allahabad High Court · (1922) ILR (All) 319
High Courts16 Jan 1922
Bechu Singh and Others Vs Baldeo Singh and Others
Allahabad High Court · AIR 1922 All 84 : (1922) ILR (All) 327
High Courts16 Jan 1922
Thakur Bechu Singh and Others Vs Baldeo Singh and Others
Allahabad High Court · 65 Ind. Cas. 507
High Courts15 Jan 1922Allowed
(Pandit) Mohan Lal and another Vs Ganga Prasad and others
Allahabad High Court · (1922) 01 AHC CK 0068
High Courts14 Jan 1922Allowed
Arab Ali Khan Vs Mahmud Ali Khan
Bombay High Court · (1922) 24 BOMLR 951
High Courts13 Jan 1922
Rakhal Chandra Ghose and Others Vs Durga Das Samanta and Another
Calcutta High Court · AIR 1922 Cal 557 : 67 Ind. Cas. 673
Limitation Act, 1963 — Article 142
High Courts13 Jan 1922
Ram Ratan Mandal and Others Vs Nilmoni Chowdhury Proprietor of The Form Chowdhury and Company and The Central Nedia Coal Company Limited Throgh Their Agerts Messrs. Linton Miller Limited; and Messrs Moleworth and Company Alded as Party Respondent
Calcutta High Court · AIR 1923 Cal 286 : 66 Ind. Cas. 914
High Courts13 Jan 1922Dismissed
Srimati Sabitri Thakurain Vs Fredric Ammie Save
Patna High Court · (1922) 01 PAT CK 0028
High Courts13 Jan 1922Dismissed
Babu Nihal Singh Vs Musammat Najuban and Another
Allahabad High Court · AIR 1923 All 230 : 65 Ind. Cas. 585
High Courts13 Jan 1922
Khushi Ram Vs Emperor
Allahabad High Court · AIR 1922 All 83 : 67 Ind. Cas. 338
Penal Code, 1860 (IPC) — Section 411
High Courts13 Jan 1922
Abdul Rahman Vs Musammat Rifaqtulnissa and Another
Allahabad High Court · AIR 1923 All 229 : 65 Ind. Cas. 641
High Courts12 Jan 1922
Yerukola alias Penta Jogulu (Dead) and Others Vs Yerukola alias Penta Tatayya alias Purushottam and Others
Madras High Court · AIR 1922 Mad 150 : 71 Ind. Cas. 177
High Courts12 Jan 1922
Atmaram Shamji Vs Emperor
Bombay High Court · AIR 1923 Bom 30 : 66 Ind. Cas. 817
Bombay District Municipal Act, 1901 — Section 122, 155
High Courts12 Jan 1922
Samaddi Sheikh Vs Fulbash Bewa and Another
Calcutta High Court · AIR 1923 Cal 269 : 65 Ind. Cas. 704
High Courts12 Jan 1922
Ratan Lal Biswas Vs Nafar Chandra Pal Chowdhury and Others
Calcutta High Court · AIR 1922 Cal 571 : 70 Ind. Cas. 451
High Courts12 Jan 1922
Abhaipada Sircar by his brother and next friend Ram Pada Sirkar and Others Vs Ator Dome
Calcutta High Court · 67 Ind. Cas. 66
High Courts12 Jan 1922
Naimuddin Sarkar and Others Vs Imanimondal and Others
Calcutta High Court · AIR 1923 Cal 308 : 67 Ind. Cas. 93
Civil Procedure Code, 1908 (CPC) — Section 2