High Courts19 Jan 1922Dismissed
Ram Dass and Others Vs S. Mohammad Faqir alias Mohammad Rashid and Others
Allahabad High Court · AIR 1922 All 143 : 65 Ind. Cas. 513
JUDGMENT DATABASE
Search 12,28,363 Indian judgments.
12,28,363 judgments in All Courts · page 59,710 of 61,419
High Courts19 Jan 1922
Firm Parbhoo Lal-Ram Ratan Vs The Bengal North-Western Railway Company and Central India Railway
Allahabad High Court · 65 Ind. Cas. 583
Railways Act, 1890 — Section 76
High Courts19 Jan 1922
K.M. Komappa Kurup Vs Velayichettichiar and Another
Madras High Court · 70 Ind. Cas. 791
High Courts19 Jan 1922
Eagala Nagappa Naidu (dead) and Others Vs P. Munuswamy Iyer and Others
Madras High Court · (1923) ILR (Mad) 30 : (1922) 15 LW 409 : (1922) 42 MLJ 432
Contract Act, 1872 — Section 56
High Courts19 Jan 1922
K.M. Koppa Kurup Vs Velayichettichiar and Another
Madras High Court · AIR 1922 Mad 360 : (1922) 15 LW 642 : (1922) 42 MLJ 583
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 4(1)
High Courts18 Jan 1922
Askaran Baid Vs Gobordhan Kobra and Another
Calcutta High Court · AIR 1922 Cal 52 : 70 Ind. Cas. 158
Transfer of Property Act, 1882 — Section 67
High Courts18 Jan 1922Allowed
Khimchand Narotamdas Bhavsar Vs Bhogilal Hirachand Shah
Bombay High Court · (1922) 24 BOMLR 361 : 67 Ind. Cas. 913
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts18 Jan 1922
Lochan Rai and Others Vs Lala Sant Prasad
Patna High Court · AIR 1922 Patna 417 : 65 Ind. Cas. 536
Civil Procedure Code, 1908 (CPC) — Section 100, 101, 103
High Courts18 Jan 1922
Gopal Rai and Others Vs Rambhanjan Rai and Others
Patna High Court · AIR 1922 Patna 364 : 65 Ind. Cas. 307
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2
High Courts18 Jan 1922Allowed
Badri Parshad Vs Mohar Singh and Others
Allahabad High Court · AIR 1923 All 231 : 65 Ind. Cas. 511
High Courts18 Jan 1922Allowed
Emperor Vs Sheodarshan Singh
Allahabad High Court · AIR 1922 All 487 : (1922) ILR (All) 332
High Courts18 Jan 1922
Sri Bhagwat Chaudhri and Others Vs Balkaran Saithwar and Another
Allahabad High Court · AIR 1922 All 29 : 65 Ind. Cas. 596
Provincial Small Cause Courts Act, 1887 — Section 17
High Courts18 Jan 1922
Bhup Singh Vs Jhamman Singh and Others
Allahabad High Court · AIR 1922 All 169 : 65 Ind. Cas. 724
High Courts18 Jan 1922
Sheo Darshan Singh Vs Emperor
Allahabad High Court · 65 Ind. Cas. 858
Penal Code, 1860 (IPC) — Section 299, 302, 304
High Courts17 Jan 1922
Udoy Chand Mandal and others Vs Molla Syed Reasat Hossain and another
Calcutta High Court · (1922) 01 CAL CK 0039
High Courts17 Jan 1922
Jogendra Nath Mukherjee Vs Rajendra Nath Bhattacharjee
Calcutta High Court · 68 Ind. Cas. 200a
High Courts17 Jan 1922
Bidhuranjan Mozumdar Vs Mangan Sarkar
Calcutta High Court · AIR 1922 Cal 452 : 67 Ind. Cas. 780
Stamp Act, 1899 — Section 2(5)(b)
High Courts17 Jan 1922
Golam Sobhan Vs Ali Hossain Bahaddar
Calcutta High Court · AIR 1923 Cal 322 : 65 Ind. Cas. 696
Civil Procedure Code, 1908 (CPC) — Section 115Evidence Act, 1872 — Section 92
High Courts17 Jan 1922
The Imperial Tobacco Company of India Limited Vs The Secretary of State for India in Council
Calcutta High Court · AIR 1922 Cal 454 : 67 Ind. Cas. 902
High Courts17 Jan 1922
The Bengal Nagpur Railway Company, Ld. Vs The Secretary Of State For India In Council
Calcutta High Court · (1922) 01 CAL CK 0007