High Courts23 Jan 1922Allowed
Kalian Singh Vs Dambar Singh
Allahabad High Court · (1922) ILR (All) 350
JUDGMENT DATABASE
Search 12,28,363 Indian judgments.
12,28,363 judgments in All Courts · page 59,709 of 61,419
High Courts20 Jan 1922Dismissed
Keshav Raghunath Joshi Vs Gafurkhan Daimkhan Bubere
Bombay High Court · (1922) 24 BOMLR 319 : 67 Ind. Cas. 308
Limitation Act, 1908 — Section 134
High Courts20 Jan 1922
Poona Chitrashala Steam Press Vs Gajanan Industrial and Trading Co.
Bombay High Court · AIR 1923 Bom 29 : (1922) 24 BOMLR 355 : 67 Ind. Cas. 941
Companies Act, 1882 — Section 72
High Courts20 Jan 1922Dismissed
Devu Jetiram Gujar Vs Revappa Satappa Shintre
Bombay High Court · (1922) 24 BOMLR 370 : 67 Ind. Cas. 840
Dekkhan Agriculturists Relief Act, 1879 — Section 15B
Privy Council20 Jan 1922
Mahanth Jagannath Das Vs Janki Singh and others
Privy Council · (1922) AIR(PC) 142
High Courts20 Jan 1922Dismissed
Mohammad Ahmad Vs Zahur Ahmad and Others
Allahabad High Court · 67 Ind. Cas. 523
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts20 Jan 1922Allowed
Rameshwar Dayal Vs Maharaj Charan and Another
Allahabad High Court · (1922) ILR (All) 343
High Courts20 Jan 1922Dismissed
Muhammad Ahmad Vs Zahur Ahmad and Others
Allahabad High Court · (1922) ILR (All) 334
High Courts20 Jan 1922
Rameshwar Dayal Vs B. Maharaj Charan and Another
Allahabad High Court · AIR 1922 All 28 : 65 Ind. Cas. 643
Easements Act, 1882 — Section 43
High Courts20 Jan 1922
Musammat Nafisunnisa and Others Vs Mirza Mumtaz Husain
Allahabad High Court · AIR 1922 All 363 : 65 Ind. Cas. 539
High Courts20 Jan 1922Dismissed
In Re: Muhammad Muzaffar Ali
Allahabad High Court · AIR 1922 All 82 : (1922) ILR (All) 339 : 65 Ind. Cas. 811
High Courts20 Jan 1922
Kondine Kamaya and Another Vs Kovidena Ramamma and Others
Madras High Court · AIR 1922 Mad 95 : 74 Ind. Cas. 458 : (1922) 16 LW 934
Civil Procedure Code, 1908 (CPC) — Section 47Limitation Act, 1963 — Article 166
High Courts20 Jan 1922
Tadi Bulli Tammireddi, and Tadi Harinarayanareddi, minor by father and next friend, the first appellant Vs Tadi Bulli Gangireddi
Madras High Court · AIR 1922 Mad 236 : (1922) 16 LW 55 : (1922) 42 MLJ 570
High Courts19 Jan 1922
Egala Pedda Papa Naidu and Another Vs P. Munisamy Aiyar and Others
Bombay High Court · (1923) ILR (Bom) 30
Contract Act, 1872 — Section 56
High Courts19 Jan 1922
Samad Ali and Another Vs Abdul Majid and Others
Calcutta High Court · AIR 1923 Cal 314 : 65 Ind. Cas. 851
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts19 Jan 1922
Sita Nath Bhagat and Others Vs Ramkishore Mondal and Another
Calcutta High Court · AIR 1922 Cal 280 : 69 Ind. Cas. 272
Criminal Procedure Code, 1898 (CrPC) — Section 143(1)
High Courts19 Jan 1922
Emperor Vs Ramchandra Bapuji Deshmukh
Bombay High Court · AIR 1923 Bom 22 : (1922) 24 BOMLR 382 : 66 Ind. Cas. 997
Criminal Procedure Code, 1898 (CrPC) — Section 545Penal Code, 1860 (IPC) — Section 420
High Courts19 Jan 1922Dismissed
Chunilal Devaji Vs Karamchand Shrichand
Bombay High Court · (1922) 24 BOMLR 364
Civil Procedure Code, 1908 (CPC) — Section 64
Privy Council19 Jan 1922
Nanku Prasad Singh Vs Kamta Prasad Singh and others
Privy Council · (1923) AIR(PC) 54