High Courts27 Jan 1922
P. Ayyakkutti alias Venkatachalam Pattar Vs P.S. Krishna Paiter and Others
Madras High Court · (1922) ILR (Mad) 394 : 65 Ind. Cas. 942 : (1922) 15 LW 650
JUDGMENT DATABASE
Search 12,28,363 Indian judgments.
12,28,363 judgments in All Courts · page 59,707 of 61,419
High Courts27 Jan 1922
Dhundiraj Balkrishna Phalinkar Vs Ramchandra Gangadhar Kale and Others
Bombay High Court · 67 Ind. Cas. 413
Easements Act, 1882 — Section 22
High Courts27 Jan 1922
Nirode Boroni Dassi and Others Vs Monindra Narayan Chandra and Another
Calcutta High Court · AIR 1922 Cal 229 : 68 Ind. Cas. 524
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97, Order 21 Rule 98Limitation Act, 1963 — Article 11A
High Courts27 Jan 1922
Narendra Chandra Lahiry Vs Hon''ble Maharaja Sir Manindra Chandra Nandi, Bahadur, K.C.I.E.
Calcutta High Court · 67 Ind. Cas. 800
Transfer of Property Act, 1882 — Section 108(6)
High Courts27 Jan 1922
Aminulla and Others Vs Emperor
Calcutta High Court · AIR 1922 Cal 191 : 72 Ind. Cas. 355
Penal Code, 1860 (IPC) — Section 147, 323, 324
High Courts27 Jan 1922
Becharam Lahiry Vs Sudebi Dasi
Calcutta High Court · AIR 1922 Cal 567 : 67 Ind. Cas. 874
Legal Practitioners Act, 1879 — Section 28
High Courts27 Jan 1922Dismissed
Dhundiraj Balkrishna Phalinkar Vs Ramchandra Gangadhar Kale
Bombay High Court · (1922) 24 BOMLR 437
Easements Act, 1882 — Section 22
High Courts27 Jan 1922
In Re: Sri Sri Sri Kandamani Devi
Madras High Court · (1922) ILR (Mad) 359 : 66 Ind. Cas. 330 : (1922) 15 LW 550 : (1922) 42 MLJ 337
Criminal Procedure Code, 1898 (CrPC) — Section 205
High Courts27 Jan 1922
In Re: Thirumal Reddy
Madras High Court · AIR 1923 Mad 133 : 76 Ind. Cas. 966
Criminal Procedure Code, 1898 (CrPC) — Section 106
High Courts26 Jan 1922
Nayan Manjuri Dasi Vs Fasley Haq Sardar
Calcutta High Court · (1922) 01 CAL CK 0003
High Courts26 Jan 1922Dismissed
Narayan Laxman Chandvadkar Vs Gopalrao Trimbak Chandavadkar
Bombay High Court · (1922) 24 BOMLR 414 : 67 Ind. Cas. 850
High Courts26 Jan 1922Allowed
Vithaldas Gulabdas Seth Vs The Hyderabad Spinning and Weaving Co. Ltd.
Bombay High Court · AIR 1923 Bom 24 : (1922) 24 BOMLR 328 : 67 Ind. Cas. 326
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 6
High Courts25 Jan 1922
Nanibala Dassya Vs Jamini Sundari and Others
Calcutta High Court · 70 Ind. Cas. 919
High Courts25 Jan 1922
Sashi Kumar Sorkhel and Others Vs Chandra Kumar Samaddar Chowdhuri and Others
Calcutta High Court · AIR 1923 Cal 204 : 68 Ind. Cas. 322
High Courts25 Jan 1922Dismissed
Ganga Singh and others Vs Prithi Chand Lal Choudhury
Patna High Court · (1922) 01 PAT CK 0029
High Courts25 Jan 1922
Ganga Ram Vs The Municipal Committee throughHari Kishen
Patna High Court · 68 Ind. Cas. 675
High Courts25 Jan 1922Dismissed
Kunwar Muhammad Shafi Khan Vs Kunwar Muhammad Moazzam Ali Khan
Allahabad High Court · AIR 1923 All 214 : 67 Ind. Cas. 684
High Courts25 Jan 1922
Ramhit and Others Vs Emperor
Allahabad High Court · (1922) 01 AHC CK 0023
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 412
High Courts25 Jan 1922
Muhammad Sharif Khan Vs Muhammad Moazzum Ali Khan
Allahabad High Court · 79 Ind. Cas. 464
High Courts25 Jan 1922
Jhabbu Lal and Others Vs Jwala Prasad and Others
Allahabad High Court · AIR 1922 All 531 : 66 Ind. Cas. 986