JUDGMENT DATABASE
Search 12,28,363 Indian judgments.
12,28,363 judgments in All Courts · page 59,706 of 61,419
Mahamadsaheb Ibrahimsaheb Vs Tilokchand Abheerchand Marwadi
Bombay High Court · (1922) 24 BOMLR 373 : 66 Ind. Cas. 764
Ishrappa Ganap Hegde Vs Krishna Putta Shankar Hegde
Bombay High Court · (1922) 24 BOMLR 428 : 67 Ind. Cas. 833
T.B. Ramchandra Rao Vs A.N.S. Ramchandra Rao
Bombay High Court · (1922) 24 BOMLR 963
Nagabhatta Timmanbhatta Boppanhalli Vs Nagappa Subbaya Havik
Bombay High Court · AIR 1923 Bom 62 : (1922) 24 BOMLR 423 : 67 Ind. Cas. 857
Bhola Pandey and others Vs Ram Bilas Pandey and others
Patna High Court · (1922) 01 PAT CK 0033
Panna Lal and another Vs Nihai Chand (Substituted for the Marwar Bank, in liquidation)
Privy Council · (1922) AIR(PC) 46
T. B. Ramchandra Rao and another Vs A. N. S. Ramchandra Rao and others
Privy Council · (1922) AIR(PC) 80
Musammat Jairaji Vs Bhagwat Prasad Pande and Others
Allahabad High Court · AIR 1923 All 225 : 65 Ind. Cas. 844
Govind Dass and Others Vs Ram Charan Lonia and Others
Allahabad High Court · AIR 1923 All 235 : 68 Ind. Cas. 307
Alamuri Sitaramaswami, minor by next friend Nuka Subbaraju appointed new next friend in the place of Suramma deceased Vs Sreemath Prativadi Bhayankaram Annam Venkata Raghavacharyulu Iyyavar lumgaru and Others
Madras High Court · AIR 1922 Mad 214 : (1922) 16 LW 52 : (1922) 42 MLJ 559
The Collector of Jaunpur Vs Jamna Prasad
Allahabad High Court · AIR 1922 All 37 : 66 Ind. Cas. 171
Chaturbhuj and Another Vs Govind Ram and Others
Allahabad High Court · AIR 1923 All 218 : 67 Ind. Cas. 668
Jamna Prasad Vs The Collector of Jaunpur
Allahabad High Court · (1922) ILR (All) 360
Chatur Bhuj and Another Vs Gobind Ram and Others
Allahabad High Court · AIR 1923 All 218 : 67 Ind. Cas. 668
Mustajab Khan and Others Vs Thakur Sri Lakshmi Narain Alidas Badri Narain Maharaj Birajman, Through Musammat Kunji Koer, and Others
Allahabad High Court · (1922) 01 AHC CK 0003
G.I.P. Railway Company Vs Jitan Ram Nirmal Ram
Patna High Court · (1922) 01 PAT CK 0002
Charu Chandra Mazumdar Vs Fanindra Narain Chouhdury and Others
Calcutta High Court · AIR 1923 Cal 310 : 68 Ind. Cas. 897
Kishan Lal Vs Bechan Lal and Others and Jillo Kunwar
Allahabad High Court · (1922) ILR (All) 348